Some PAST Judgements / Case Laws similar to C S CONSTRUCTION INDIA PRIVATE LIMITED
Last Checked Past / Closed Litigation On 28-03-2023 07:07
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17-03-2023 |
Indian Railway Construction Company Limited Versus M/s. National Buildings Construction Corporation Limited |
Supreme Court of India |
16-03-2023 |
Hindustan Steel Works Construction Ltd Versus Sri Bishnupada Saha & Others |
High Court of Tripura |
16-03-2023 |
M/s. S.K. Engineering and Construction Company, Rep. by its Authorised Signatory, T. Sivakumar, Salem Versus M/s. Bharat Heavy Electrical Ltd., Rep. by its General Manager, Chennai |
High Court of Judicature at Madras |
13-03-2023 |
M/s. Modi Construction Company, Through Navin Modi, Authorized Signatory, Ranchi Versus M/s. Ircon International Limited, Bangalore |
High Court of Delhi |
03-03-2023 |
Ratna Bhaumik & Another Versus M/s. Millennium India Construction & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
28-02-2023 |
L.M.J. Construction Private Limited & Another Versus The Board of Trustees for the Port of Kolkata & Others |
High Court of Judicature at Calcutta |
27-02-2023 |
Surya Coach Builders (P) Ltd., Represented by its Managing Director, Bangalore Versus Chief Administrative Officer – Construction, Chennai & Others |
High Court of Judicature at Madras |
22-02-2023 |
Amit Goel Versus Ansal Housing & Construction Limited, New Delhi |
National Consumer Disputes Redressal Commission NCDRC |
16-02-2023 |
Sarada Construction Versus Bhupendra Pramanik & Others |
High Court of Judicature at Calcutta |
16-02-2023 |
M/s. Ashok Leyland Employees Co-operative House Construction Society Ltd., rep. by its President & Another Versus The State of the Tamil Nadu, rep. by its Principal Secretary (Housing), Secretariat, Chennai & Others |
High Court of Judicature at Madras |
14-02-2023 |
Bommi Construction, Rep by its Proprietor, T.Boomi Versus 1. The Chief Engineer, (Highways), Chennai & Others |
High Court of Judicature at Madras |
14-02-2023 |
Jitender Kumar & Another Versus Ansal Housing & Construction Limited, New Delhi |
National Consumer Disputes Redressal Commission NCDRC |
10-02-2023 |
NDMC Versus M/s. Shree Construction Company |
High Court of Delhi |
08-02-2023 |
M/s. Kris Heavy Engineering & Construction SDN BHD, Represented by its Executive Director, A.P. Perumal, Chennai Versus PNHB-LANCO-KHEC-JV, Chennai |
High Court of Judicature at Madras |
07-02-2023 |
M/s. Alcon Construction (Goa) Pvt. Ltd., a Private Limited Company, Represented herein through its authorized signatory, the petitioner no.2 herein, Panjim, Goa & Others Versus State of Goa, Through the Revenue Secretary, Secretariat, Alto Porvorim-Goa & Others |
In the High Court of Bombay at Goa |
06-02-2023 |
M/s. Ratnawat Infra Construction Company LLP. Versus Commissioner, Central Excise & CGST-Jaipur I |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
01-02-2023 |
The Deputy Chief Engineer (Construction), Salem Versus R. Saravanan & Others |
Before the Madurai Bench of Madras High Court |
30-01-2023 |
National Highway Authority Of India, New Delhi Versus KNR Construction Limited, Hyderabad |
High Court of Delhi |
20-01-2023 |
M/s. Nanak Construction, Partnership Firm through its Partner PAO holder Versus State of Maharashtra, through its Secretary, Water Supply and Sanitation Department, Mantralaya, Mumbai & Others |
In the High Court of Bombay at Nagpur |
16-12-2022 |
Yash Construction Company, through its partner Pradeep & Others Versus The Secretary Ministry of Road Transport and Highways (MoRT & H), New Delhi & Others |
In the High Court of Bombay at Aurangabad |
15-12-2022 |
M/s. Pitambara Construction & Company, Korba (C.G.) Versus The State of Chhattisgarh, Through Secretary, Department of Public Health & Engineering, Chhattisgarh & Others |
High Court of Chhattisgarh |
13-12-2022 |
M/s. Ghai Construction A Proprietary concerned owned by and represented through Japalsign Hardayalsing Ghai Versus The Maharashtra State Road Development Corporation Ltd., Through its Managing Director & Others |
In the High Court of Bombay at Aurangabad |
06-12-2022 |
