C S CONSTRUCTION COMPANY PRIVATE LIMITED

Activity: Construction in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U45201DL2005PTC140236 		ROC
RoC-Delhi 		Incorporation Date
31-08-2005
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
140236 		Registration Date
31-08-2005 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
29-09-2018
Last Balance Sheet Date
31-03-2018



Financials
Authorized Capital
Rs. 500,00,000
Paid Up Capital
Rs. 450,00,000



Contact Information
E-Mail Address
onlinereturnsumitchugh@outlook.com
Registered Address
PLOT NO.2, LOCAL SHOPPING COMPLEX,SECTOR C-9, VASANT KUNJ NEW DELHI DL 110070 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to C S CONSTRUCTION COMPANY PRIVATE LIMITED

Last Checked Past / Closed Litigation On 08-10-2021 05:45
23-09-2021 S.P. Singla Constructions Private Limited Versus Construction And Design Services, Uttar Pradesh Jal Nigam High Court of Delhi
20-09-2021 M/s. Laxmi Continental Construction Co. Versus State of U.P. & Another Supreme Court of India
20-09-2021 M/s. Anand Citi Centre Holdings Private Limited, Mylapore, Chennai Versus M/s. Consolidated Construction Consortium Limited, Chennai High Court of Judicature at Madras
07-09-2021 M/s. EMS Infracon Pvt. Ltd. - M/s Technocraft Construction Pvt. Ltd. (JV), through its Authorized signatory, namely, Pankaj Kumar Srivastava, New Delh Versus The State of Bihar, through the Chief Secretary, Patna & Others High Court of Judicature at Patna
03-09-2021 Rajesh Aggarwal & Others Versus M/S Purvanchal Construction Works Pvt. Ltd. & Others Supreme Court of India
11-08-2021 M/s. Kirloskar Brothers Limited Versus M/s. Bharat Engineering Construction Company (P) Ltd., Represented by A.G.M. Salman, Director High Court of Judicature at Madras
11-08-2021 M/s. Consolidated Construction Consortium Ltd., Represented by V. Meenakshi Sundaram, Manager (Accounts) and the authorised signatory Versus The Commercial Tax Officer, Mylapore Assessment Circle High Court of Judicature at Madras
10-08-2021 Rameshbhai Harjibhai Sangani Prop. of Prabhu Construction Versus State of Gujarat High Court of Gujarat At Ahmedabad
06-08-2021 M/s. Lal Construction Company Versus Assistant Commissioner (CT), Esplanade I Assessment Circle High Court of Judicature at Madras
04-08-2021 Mahalas Construction Pvt. Ltd. Bihar Versus The State of Bihar through the Chief Secretary, Government of Bihar & Others High Court of Judicature at Patna
02-08-2021 Action Construction Equipment Ltd., Faridabad & Another Versus Arun Singh & Others National Consumer Disputes Redressal Commission NCDRC
30-07-2021 Dy. Chief Engineer (Construction) Central, Central Railway, Bhusawal, on behalf of Union of India Versus M/s. B.N. Agrawal, through its Partner, Special Power of Attorney Holder – Ashwin Suresh Agrawal & Another In the High Court of Bombay at Aurangabad
30-07-2021 M/s. Sri Avantika Contractors (I) Ltd. Versus M/s. National Buildings Construction Corporation Limited High Court of for the State of Telangana
16-07-2021 M/s. Consolidated Construction Consortium Limited, Chennai Versus The Commissioner of Income Tax, Chennai & Others High Court of Judicature at Madras
05-07-2021 Ansal Housing & Construction Ltd., New Delhi Versus Hemraj & Another National Consumer Disputes Redressal Commission NCDRC
30-06-2021 M/s. URC Construction Pvt. Ltd., Rep. By its Managing Director, Erode Versus Indian Institute of Technology Madras Rep.by its Superintending Engineer, Engineering Unit, IIT Madras, Chennai High Court of Judicature at Madras
30-06-2021 M/s. URC Construction Pvt. Ltd., Rep. By its Managing Director, Erode Versus Indian Institute of Technology Madras Rep.by its Superintending Engineer, Engineering Unit, IIT Madras, Chennai High Court of Judicature at Madras
30-06-2021 Union of India Through Deputy Chief Engineer, Construction South Central Railways, Represented by Senior Section Engineer, Secunderabad & Others Versus Gundappa & Others High Court of Karnataka Circuit Bench OF Kalaburagi
28-06-2021 M/s. Ajay Deep Construction Pvt. Ltd. Versus Maharashtra State Police Housing & Welfare Corporation Ltd. High Court of Judicature at Bombay
27-05-2021 Mubarak Masih Versus M/s. Gautam Construction Company, through its Proprietor Rajnish Gautam & Another Union Territory Consumer Disputes Redressal Commission UT Chandigarh
