C S MEDICAL SERVICES PRIVATE LIMITED

Activity: Community, personal & Social Services in Tamil Nadu.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U85110TZ1991PTC003321 		ROC
RoC-Coimbatore 		Incorporation Date
08-07-1991
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
003321 		Registration Date
08-07-1991 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
29-09-2006
Last Balance Sheet Date
31-03-2006



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 1,17,000



Contact Information
E-Mail Address
vvscoy@gmail.com
Registered Address
4GANDHI ROAD SALEM TAMIL NADU Salem TN 636007 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to C S MEDICAL SERVICES PRIVATE LIMITED

Last Checked Past / Closed Litigation On 20-01-2021 13:43
29-10-2020 M/s. Healthware Private Limited, Hyderabad Versus Tamil Nadu Medical Services Corporation Limited, Represented by its Managing Director, New Delhi & Another High Court of Judicature at Madras
23-09-2020 The Chairman, Tamil Nadu Medical Services Corporation Ltd., Chennai & Others Versus M/s. Jackson Laboratories Private Limited., Represented by its Managing Director Jugal Kishore, Chennai & Another High Court of Judicature at Madras
25-06-2020 Dr. S. Anusha Versus The Director of Medical and Health Services, Teynampet, Chennai & Others Before the Madurai Bench of Madras High Court
01-06-2020 Dr. G. Gowthaman Versus The Joint Director, Medical & Rural Health Services, Tiruppur & Others High Court of Judicature at Madras
28-02-2020 M/s. Padmavathi Hospitality & Facilities Management Services, Rep. by its Partner & Authorized Representative Pradeep Kanumuri & Another V/S The Tamil Nadu Medical Service Corporation (A Government of Tamil Nadu undertaking) Chennai & Others High Court of Judicature at Madras
24-02-2020 M. Muthusamy Versus The Director of Medical and Rural Services, DMS Compound, Chennai & Others High Court of Judicature at Madras
11-12-2019 P. Natarajan Versus The Joint Director of Medical & Rural Health Services, Tiruppur & Others High Court of Judicature at Madras
06-12-2019 The General Manager, Indian Institute of Emergency Medical Services, Noya Plaza, Kalathippadi, Kottayam Versus Anees Benny, Vaniyakizhakkel veedu, Thodupuzha Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
29-08-2019 Subramanian Versus The Joint Director Medical & Rural Health Services, Nagerocil, Kanyakumari & Others Before the Madurai Bench of Madras High Court
22-08-2019 M. Pandian Versus The Director of Medical Services, Chennai & Others High Court of Judicature at Madras
09-08-2019 Tamil Nadu Medical Services Corporation Limited, Egmore, Chennai & Others Versus Tamil Nadu Medical Services Corporation Employees Welfare Union, Royapettah, Chennai & Others High Court of Judicature at Madras
22-04-2019 M/s. Nandini Medical Laboratories Pvt Ltd., Madhya Pradesh Versus Tamil Nadu Medical Services Corporation Ltd., Rep. by Managing Director, Egmore High Court of Judicature at Madras
27-02-2019 R. Sreenivasan Versus The Director Directorate of Medical & Rural Health Services Chennai & Others High Court of Judicature at Madras
27-02-2019 R. Sreenivasan Versus The Director Directorate of Medical & Rural Health Services Chennai & Others High Court of Judicature at Madras
27-02-2019 R. Sreenivasan Versus The Director Directorate of Medical & Rural Health Services Chennai & Others High Court of Judicature at Madras
18-02-2019 N. Nagendraboobathi Versus The Director of Medical & Rural Health Services (Incharge), Chennai & Another High Court of Judicature at Madras
14-12-2018 The Director of Insurance Medical Services, Thycaud, Thiruvananthapuram & Others Versus Dr. V. Praveen High Court of Kerala
04-12-2018 The State Level Empowered Committee, Represented by its Commissioner, Medical and Rural Health Services, DMS Compound, Chennai & Others Versus S. Paramasivam & Another Before the Madurai Bench of Madras High Court
03-07-2018 Dr. M. Manoharan Versus The Director of Animal Husbandry & Medical Services, Chennai & Another High Court of Judicature at Madras
27-04-2018 G. Kuppuswamy Naidu Memorial Hospital (Unit of the Kuppuswamy Naidu Charity Trust for Education & Medical Relief), Coimbatore Versus The Deputy Director General (M), Directorate General of Health Services, New Delhi & Another High Court of Judicature at Madras
