Some PAST Judgements / Case Laws similar to C S ENGINEERING INDIA PRIVATE LIMITED
Last Checked Past / Closed Litigation On 25-03-2023 16:27
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| 01-03-2023 |
Bhartia Mini Spring & Engineering Company Pvt. Ltd. Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
| 22-02-2023 |
Elecon Engineering Company Limited Versus The Indure Private Limited |
High Court of Delhi |
| 22-02-2023 |
The Branch Manager, Bellad Engineering Co. Ltd., Chitradurga & Another Versus S. Hanumanthappa & Another |
Karnataka State Consumer Disputes Redressal Commission Bangalore |
| 08-02-2023 |
M/s. Kris Heavy Engineering and Constructions Sdn Bhd, Chennai Versus Puncak Niaga Holdings Berhad, Chennai & Others |
High Court of Judicature at Madras |
| 08-02-2023 |
M/s. Kris Heavy Engineering & Construction SDN BHD, Represented by its Executive Director, A.P. Perumal, Chennai Versus PNHB-LANCO-KHEC-JV, Chennai |
High Court of Judicature at Madras |
| 01-02-2023 |
Neela Sports Development and Educational Trust by its Managing Trustee, C. Neela Sivalingasamy Versus Vadhula Engineering Co. Pvt Limited by its Director, A.V. Sankaran, Coimbatore & Others |
High Court of Judicature at Madras |
| 18-01-2023 |
Aaron S. John Versus TKM College of Engineering, Kollam, Represented by Its Principal & Others |
High Court of Kerala |
| 18-01-2023 |
Moosa Kotta Naduthody Versus N.M. Ashraf, Managing Director, SRANG Engineering Works, Ekaparamba |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
| 13-01-2023 |
The Principal, MES College of Engineering, Thrikkanapuram Malappuram Versus Fasna Kadakkadan |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
| 13-01-2023 |
M/s. Engineering Syndicate, New Delhi Versus Delhi Development Authority, Through its Vice Chairman, New Delhi & Others |
High Court of Delhi |
| 09-01-2023 |
Oil & Natural Gas Corporation Ltd. Versus Joint Venture of M/s. Sai Rama Engineering Enterprises (Sree) & M/s. Megha Engineering & Infrastructure Limited (Meil) |
High Court of Delhi |
| 03-01-2023 |
M/s. A.S.L. Pauls College of Engineering and Technology, Represented by its Administrative Officer Jabaraj G, Coimbatore Versus M/s. M. Total Instrumentation Solutions Represented by its Proprietor M. Mazkurie Alam, Coimbatore |
High Court of Judicature at Madras |
| 02-01-2023 |
ARS College of Engineering, Rep. by its Chairman, Kancheepuram Versus The State of Tamil Nadu, Rep. by its Principal Secretary to Government, Chennai & Another |
High Court of Judicature at Madras |
| 15-12-2022 |
M/s. Pitambara Construction & Company, Korba (C.G.) Versus The State of Chhattisgarh, Through Secretary, Department of Public Health & Engineering, Chhattisgarh & Others |
High Court of Chhattisgarh |
| 09-12-2022 |
V.S.B. Engineering College, Rep. by its Manager, Karur Versus The Central Information Commission, Rep. by its Registrar, New Delhi & Others |
High Court of Judicature at Madras |
| 07-12-2022 |
M/s. Tansi Project (NABARD), Represented by Works Manager, Tansi Engineering Works, Tanjore Versus The Assistant Provident Fund Commissioner, Trichy |
Before the Madurai Bench of Madras High Court |
| 06-12-2022 |
M/s. Raj Kishore Engineering Construction (P) Ltd., Rep. by its Managing Director, S. Rajasekaran, Vadapalani, Chennai Versus The Joint Commissioner (Appeals) II Newry Towers, Chennai & Another |
High Court of Judicature at Madras |
| 29-11-2022 |
Sansera Engineering Limited Versus Deputy Commissioner, Large Tax Payer Unit, Bengaluru |
Supreme Court of India |
| 18-11-2022 |
M/s. Asiatech Engineering Associates, Represented by its Power of Attorney Holder, S. Joneslight, Kanyakumari Versus The Superintending Engineer (Highways) Construction & Maintenance, Tirunelveli & Others |
Before the Madurai Bench of Madras High Court |
| 16-11-2022 |