30-04-2021 Mir Dawar Ali Baquri Versus M/s. Pradeep Construction High Court of for the State of Telangana
29-04-2021 M/s. Dreams Construction Private Limited Through Shri Ramesh Ghisulal Mehta Versus Ravindra Manohar Kulkarni & Others High Court of Judicature at Bombay
22-04-2021 Tirupati Shopping Centre Premises Co-op. Society Limited Versus Shabayesha Construction Company Private Limited High Court of Judicature at Bombay
09-04-2021 Sneh Sood Versus M/s. Manohar Infrastructure and Construction (P) Ltd., through its Director Tarninder Singh & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
31-03-2021 The Divisional Engineer (Highways), Construction & Maintenance Division, Kallakurichi & Others Versus C. Saravanan High Court of Judicature at Madras
24-03-2021 M/s. Jewar Construction Rep. by Debasis Barman Versus Payel Goenka Dave & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
18-03-2021 Preity Zinta & Others Versus Ace Housing and Construction Limited & Others High Court of Judicature at Bombay
12-03-2021 Krishna Sardar Versus M/s. Rajashree Construction & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
25-02-2021 The State of Bihar Versus M/s. Bhaibhaw Construction Private Limited Supreme Court of India
24-02-2021 Hindustan Zinc Ltd. Versus Durha Construction Pvt. Ltd. High Court of Delhi
18-02-2021 M/s. Dev Prabha Construction Pvt. Ltd. Versus The Bharat Coking Coal Limited, through its Chairman-cum- Managing Director, Dhanbad & Others High Court of Jharkhand
17-02-2021 The ACIT, Central Circle-26, New Delhi Versus M/s. S.P. Singla Construction P. Ltd., New Delhi Income Tax Appellate Tribunal Delhi
17-02-2021 Container Corporation of India, CONCOR Bhavan & Another Versus Devi Engineering & Construction Private Limited & Another High Court of Andhra Pradesh
17-02-2021 Container Corporation of India, CONCOR Bhavan & Another Versus Devi Engineering & Construction Private Limited & Another High Court of Andhra Pradesh
12-02-2021 National Highways Authority of India Versus M/s. Progressive Construction Limited Supreme Court of India
11-02-2021 Maharashtra Industrial Development Corporation through its Chief Executive Officer & Others Versus. Govardhani Construction Company In the High Court of Bombay at Nagpur
11-02-2021 Karnataka State Building & Other Construction Workers Welfare Board, Represented by its: Secretary Rohini Sindhuri Dasari Versus K.B. Mohan Kumar & Others High Court of Karnataka
11-02-2021 Rajasthan Construction Corporation, Sagar (M.P.) Versus Branch Manager, National Insurance Company Ltd. Madya Pradesh State Consumer Disputes Redressal Commission Bhopal
10-02-2021 M/s. AG Construction Co Versus Food Corporation of India & Others High Court of Punjab and Haryana
05-02-2021 Rajesh Aggarwal & Others Versus M/s. Purvanchal Construction Works Pvt. Ltd. & Others Supreme Court of India
05-02-2021 M/s. Tirupati Construction, Through its Proprietor Ramrao Versus The State of Maharashtra Through the Secretary to the Government of Maharashtra in Rural Development Department, Mantralaya & Others In the High Court of Bombay at Aurangabad
05-02-2021 General Manager, Northern Railways & Another Versus M/s. J & K Projects Construction Corporation Ltd. High Court of Punjab and Haryana
04-02-2021 M/s. EMS Infracon Pvt. Ltd. M/s. Technocraft Construction Pvt. Ltd. (JV), a Joint Venture Between tow Private Limited Companies, through its Authorized Signatory, Pankaj Kumar Srivastava, New Delhi Versus The State of Bihar through the Chief Secretary, Main Secretary, Patna & Others High Court of Judicature at Patna
04-02-2021 Rajiv Nayanam & Another Versus The State of Bihar through the Principal Secretary, Road Construction Department, Government of Bihar, Patna & Others High Court of Judicature at Patna
04-02-2021 M/s. EMS Infracon Pvt. Ltd. M/s. Technocraft Construction Pvt. Ltd. (JV), a Joint Venture Between tow Private Limited Companies, through its Authorized Signatory, Pankaj Kumar Srivastava, New Delhi Versus The State of Bihar through the Chief Secretary, Main Secretary, Patna & Others High Court of Judicature at Patna
03-02-2021 Munshi Mohammad Faiz Versus Interpro Construction Pte Ltd & Others Supreme Court of Singapore
03-02-2021 Munshi Mohammad Faiz Versus. Interpro Construction Pte Ltd & Others Supreme Court of Singapore