17-04-2018 Dr. Madhu Nigam Versus State of U.P. Through Prin. Secy. Medical & Health Services High Court Of Judicature At Allahabad Lucknow Bench
21-02-2018 Mukesh Kumar Vishnoi Versus State of Rajasthan through its Secretary, Department of Medical & Health Services, Government of Rajasthan, Secretariat, Jaipur & Others High Court of Rajasthan Jodhpur Bench
16-02-2018 M/s. Hindustan Laboratories Versus Haryana Medical Services Corporation Limited High Court of Punjab and Haryana
14-09-2017 Prashanti Medical Services & Reserch Foundation Versus Union of India & Others High Court of Gujarat At Ahmedabad
11-09-2017 M. Raja Versus The Director of Medical Services & Rural Welfare, Chennai & Others High Court of Judicature at Madras
30-08-2017 Dr. Prema Rajagopalan Versus The Director of Medical Services, Government of Tamil Nadu, Chennai & Another High Court of Judicature at Madras
30-08-2017 The Secretary to Government, Health & Family Welfare Department, Chennai & Another Versus Dr.S. Narayanaswamy, Deputy Director of Medical Services (Lep)(Retd.), Government Hospital, Dindigul High Court of Judicature at Madras
10-08-2017 Secretary, State Government Labour Department represented by The Director of Insurance Medical Services, ESI Scheme Versus S. Gopakumar & Others High Court of Kerala
12-05-2017 State of Rajasthan through the Secretary, Medical & Health Services, Government of Rajasthan Versus Dr. R.P. Gaur High Court of Rajasthan Jodhpur Bench
16-03-2017 S. Manasa & Others Versus The State of Karnataka, Represented by its Principal Secretary, Health & Family Welfare Services (Medical Education) & Others High Court of Karnataka
06-10-2016 V. Gopalan Versus The Director of Medical & Rural Health Services & Others Before the Madurai Bench of Madras High Court
20-09-2016 M/s. Shobikaa Impex Pvt. Ltd. & Another Versus Central Medical Services Society & Others Supreme Court of India
14-07-2016 M. Jeyanthi Meenambigai Versus The Government of Tamil Nadu, Represented by its Director of Medical & Rural Health Services, Chennai & Others Before the Madurai Bench of Madras High Court
01-04-2016 V. Mallika Versus The Director, Medical & Rural Health Services, Chennai & Others Before the Madurai Bench of Madras High Court
29-03-2016 Arun Kumar Baghel Versus State of U.P. Thru Prin. Secy. Medical & Health Services & Others High Court of Judicature at Allahabad
10-03-2016 Tamil Nadu Medical Services Corporation Ltd. Versus Tamil Nadu Medical Services Corporation Employees Welfare Union & Others Supreme Court of India
25-01-2016 K. Muthu Versus The Joint Director of Medical & Rural Health Services & Others Before the Madurai Bench of Madras High Court
03-12-2015 Dr. Aadamali Nadaf Versus The State of Karnataka, Rep. by its Secretary, Medical Education, Department of Health and Family Welfare Services & Others High Court of Karnataka
01-09-2015 Stylo Medical Services Limited Versus Hum Hospitality Limited Court of Appeal of New Zealand
03-07-2015 K. Rakkappan Versus The Director of Medical and Rural Health Services, Teynampet, Chennai & Another Before the Madurai Bench of Madras High Court
18-06-2015 Anitha Versus The Director of Medical & Rural Health Services, Chennai & Others Before the Madurai Bench of Madras High Court
15-04-2015 Meena Devi Versus State of U.P. Through Prin. Secy. Medical & Health Services High Court of Judicature at Allahabad
07-04-2015 M/s. Merittrac Services Private Limited Versus Post Graduate Institute of Medical Education & Research High Court of Punjab and Haryana
03-03-2015 Dr. M.K.S. Samsudeen Versus The Director of Medical Services, Chennai & Others Before the Madurai Bench of Madras High Court
11-02-2015 M. Ashok Versus The Medical Services Recruitment Board, rep. by its Member Secretary & Others Before the Madurai Bench of Madras High Court
09-02-2015 R. Mohammed Abudakhir Versus The Joint Director of Medical Services, Medical Rural & Health Services Department, Trichy & Another Before the Madurai Bench of Madras High Court
22-01-2015 R. Nisha Versus The Director, Medical Services, Chennai & Others Before the Madurai Bench of Madras High Court
16-10-2014 State of Uttaranchal & Others Versus C.S.R.K.S. Medical Health Services, Uttaranchal Supreme Court of India