xcel Engineering, Pune & Others Versus Vivek Murlidhar Dabhade, Pune & Another |
National Company Law Appellate Tribunal |
| 10-11-2022 |
Chennai Metropolitan Water Supply & Sewerage Board, Chennai Versus M/s. Tecton Engineering and Constructions LLC, Chennai |
High Court of Judicature at Madras |
| 09-11-2022 |
A.R. Shridharan Versus M/s. VAK Engineering Pvt Ltd., Rep. by its Director, Rajesh Malhotra, Chennai & Another |
High Court of Judicature at Madras |
| 07-11-2022 |
M/s. Arkkays National Engineering & Foundry Co. Unit-I Versus The Commissioner of GST & Central Excise, Chennai South Commissionerate |
Customs Excise amp Service Tax Appellate Tribunal South Zonal Bench At Chennai |
| 03-11-2022 |
M/s. Deetech Projects Pvt. Ltd. Rep. by its Managing Director, S. Sivaraman, Chennai Versus M/s. Batliboi Environmental Engineering Ltd. Represented by its Divisional Manager Vilas M. Gharat, Thane |
High Court of Judicature at Madras |
| 31-10-2022 |
S. Rajkumar Versus The Chief Engineer (Agricultural Engineering), Chennai & Another |
High Court of Judicature at Madras |
| 21-10-2022 |
The Commissioner of Service Tax, Mumbai Versus M/s. Surindra Engineering Co. Ltd. |
High Court of Judicature at Bombay |
| 17-10-2022 |
M/s. Eagle Earth Movers, Civil Engineering Contractor, Rep. By its Proprietor, U.R. Subramaniam, Namakkal Versus The General Manager, Southern Railway, Chennai & Others |
High Court of Judicature at Madras |
| 14-10-2022 |
M.I.E.T.Engineering College, Represented by its Chairman, Thiruchirapalli Versus University Grants Commission Represented by its Secretary, Bahadur Shah Zafar Marg, New Delhi & Another |
High Court of Judicature at Madras |
| 12-10-2022 |
Gowthami Versus The Chief Executive Engineer (Agricultural Department) Agricultural Engineering Department, Chennai |
High Court of Judicature at Madras |
| 07-10-2022 |
M/s. Sohams Foundation Engineering Private Limited, Rep by its Managing Director, Shri Vitthal Vasant Vaishampayan, Mumbai Versus The Joint Commissioner (CT), Government CT Building, Vellore & Others |
High Court of Judicature at Madras |
| 20-09-2022 |
The Chairman, The Rajaas Engineering College, Tirunelveli Versus The All India Council for Technical Education Represented by its Advisor, New Delhi |
High Court of Judicature at Madras |
| 15-09-2022 |
M/S. Gharpure Engineering & Constructions, Private Limited, rep. by its Authorised signatory, A. Sathyamurti, Pune Versus Chief Executive Officer, Office of Wellington Cantonment Board, Ministry of Defence, Govt. of India, Nilgiris |
High Court of Judicature at Madras |
| 13-09-2022 |
Elecon Engineering Company Limited Versus Energo Engineering Projects Limited & Others |
High Court of Delhi |
| 12-09-2022 |
Chief Executive Officer, Ministry of Defence, Government of India, Nilgiris, Versus M/S. Gharpure Engineering & Constructions Private Limited, Represented by its Authorised signatory, A. Sathyamurti & Another |
High Court of Judicature at Madras |
| 12-09-2022 |
Engineering Projects (India) Ltd., Represented by its Deputy General Manager (Tech.), Shri Abhijit Nandi, Tripura Versus M/s. M. P. Khaitan, Contractor, West Bengal |
High Court of Tripura |
| 09-09-2022 |
Maa Bhawani Engineering Works, through its Proprietor Manik Mitra, Dhanbad Versus Bharat Coking Coal Limited, Koyla Bhawan, Dhanbad & Others |
High Court of Jharkhand |
| 02-09-2022 |
Magotech Engineering Consultants Pvt. Ltd. Versus Chief Executive Officer (URRDA) |
High Court of Uttarakhand |
| 24-08-2022 |
M/S. Meenakshi Engineering Works, Rep by its Partners, S.N. Lalitha & S.N. Balaji, Chennai Versus R.T. Gurumoothy & Another |
High Court of Judicature at Madras |
| 22-08-2022 |
Asia (Chennai) Engineering Company Private Limited, Represented by its, Managing Director, Mahinder K. Jain Versus The Assistant Commissioner (ST) (FAC), Tamil Sangam Salai Assessment Circle, Madurai & Others |