01-02-2021 Qingdao Construction Enginering Group Company Limited - M/s. Venkata Rao Infra Projects Private Limited (JV) Versus Government of India Through Ministry of Road Transport & Highways represented by the Chief Engineer (NH, R&B) & Another In the High Court of Bombay at Goa
27-01-2021 Padmika Mahanama Tilakarathne, Homagama Versus Maga Neguma Road Construction Equipment Company (Pvt) Ltd., Ratmalana Supreme Court of Sri Lanka
22-01-2021 Lakshmanan & Another Versus Project Executive, Valliammal Society and SRM Institute, Department of Construction, Chennai & Another High Court of Judicature at Madras
13-01-2021 Avanish Kumar Singh Versus The State Of Bihar, through the Principal Secretary, Building Construction Department, Government of Bihar & Others High Court of Judicature at Patna
12-01-2021 M/s. Irikkur Construction Company, Represented by K.T.Ziyad, Managing Partner Versus Superintending Engineer, PWD, National Highways (North) Circle, Kozhikode & Others High Court of Kerala
11-01-2021 SEPCO Electric Power Construction Corporation Versus Power Mech Projects Ltd. High Court of Delhi
07-01-2021 The Modern Construction Co. Pvt. Ltd., Ahmedabad Versus The Pr. CIT, Central Circle-(1)(1), Ahmedabad Income Tax Appellate Tribunal Ahmedabad
07-01-2021 Simmasanam Versus Project Executive, Valliammal Society & SRM Institute, Department of Construction, Chennai & Another High Court of Judicature at Madras
07-01-2021 Beigh Construction Company Private Limited Versus Varaha Infra Limited High Court of Delhi
06-01-2021 Bhaven Construction Through Authorised Signatory Premjibhai K. Shah Versus Executive Engineer Sardar Sarovar Narmada Nigam Ltd. & Another Supreme Court of India
04-01-2021 Manish Agarwal & Another Versus Chitra Construction Pvt. Ltd., Rep. by Its Managing Director, S. Govindarajan, Chennai High Court of Judicature at Madras
04-01-2021 State of Gujarat & Another Versus Bharat Vijay Construction Co. High Court of Gujarat At Ahmedabad
30-12-2020 K. Maruthai Versus Vel Construction, Rep. by its Proprietor Veeravel, Cuddalore District High Court of Judicature at Madras
23-12-2020 Sri Ohm Construction Versus The State of Bihar & Others High Court of Judicature at Patna
21-12-2020 M/s. Larsen & Toubro Limited Thermal Power Plant Construction, Rep. by its Authorised Signatory S. Anil Kumar Versus IL & FS Tamil Nadu Power Company Limited, Chennai High Court of Judicature at Madras
17-12-2020 Jai Mata Di Construction & Another Versus Sunil Pramanik & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
04-12-2020 NHPC Ltd. Versus M/s. Hindustan Construction Company Ltd. High Court of Delhi
24-11-2020 Ansari Construction V/S Additional Commissioner Central Goods and Services Tax (Appeals) and Others. High Court of Judicature at Allahabad
23-11-2020 M/s. Metec Design and Construction Engineers India Pvt. Ltd., (Formerly Known as Metch Design and Construction Engineer), Rep.by its Director Kamalakannan Versus M/s. East Coast Construction and Industrial Ltd., Rep.by its Managing Director High Court of Judicature at Madras
20-11-2020 M/s. Indriya Construction Company rep. by its Partner Gomathi Sankar Versus The Additional Commissioner Chennai Audit II Commissionerate & Others High Court of Judicature at Madras
20-11-2020 Telco Construction Co. Ltd. Versus Asst Commissioner of Income-Tax, Bangalore High Court of Karnataka
19-11-2020 M/s. Ansal Housing & Construction Ltd. Versus Hardarshan Kaur High Court of Delhi
18-11-2020 M/s. The Waterbase Ltd., Rep. by its Company Secretary & Authorized Person R. Achuthan Versus M/s. KAP (India) Projects & Construction Pvt. Ltd., Rep. by its Managing Director K.V. Mohamed Zakir (Formerly Known as KAP (India) Constructions) High Court of Judicature at Madras
17-11-2020 M/s Vidyawati Construction Company Versus U.O.I. Thru G.M. Central Org. Railway Electrification High Court of Judicature at Allahabad
11-11-2020 The Superintending Engineer Highways, Villupuram Circle Villupuram Versus Metro Road Construction (Madras) Pvt Ltd. Anna Nagar West & Another High Court of Judicature at Madras
04-11-2020 M/s. Vidhyawati Construction Co. Builders & Govt Contractors Versus Allahabad Development Authority High Court of Judicature at Allahabad
03-11-2020 V. Chithiravelu Versus Superintending Engineer, General Construction Circle, Madurai & Others Before the Madurai Bench of Madras High Court