23-09-2014 B. Kannan Versus The Director Office of The Director of Medical And Rural Health Services, Chennai & Others Before the Madurai Bench of Madras High Court
12-09-2014 L. Packiam Soosaimary Versus The Director of Medical & Rural Health Services & Others Before the Madurai Bench of Madras High Court
12-08-2014 R. Sundari Versus The Director Medical Services Recruitment Board & Others High Court of Judicature at Madras
28-04-2014 The Director of Medical and Rural Health Services & Another Versus K. Ragothaman High Court of Judicature at Madras
26-02-2014 G. Rajarajeswari Versus The Medical Services Recruitment Board, Rep. by its Chairman & Others High Court of Judicature at Madras
15-07-2013 G. Simson Christudoss Versus Director of Medical & Rural Health Services, Tamil Nadu & Others High Court of Judicature at Madras
20-06-2013 R. Kannan Versus The Director, Medical & Rural Health Services & Family Welfare & Others Before the Madurai Bench of Madras High Court
05-06-2013 R. Backiarathi Versus The Director, Medical & Rural Development Services, Chennai High Court of Judicature at Madras
28-03-2013 V. Balaiah Versus The Director of Medical & Rural Health Services Chennai High Court of Judicature at Madras
15-02-2013 Kerala Government Insurance Medical Officers Association (Kgimoa) Represented by Its President, DR. Anita S. Sindhu, AIMO, Peroorkada ESI Hospital, Thiruvananthapuram Versus The Director of Insurance Medical Services, Thiruvananthapuram & Others High Court of Kerala
13-02-2013 M/s. Advanced Biotech Products (P) Ltd., Represented by its Director S. Thirunavukarasu Versus The Managing Director, Tamil Nadu Medical Services Corporation Ltd., Egmore & Another High Court of Judicature at Madras
08-02-2013 Arulmighu Bhava Ouzhadheeswaraswami Thirukkoil Devasthanam rep by its Executive Officer Versus The Director of Medical and Rural Health Services & Others High Court of Judicature at Madras
11-10-2012 M. Jeyanthi Meenambigai Versus The Government of Tamil Nadu, Rep. by its Director of Medical & Rural Health Services & Others Before the Madurai Bench of Madras High Court
06-08-2012 Dr. M. Kaladevi W/o. N. Saravana Kumar Versus The Directorate of Medical & Rural Health Services rep. By the Director, Chennai & Others Before the Madurai Bench of Madras High Court
27-07-2012 T. Usharani Versus The Director Medical And Rural Health Services (ESI) & Others High Court of Judicature at Madras
09-07-2012 Dr. I. Veeramani Versus The Director of Medical and Rural Health Services (General), Chennai & Another High Court of Judicature at Madras
05-07-2012 S. Sathyanarayanan Versus The Director of Medical and Rural Health Services (Incharge), Chennai High Court of Judicature at Madras
05-06-2012 WIPRO GE Medical Systems Pvt. Ltd. Versus Tamil Nadu Medical Services Corporation Ltd. & Others High Court of Judicature at Madras
05-06-2012 WIPRO GE Medical Systems Pvt. Ltd., represented by The Business Manager - Tamil Nadu, Ganesh Versus Tamil Nadu Medical Services Corporation Ltd., Represented by its Managing Director & Others High Court of Judicature at Madras
12-01-2012 Fayazkhan H.K & Another Versus The Director of Medical & Health Services & Others Central Administrative Tribunal Ernakulam Bench
03-01-2012 K. Selvarani Versus The Director of Medical and Rural Health Services & Another High Court of Judicature at Madras
10-11-2011 S. Uma Maheswari & Another Versus The Joint Director of Medical Services, Government Hospital & Others High Court of Judicature at Madras
03-11-2011 Union of India Thr. General Manager, Northern Railway Versus Medical Systems & Services Through Its Partner V.K. Monga National Consumer Disputes Redressal Commission NCDRC
22-08-2011 S. Balamurugan & Another Versus The Director of Medical and Rural Health Services, Teynampet, D.M.S. Campus & Others Before the Madurai Bench of Madras High Court
26-07-2011 DTDC Courier & Cargo Ltd. Rep. by Regional Manager & Another Versus M/s. Oxy Medical Services Rep. by its Manager Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
07-06-2011 D. Karunamoorthy Versus Director of Medical and Rural Health Services, Chennai High Court of Judicature at Madras