Before the Madurai Bench of Madras High Court |
| 10-08-2022 |
Mahalakshmi Engineering College, C/o. Shri Mahalakshmi Trust, Chennai Versus The Anna University, Rep. by its Director, Centre for Affiliation of Institution, Chennai |
High Court of Judicature at Madras |
| 08-08-2022 |
M/s. Anton Engineering, Represented by its Propx: Zita Vijay, Chennai Versus The Chairman, Chennai Port Trust, Chennai & Others |
High Court of Judicature at Madras |
| 19-07-2022 |
Sk. Abdul Khadar Jelani Versus The State of AP, rep. by its Principal Secretary, Rural Water Supply and Sanitary Engineering Department, AP Secretariat & Others |
High Court of Andhra Pradesh |
| 18-07-2022 |
Bharat Heavy Electricals Limited (BHEL) Versus Bhatia Engineering Company |
High Court of Delhi |
| 12-07-2022 |
State of Uttar Pradesh & Others Versus Anand Engineering College & Another |
Supreme Court of India |
| 08-07-2022 |
Engineering Control Versus Banday Infratech Pvt. Ltd. |
High Court of Jammu and Kashmir |
| 29-06-2022 |
West Bengal Financial Corporation Versus Annapurna Engineering & Manufacturing Private Limited & Others |
High Court of Judicature at Calcutta |
| 24-06-2022 |
GE Power India Ltd., (formerly known as Alstom India Limited), Mumbai Versus Navayuga Engineering Company Limited, Dwarkanagar, Visakhapatnam, Hyderabad |
High Court of Andhra Pradesh |
| 24-06-2022 |
GE Power India Ltd., (formerly known as Alstom India Limited) Versus Navayuga Engineering Company Limited |
High Court of Andhra Pradesh |
| 22-06-2022 |
Saint-Gobain Glass France Through its authorized signatory, S. Giriraj Kumar & Another Versus M/s. Harsha Exito Engineering (P) Ltd., Chennai |
High Court of Judicature at Madras |
| 22-06-2022 |
Saint-Gobain Glass France, Through its authorized signatory, S. Giriraj Kumar & Another Versus M/s. Harsha Exito Engineering (P) Ltd., Chennai |
High Court of Judicature at Madras |
| 10-06-2022 |
The Management of Sri Karthikeya Spinning and Weaving Mills Pvt Ltd., Formerly known as Perur Engineering Products, Coimbatore Represented by its Executive Director Versus The Presiding Officer, Labour Court, Coimbatore & Others |
High Court of Judicature at Madras |
| 09-06-2022 |
Agro Tech Engineering, Represented by its Partner S. Jayaraman, Chennai Versus The Commissioner of Commercial Taxes, Chennai & Another |
High Court of Judicature at Madras |
| 08-06-2022 |
Rangarajan Narayanan & Others Versus Quest Global Engineering Services Private Limited, Represented by Their Director, Bangalore & Others |
High Court of Karnataka |
| 31-05-2022 |
Central Board of Trustees (EPFO) Versus M/s. Era Infra Engineering Ltd. |
High Court of Delhi |
| 26-05-2022 |
Manisha Mahesh Sawant & Others Versus M/s. Adhikari Engineering Private Limited & Others |
High Court of Judicature at Bombay |
| 19-05-2022 |
M/s Shree Vishnu Constructions Versus The Engineer in Chief, Military Engineering Service & Others |
Supreme Court of India |
| 19-05-2022 |
M/s. Devendra Construction Co., through Authorized Person & General Manager Gaurav Lata Versus State of Rajasthan, Through Additional Chief Secretary, Public Health and Engineering Department, Government of Rajasthan, Secretariat, Jaipur & Another |
High Court of Rajasthan Jaipur Bench |
| 16-05-2022 |
M/s. Aquasub Engineering, Represented by its Deputy General Manager, Rajashekhar Hendi Versus The Managing Director, Karnataka Maharshi Valmiki Schedule Tribe Development, Bengaluru & Others |
High Court of Karnataka |
| 12-05-2022 |
The Management Of R.V.College Of Engineering, Rep. by its Principal B.S. Satyanarayana, Bangalore Versus M.G. Guruhari |
High Court of Karnataka |
| 09-05-2022 |
Argentium International Pvt. Ltd & Others Versus UTM Engineering Pvt. Ltd., & Others |
National Company Law Tribunal New Delhi |