M/s. Raj Kishore Engineering Construction (P) Ltd., Rep. by its Managing Director, S. Rajasekaran, Vadapalani, Chennai Versus The Joint Commissioner (Appeals) II Newry Towers, Chennai & Another |
High Court of Judicature at Madras |
05-12-2022 |
B. Umapathy Versus M/s. Sagar Construction, Rep. by its Proprietor, Chennai |
High Court of Judicature at Madras |
29-11-2022 |
M/s. Concrete Products & Construction Company Rep. by its Joint Managing Partner, Chennai Versus Southern Railways, Rep. by its Principal Chief Engineer/ General Manager, Chennai & Another |
High Court of Judicature at Madras |
24-11-2022 |
M/s. Srinivasa Construction Corporation, Jothi Nagar Extension, Chennai Versus Canara Bank, Rep. by its Senior Manager, Chennai & Others |
High Court of Judicature at Madras |
18-11-2022 |
M/s. Asiatech Engineering Associates, Represented by its Power of Attorney Holder, S. Joneslight, Kanyakumari Versus The Superintending Engineer (Highways) Construction & Maintenance, Tirunelveli & Others |
Before the Madurai Bench of Madras High Court |
18-11-2022 |
The State of Madhya Pradesh Versus M/s. Sew Construction Limited & Others |
Supreme Court of India |
16-11-2022 |
M/s. N.C.C. Limited through authorised signatory Ch. Soma Raju, Hyderabad & Another Versus State of Chhattisgarh through Ministry of WRDA, Water Resources Survey & Barrage Construction, Chhattisgarh & Others |
High Court of Chhattisgarh |
14-11-2022 |
Rekha Sanjay Pal Versus Rockline Construction Co., Through Its Sole Proprietor Narinderpal Gupta & Another |
National Consumer Disputes Redressal Commission NCDRC |
03-11-2022 |
Surendra Kapur Versus M/s. Puja Construction Ltd., Jaipur & Others |
National Consumer Disputes Redressal Commission NCDRC |
28-10-2022 |
M/s. Sneha Construction Co. (P) Ltd., Rep. by its authorised representative, Amitava Goswami Versus HDFC Ergo General Insurance Co. Ltd. |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
28-10-2022 |
R. Palaniappan & Another Versus M/s. Sri Surya Construction, Rep. by its Partner, R. Uma, wife of Ravi, Chennai & Others |
High Court of Judicature at Madras |
20-10-2022 |
Jay Gurudev Construction Co. Rajkot Versus C.C.E. & S.T., Rajkot |
Customs Excise And Service Tax Appellate Tribunal Regional Bench at Hyderabad |
14-10-2022 |
C. Kumar Versus The Divisional Engineer, Highways and Rural Works Department (Construction and Maintenance) Chengalpattu, Kancheepuram District |
High Court of Judicature at Madras |
22-09-2022 |
Jasmin Ali Versus M/s. D.S. Construction, Rep. by its prop., Shila Patwari & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
22-09-2022 |
M/s. Rajashree Construction Versus Nantu Dey & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
19-09-2022 |
Sepco Electric Power Construction Corporation Versus Power Mech Projects Ltd. |
Supreme Court of India |
16-09-2022 |
Suresh Paswan Versus M/s. Kla Construction Technologies Pvt. Ltd. & Others |
Supreme Court of India |
13-09-2022 |
M/s. Soumyaritu Construction & Others Versus M/s. Sma Laha & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
09-09-2022 |
Yukti Construction Pvt. Ltd. Versus Asha Sharma & Another |
High Court of Uttarakhand |
08-09-2022 |
Mohanesh Malik & Another Versus Puri Construction Pvt. Ltd., New Delhi & Others |
National Consumer Disputes Redressal Commission NCDRC |
05-09-2022 |
G. Raja & Others The Superintending Engineer, General Construction Circle, Tamilnadu Electricity Board, TANTRANSCO Trichy & Others |
High Court of Judicature at Madras |
25-08-2022 |
Ram Kripal Singh Construction Private Limited, Ranchi Versus State of Jharkhand & Others |
High Court of Jharkhand |
24-08-2022 |
M/S. Sonjoli Construction Co., The Proprietor Mr. Mahesh Aggrawal, Jodhpur Versus Union Of India, (Ministry Of Finance), Delhi & Others |
High Court of Rajasthan Jodhpur Bench |
10-08-2022 |
Fulena Construction Pvt. Ltd. through its Director, Shashi Singh Versus The State of Bihar through Principal Secretary, Water Resources Department, Patna & Others |
High Court of Judicature at Patna |
05-08-2022 |
N.K. Sreedhar Versus Vishnu Construction Company, Presently Know As Vishnu Infra Projects Pvt. Ltd., Rep. By Its Director, K. Krishana Prasad & Others |