06-04-2011 M/S. Sontex Rolled Bandage Works Rep by its Partner B.K. Soni Versus The Managing Director Tamilnadu Medical Services Corporation Ltd & Another High Court of Judicature at Madras
06-04-2011 M/S. Sontex Rolled Bandage Works Rep By Its Partner B.K. Soni Versus The Managing Director Tamilnadu Medical Services Corporation Ltd, Chennai & Another High Court of Judicature at Madras
02-03-2011 N. Krishnaveni Versus Directorate of Medical and Rural Health Services rep. by its Director, P. Nandagopalasamy, Chennai & Others High Court of Judicature at Madras
07-02-2011 The General Secretary, Doctors' Association for Social Equality Chennai Versus The Director of Public Health and Preventive Medicine, Director of Medical Services Complex (DMS), Chennai & Others High Court of Judicature at Madras
01-10-2010 Dr. S.M. Thirunavukkarasu Versus The Director of Medical & Rural Health Services, Chennai & Another Before the Madurai Bench of Madras High Court
27-08-2010 M/s.Endo Labs Limited Versus The Managing Director M/s.Tamil Nadu Medical Services Corporation Ltd. & Another High Court of Judicature at Madras
24-08-2010 Tmt. Srithadevi Versus The Director of Medical and Rural Health Services, Chennai High Court of Judicature at Madras
23-08-2010 A. Veeraiya Perumal Versus The Director of Medical and Rural Health Services & Another High Court of Judicature at Madras
15-07-2010 Dr. J.P. Sharma Versus M/s First Medical Services Rep. by its Proprietor Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
06-07-2010 V. Durairaj & Others Versus The Director of Medical and Rural Health Services, Chennai & Another High Court of Judicature at Madras
22-06-2010 P. Kathiresan Versus Director of Medical and Rural Health Services & Another High Court of Judicature at Madras
16-04-2010 K. Ragothaman Versus The Director of Medical and Rural Health Services, Chennai & Others High Court of Judicature at Madras
19-03-2010 M. Paneerselvan Versus The Director of Medical and Rural Health Services, D.M.S. Compound, Teynampet, Chennai & Others High Court of Judicature at Madras
10-12-2009 The Managing Director, Tamil Nadu Medical Services Corporation Ltd. & Others Versus The Tamil Nadu Medical Services Corporation Employees Welfare Union represented by its President C.Sumathi & Others High Court of Judicature at Madras
05-12-2009 P. Damodar Reddy Versus The Director of Insurance Medical Services, Andhra Pradesh Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
19-11-2009 V. Ramar Versus Director of Medical and Rural Health Services, D.M.S., Teynampet, Chennai & Others Before the Madurai Bench of Madras High Court
17-11-2009 Mrs. S. Sarala, Assistant, Office of the Director of Medical Services, Chennai Versus Sundaram Medical Foundation, Chennai & Another Tamil Nadu State Consumer Disputes Redressal Commission Chennai
27-10-2009 The Director of Medical and Rural Health Services (In-charge) Chennai & Another Versus Tmt. G. Malliga High Court of Judicature at Madras
21-10-2009 M. Sankar Versus The Additional Director of Medical and Rural Health Services (Administration), Office of the Director of Medical and Rural Health Services & Another High Court of Judicature at Madras
30-09-2009 T. Santhappan Versus The Director of Medical and Rural Health Services, DMS Compound & Another High Court of Judicature at Madras
17-09-2009 N. Srinivasaraghavan Versus The Director of Medical and Rural Health Services, 258-261 Anna Salai, Teynampet, Chennai & Others High Court of Judicature at Madras
31-10-2008 KNISS Laboratories Pvt. Ltd. & Others Versus Tamil Nadu Medical Services Corporation Limited, rep. by its Managing Director & Others High Court of Judicature at Madras
29-08-2008 T. Salvin Chelladurai Versus Director of Medical and Rural Health Services, Chennai & Another High Court of Judicature at Madras
22-08-2008 Kovai Medical Centre and Hospital Limited Versus Directorate General of health Services (M.G.Section) Nirman Bhavan, New Delhi repd., by its Director & Others High Court of Judicature at Madras
07-07-2008 Jaypee Brothers Medical Publisher (P) Ltd. Versus Garg Distribution Services High Court of Delhi
01-06-2008 Siliconlabs Private Limited Versus Tamil Nadu Medical Services Corporation Limited High Court of Judicature at Madras



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