| 05-05-2022 |
M/s. Western Engineering Works.Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
| 29-04-2022 |
M/s. Excel Engineering Enterprises, Represented by its Proprietor, G. Kumaresan Versus The Assistant Commissioner (ST) Thirupattur Assessment Circle, Thiruppattur & Another |
High Court of Judicature at Madras |
| 20-04-2022 |
The Tamil Nadu Tea Plantation Corporation Limited by its Managing Director, Coonoor, Nilgiris District Versus M/s. Sundaram Engineering Works, by its Partner Jayachandran, Coimbatore & Others |
High Court of Judicature at Madras |
| 18-04-2022 |
M/s. Rali Engineering Works, represented by its Proprietor, L.Lenin, Tuticorin Versus The Chairman cum Managing Director, Tamil Nadu Generation and Distribution Corporation Limited, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 07-04-2022 |
Techno Electric & Engineering Company Ltd., (Formerly known as Simran Wind Project Ltd.), Rep. by its authorized signatory – Niraj Gulati, Kolkata Versus Tamil Nadu Generation & Distribution, Corporation Limited (TANGEDCO), Represented by its Chairman Cum Managing Director, Chennai & Others |
High Court of Judicature at Madras |
| 29-03-2022 |
Hindustan Engineering & Industries Limited (Prior to Merger Known as Malanpur Steel Limited) Versus Spicejet Limited & Others |
High Court of Delhi |
| 28-03-2022 |
Dr. S. Kothandaraman & Another Versus The Pro-Chancellor Puducherry Technological University (Erstwhile Pondicherry Engineering College) cum The Secretary to Govt. Education)Govt. of Puducherry, Puducherry & Others |
High Court of Judicature at Madras |
| 23-03-2022 |
M/s. Tiruchirappali Engineering and Technology Cluster, Represented by its Managing Director, Trichy Versus Deputy Director General of Foreign Trade, Chennai |
High Court of Judicature at Madras |
| 17-03-2022 |
M/s. Shree Charan pvt. Ltd., Bangalore Versus M/s. V.M. Engineering, Represented By M. Ramesh, Bangalore & Another |
High Court of Karnataka |
| 16-03-2022 |
M/s. Aquasub Engineering, Represented by its Deputy General Manager, Rajashekhar Hendi, Bengaluru Versus The Managing Director, Karnataka Maharshi Valmiki Schedule Tribe Development, Bengaluru & Others |
High Court of Karnataka |
| 11-03-2022 |
Indian Farmers Fertilizers Cooperative Ltd Versus M/s. Manish Engineering Enterprises |
High Court of Judicature at Allahabad |
| 02-03-2022 |
Savita Kachhi & Others Versus Secretary, Government of M.P., Public Health and Engineering Department & Others |
High Court of Madhya Pradesh |
| 21-02-2022 |
Relcon Infraprojects Ltd. Versus Life Insurance Corporation of India, Through its Deputy Chief Engineer, Engineering Department & Another |
High Court of Judicature at Bombay |
| 21-02-2022 |
Tagus Engineering Private Limited & Others Versus Reserve Bank of India & Others |
High Court of Judicature at Bombay |
| 18-02-2022 |
M/s. K & K Contech Engineering Pvt. Ltd., Rep. by its Director, Cheol Ho Kim, Chennai Versus Customs Central Excise and Service Tax Settlement Commission, Chennai & Others |
High Court of Judicature at Madras |
| 18-02-2022 |
Techma Engineering Enterprise Private Limited Versus Union of India |
High Court of Judicature at Calcutta |
| 15-02-2022 |
Deputy Chief Engineer Construction Versus M/s. Saptagiri Engineering Works |
High Court of for the State of Telangana |
| 14-02-2022 |
D.C.I.T, Ahmedabad Versus Alpha Nippon Innovatives Ltd., (formerly known as Tim Engineering Technologies Pvt. Ltd.), Gujarat |
Income Tax Appellate Tribunal Ahmedabad |
| 11-02-2022 |
Kerala Water Authority Licenced Plumbers Union (CITU) State Committee, Thiruvananthapuram, Represented by Its General Secretary, C. Justin, Proprietor, Sheeju Plumbing & Sanitary Engineering Works, Perurkada & Others Versus State of Kerala, Represented by Chief Secretary, Secretariat, Trivandrum & Others |