27-10-2020 Parkash Kaur Versus Everest Construction Company National Consumer Disputes Redressal Commission NCDRC
27-10-2020 Union of India, through Chief Administrative Officer (construction) Central Railway, Mumbai CSMT Versus Maharashtra Steel Fabricators & Erectors High Court of Judicature at Bombay
23-10-2020 M/s. Mascot Construction Co. Versus Maharashtra Industrial Development Corporation, Through The Chief Engineer, MIDC & Another In the High Court of Bombay at Aurangabad
21-10-2020 Ansal Housing & Construction Limites & Another Versus Manager, Ansal Housing & Construction Ltd. National Consumer Disputes Redressal Commission NCDRC
16-10-2020 M/s. Khushee Construction through its Power of Attorney Holder, namely Shree Rajeev Kumar, District Patna Versus The State of Bihar through the Secretary, Public Health Engineering Department, Govt. of Bihar, Patna & Others High Court of Judicature at Patna
15-10-2020 Rajasthan State Road Development & Construction Corporation Limited Versus Piyush Kant Sharma & Others Supreme Court of India
01-10-2020 Construction Industry Development Council, New Delhi Versus Arjun Singh & Others National Consumer Disputes Redressal Commission NCDRC
25-09-2020 Himachal Pradesh Power Corporation Limited Versus Hindustan Construction Company Limited High Court of Delhi
22-09-2020 Hindustan Construction Co. Ltd. Versus National Hydro Electric Power Corporation Ltd. High Court of Delhi
14-09-2020 M/s Indian Electrical Services Versus The State of Bihar through the Principal Secretary, Building Construction Department, Government of Bihar, Patna & Others High Court of Judicature at Patna
03-09-2020 M/s. Khushee Construction through its Power of Attorney Holder, Patna Versus The State of Bihar through the Secretary, Public Health Engineering Department, Govt. of Bihar, Patna & Others High Court of Judicature at Patna
02-09-2020 M/s. National Asphalt Products and Construction Company, Chennai Versus The State of Tamil Nadu, Represented by the Secretary to Government, Department of Commercial Taxes and Religious Endowments, Chennai & Another High Court of Judicature at Madras
31-08-2020 M/s Progressive Construction Ltd., Muzaffarpur Versus The State of Bihar through the Secretary, Department of Law, Government of Bihar, Old Secretariat, Patna & Others High Court of Judicature at Patna
27-08-2020 Hindustan Construction Co. Ltd. Versus National Hydro Electric Power Corporation Ltd. High Court of Delhi
26-08-2020 A. Gunasekaran & Another Versus The Superintending Engineer, Construction and Improvement Tamil Nadu Electricity Board, Tamil Nadu General and Distribution Corporation Ltd., TANGEDCO/TANTRANSCO, Cuddalore Electricity Distribution Circle, Capper Hills, Cuddalore, Cuddalore District & Others High Court of Judicature at Madras
18-08-2020 M/s. Satish Construction Versus Northern Coal Fields Ltd. & Others High Court of Madhya Pradesh
14-08-2020 Vincent Ross Siemer Versus Complete Construction Ltd. Court of Appeal of New Zealand
07-08-2020 M/S Godwin Construction Pvt. Ltd. Thru M.D. {Civil} Versus State of U.P. Thru Prin. Secy. Housing & Others High Court Of Judicature At Allahabad Lucknow Bench
06-07-2020 Sheela Devi Versus Consolidated Construction Co. & Others National Consumer Disputes Redressal Commission NCDRC
30-06-2020 Putul Sarkar & Another Versus Millennium India Construction & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
18-06-2020 M/s. Group 5 Construction Co. Pvt. Ltd. Versus M/s. Alaknanda Hydro Power Company Ltd. & Others High Court of for the State of Telangana
02-06-2020 The Board of Trustees for the Port of Kolkata & Another Versus Hindustan Steel Works Construction Ltd. & Others High Court of Judicature at Calcutta
28-05-2020 Nangia Construction (I) Pvt. Ltd. Versus National Buildings Construction Corporation Ltd. High Court of Delhi
22-05-2020 Jai Pal & Others Versus Delhi Building & Other Construction Workers Welfare Board High Court of Delhi
22-05-2020 Crystal Construction Company Versus Additional Controller of Stamps High Court of Judicature at Bombay
19-05-2020 Kukreja Construction Co. & Another Versus Surendra Narvekar & Another High Court of Judicature at Bombay



Directors
DIN Name Since
02005214 VIBHA BHUCHAR 17-10-2016
07571781 KRISHAN PAL SINGH RANA 21-07-2016
02005138 RAHUL BHUCHAR 31-08-2005

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