National Consumer Disputes Redressal Commission NCDRC |
02-08-2022 |
Santosh Construction Versus Union of India & Others |
High Court of Jharkhand |
29-07-2022 |
National Petroleum Construction Company Versus Deputy Commissioner Of Income Tax, Circle 2(2), International Taxation, New Delhi & Another |
Supreme Court of India |
29-07-2022 |
Pr. Commissioner of Income Tax-28 Versus Crescent Construction Co. |
High Court of Judicature at Bombay |
24-07-2022 |
The Deputy Chief Engineer (Construction), N.F. Railway, Tripura Versus Kajali Shil & Others |
High Court of Tripura |
22-07-2022 |
General Manager East Coast Railway Rail Sadan & Another Versus Hindustan Construction Co. Ltd. |
Supreme Court of India |
19-07-2022 |
M/s. Gharpure Engg. & Construction (Pvt) Ltd., Rep. by its Manager, Coimbatore Versus Assistant Commissioner (ST), Coimbatore |
High Court of Judicature at Madras |
14-07-2022 |
Arijit De Versus M/s. Amarnath Construction & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
13-07-2022 |
Sachin Goel & Another Versus M/s. Ansal Housing & Construction Limited, New Delhi |
National Consumer Disputes Redressal Commission NCDRC |
11-07-2022 |
Commissioner of Central Excise, Raipur Versus M/s. Sepco Electric Power Construction Corporation |
Supreme Court of India |
11-07-2022 |
B. Chopda Construction Private Limited Versus Union of India & Others |
High Court of Judicature at Bombay |
06-07-2022 |
M/s. D.P. Construction Versus M/s. Vishvaraj Environment Pvt. Ltd. |
In the High Court of Bombay at Nagpur |
14-06-2022 |
M/s. Deb Construction Represented By Its Proprietress Sharmila Mondal, West Bengal Versus Sukumar Paul & Others |
National Consumer Disputes Redressal Commission NCDRC |
24-05-2022 |
Santosh Kumar Shaw Versus Basera Construction & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
19-05-2022 |
M/s. Devendra Construction Co., through Authorized Person & General Manager Gaurav Lata Versus State of Rajasthan, Through Additional Chief Secretary, Public Health and Engineering Department, Government of Rajasthan, Secretariat, Jaipur & Another |
High Court of Rajasthan Jaipur Bench |
18-05-2022 |
Jai Bholenath Construction Versus The Chief Executive Officer, Zilla Parishad, Nanded & Others |
Supreme Court of India |
09-05-2022 |
New Jhelum Construction Company Versus Union of India & Others |
High Court of Jammu and Kashmir |
09-05-2022 |
Nagpal Projects & Construction Pvt. Ltd., through its Managing Director Versus Regional Provident Fund Commissioner & Another |
In the High Court of Bombay at Aurangabad |
06-05-2022 |
Sea Sagar Construction Co. Versus V.A. Nair, Income Tax Officer – 14(2)-2 & Others |
High Court of Judicature at Bombay |
06-05-2022 |
M/s. Om Construction & Infrastructures Versus State of Maharashtra & Others |
High Court of Judicature at Bombay |
05-05-2022 |
M/s. MFAR Construction Private Limited Versus C.C.E & C.S.T., Bangalore |
Customs Excise amp Service Tax Appellate Tribunal South Zonal Bench At Bangalore |
02-05-2022 |
M/s. Maya Construction Versus Union of India & Others |
High Court of Meghalaya |
29-04-2022 |
Maa Kali Construction Versus Shyamal Nandi |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
28-04-2022 |
Malvika Rajnikant Mehta & Others Versus JESS Construction |
High Court of Judicature at Bombay |
27-04-2022 |
Shenzhen Shandong Nuclear Power Construction Company Limited Versus Vedanta Limited |
High Court of Delhi |
21-04-2022 |
Sukoon Construction Pvt. Ltd. Versus The Collector of Stamp & Another |
High Court of Judicature at Bombay |
19-04-2022 |
M. Rajesh Kumar Versus The Executive Engineer, Tamil Nadu Public Works Department, Building (Construction & Maintenance) Division, Medical Service, Madurai & Others |
Before the Madurai Bench of Madras High Court |
18-04-2022 |
Priyanti Construction & Others Versus Swapna Saha & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
08-04-2022 |
M/s. Satyen Construction Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
15-03-2022 |
Southern Railway, Represented by Chief Engineer (Construction), Ernakulam Versus M/s. Cherian Varkey Construction Co. Pvt. Ltd. (Engineers & Contractors), Kadavanthra, Represented by The Managing Director, Cherian Varkey |