High Court of Kerala |
| 11-02-2022 |
Techma Engineering Enterprise Private Limited Versus Union of India |
High Court of Judicature at Calcutta |
| 10-02-2022 |
Kumar Engineering Works, Delhi Versus ACIT, New Delhi |
Income Tax Appellate Tribunal Delhi |
| 08-02-2022 |
M/s. G.P Engineering Works Kachhwa & Others Versus Union of India & Others |
High Court of Judicature at Allahabad |
| 08-02-2022 |
M/s Vishwesaraiya Construction, a Fully Engineering Organization, Dhanbad & Another Versus The State of Jharkhand & Others |
High Court of Jharkhand |
| 01-02-2022 |
M/s. VAK Engineering Pvt.Ltd., Represented by its Director, Rajesh Malhotra Versus State.rep by Director General of Police, Chennai & Others |
High Court of Judicature at Madras |
| 27-01-2022 |
M/s. Sree Saravana Engineering Bhavani Pvt. Ltd., Rep. by its Authorized Signatory, L. Mohankumar, Erode Versus Bharat Heavy Electricals Ltd., Rep. by its Additional General Manager, Sub Contracting and Purchase, BHEL Power Sector, Southern Region, Chennai |
High Court of Judicature at Madras |
| 27-01-2022 |
The Director, Hindustan Institute of Engineering & Technology, Chennai Versus The Presiding Officer, III Additional Labour Court, Chennai & Another |
High Court of Judicature at Madras |
| 20-01-2022 |
M/s. Pravin Engineering, Rep. by its Proprietor, N. Prabhu, Salem Versus The Tamil Nadu Sales Tax, Coimbatore & Others |
High Court of Judicature at Madras |
| 18-01-2022 |
Atlanta Limited Thr. Its Managing Director Versus Union of India Represented By Chief Engineer Military Engineering Service |
Supreme Court of India |
| 17-01-2022 |
Concrete Additives & Chemicals Pvt. Ltd. Versus S.N. Engineering Services Pvt. Ltd. |
High Court of Judicature at Bombay |
| 10-01-2022 |
The Principal, Pondicherry Engineering College, Puducherry Versus J. Christhuraja |
High Court of Judicature at Madras |
| 10-01-2022 |
Bollore´ Africa Logistics, France & Others Versus V.O. Chidambaranar Port Trust Represented by the Chief Mechanical Engineer, Mechanical and Electrical Engineering Department, Planning and Monitoring Division, Tuticorin |
Before the Madurai Bench of Madras High Court |
| 06-01-2022 |
M/s. Kottaiyur Engineering Company, Rep.by its Proprietor B. Vasuki, Chennai Versus The Deputy Director General of Foreign Trade, Chennai & Another |
High Court of Judicature at Madras |
| 04-01-2022 |
Sahdeo Tiwary Versus Jharkhand State Electricity Board, Engineering Building, Ranchi & Others |
High Court of Judicature at Madras |
| 21-12-2021 |
M/S. Sunglo Engineering India Pvt. Ltd Versus The State & Another |
High Court of Delhi |
| 16-12-2021 |
IL & FS Engineering & Constructions Company Limited Versus M/s. Bhargavarama Constructions & Others |
Supreme Court of India |
| 16-12-2021 |
Best & Crompton Engineering Project Limited, Rep by its Managing Director, Nungambakkam Versus The Corporation Bank, Rep. By its Chairman and Managing Director, Corporate Banking Branch, Chennai & Others |
High Court of Judicature at Madras |
| 14-12-2021 |
M/s. Axis Thermal Engineering Company, Represented by its Proprietrix, Devi Seenuvasan, Coimbatore Versus M/s. Abdul Aziz O. Alomran & Company, Saudia Arabia |
High Court of Judicature at Madras |
| 13-12-2021 |
M/s. Navayuga Engineering Company Ltd. Vishakhapattanam, Represented by Its Authorised Signatory Versus Union of India, Represented by The Chief Engineer (Nw), Naval Base, Kochi |
High Court of Kerala |
| 06-12-2021 |
McNally Bharat Engineering Co. Ltd., through its authorized representative Utpal Kumar Saha, Kolkata Versus The State of Bihar, through the Principal Secretary cum Commissioner, Patna & Others |
High Court of Judicature at Patna |
| 24-11-2021 |
Elecon Engineering Company Limited Versus Regional Provident Fund Commissioner |
High Court of Gujarat At Ahmedabad |