High Court of Kerala |
11-03-2022 |
The Board of Trustees for the Port of Kolkata & Another Versus Hindustan Steelworks Construction Limited & Others |
High Court of Judicature at Calcutta |
11-03-2022 |
Kaikkara Construction Company, A Partnership firm, Represented by Its Managing Partner A. Abdul Salam, Kollam Versus State of Kerala, Rep. by The Chief Secretary to Government, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
10-03-2022 |
M/s. Aditya Construction Company (J.V.), through its power of attorney, Nilesh R. Borekar Versus State of Maharashtra, through the Secretary, Water Resource Department, Mantralaya & Others |
In the High Court of Bombay at Nagpur |
09-03-2022 |
M/s. Nagpal Projects & Construction Private Limited Through Its Managing Director Versus The Regional Provident Fund Commissioner & Another |
In the High Court of Bombay at Aurangabad |
09-03-2022 |
M/s. Narang Construction & Financers Pvt. Ltd., Through Its Managing Director, New Delhi Versus Ramakant Saboo & Another |
National Consumer Disputes Redressal Commission NCDRC |
08-03-2022 |
Solaimuthu Versus Tiruchirapalli Co-Operative House Construction Society Limited, Represented by its Special Officer, Trichy & Another |
Before the Madurai Bench of Madras High Court |
04-03-2022 |
G.K. Construction Company Versus Balaji Makan Samagri Stores |
High Court of Rajasthan |
24-02-2022 |
M/s. Barson Construction, Represented by its Proprietor Sristi Pawan Barua, Assam Versus The State of Assam, Represented by the Commissioner and Secy., Public Works Deptt. & Others |
High Court of Gauhati |
24-02-2022 |
L. Kubendhiran Versus The Managing Director, M/s. Jothi Foundation & Construction (P) Ltd., Chennai |
High Court of Judicature at Madras |
23-02-2022 |
M/s. Lakshmi Sastry Construction Co., Rep. by V.K. Subbramanian Versus The State of Tamil Nadu, Represented by its Secretary, Chennai & Others |
High Court of Judicature at Madras |
22-02-2022 |
Jamal Sarwar Sabri Versus Ansal Housing Limited (Formerly Ansal Housing & Construction Limited (Formerly Ansal Housing & Construction Limited) |
National Consumer Disputes Redressal Commission NCDRC |
21-02-2022 |
Arora Construction Company Pvt. Ltd. Versus Government of NCT of Delhi |
High Court of Delhi |
21-02-2022 |
M/s. Tara Maa Construction Versus Chandan Kumar Banerjee & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
16-02-2022 |
M/s. Devchand Construction, Mangalore, Represented by Its Proprietor, Dinakar Ullal Versus Union of India, Represented by The Deputy Chief Engineer (Construction), Southern Railway, Kannur |
High Court of Kerala |
15-02-2022 |
Bal Mukand & Another Versus Ansal Housing Limited Formerly Ansal Housing & Construction Limited (Formaly Ansal Housing & Construction Limited) |
National Consumer Disputes Redressal Commission NCDRC |
15-02-2022 |
Amit Baran Mandal Versus M/s. Alakananda Construction Pvt. Ltd. & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
15-02-2022 |
Deputy Chief Engineer Construction Versus M/s. Saptagiri Engineering Works |
High Court of for the State of Telangana |
11-02-2022 |
Jaina Construction Company Versus The Oriental Insurance Company Limited & Another |
Supreme Court of India |
11-02-2022 |
The Burma Indians Cooperative House Construction Society Limited, Rep. by its President, Chennai Versus The Commissioner, Corporation of Chennai, Chennai & Others |
High Court of Judicature at Madras |
08-02-2022 |
M/s Vishwesaraiya Construction, a Fully Engineering Organization, Dhanbad & Another Versus The State of Jharkhand & Others |
High Court of Jharkhand |
07-02-2022 |
Prerna Banerjee & Another Versus Puri Construction Private Limited, New Delhi |
National Consumer Disputes Redressal Commission NCDRC |
07-02-2022 |
S. Selvi Versus The Chief Divisional Engineer (Highways), Construction & Maintenance Department, Ramanathapuram & Another |
Before the Madurai Bench of Madras High Court |
04-02-2022 |
Consolidated Construction Consortium Limited V/S Hitro Energy Solutions Private Limited |
Supreme Court of India |
28-01-2022 |
Civon Construction Pvt. Ltd. Versus Ircon International Limited |
High Court of Judicature at Calcutta |