C P SOFT PRIVATE LIMITED

Activity: Business Services in Telangana.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74999TG2000PTC035803 		ROC
RoC-Hyderabad 		Incorporation Date
04-12-2000
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
035803 		Registration Date
04-12-2000 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 2,000



Contact Information
E-Mail Address
NA
Registered Address
PLOT NO 14 SIDDARTHA NAGAR HYDERABAD TG 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to C P SOFT PRIVATE LIMITED

Last Checked Past / Closed Litigation On 21-04-2021 07:08
07-01-2021 M/s. Acolyte Soft Pvt. Limited Rep. by its Authorised Signatory Badri Kasturi Versus M/s. Kondaduvom Entertainment Represented by its partners, T. Nagar & Others High Court of Judicature at Madras
07-10-2020 M/s. Soft Options, Represented by its Authorised Signatory Tapan Kanti Das Versus The Appellate Deputy Commissioner (CT) (FAC), Commercial Taxes Buildings, Trichy & Another Before the Madurai Bench of Madras High Court
04-03-2020 M/s. Sonti Soft Solutions Pvt Ltd. Versus Jawaharlal Nehru Technological University High Court of for the State of Telangana
03-03-2020 M/s. Sumeru Soft P.Ltd, T. Nagar, Chennai Versus The Income Tax Officer, Corporate Ward - 6[4], Chennai High Court of Judicature at Madras
17-07-2018 Logix Soft-Tel Pvt. Ltd. and Others V/S Commissioner of Central Excise, Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
24-04-2018 Commissioner of Income Tax-VI Versus Virtual Soft Systems Ltd. Supreme Court of India
17-11-2017 Commissioner of Income Tax Versus M/s. Parle Soft Drinks High Court of Judicature at Bombay
30-10-2017 Commissioner of Income Tax Versus Hewlett Packard Global Soft Ltd. High Court of Karnataka
08-05-2017 Renuga Soft-X Towels V/S Commissioner of Central Excise Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
25-01-2017 M/s. Acolyte Soft Private Limited Rep by its Manager Mr. Sankar Sreshta Pankajam, Mandaveli, Chennai Versus A. Venkatramani Others High Court of Judicature at Madras
06-01-2016 Commissioner of Income-tax, Bangalore Versus Hewlett Packard Global Soft Ltd. High Court of Karnataka
06-08-2015 M/s. N. Soft (India) Services Pvt. Ltd. Versus M/s. BCITS Pvt. Ltd. & Others High Court of Rajasthan Jaipur Bench
03-06-2015 Tetra Soft (India) (P.) Ltd. Versus Assistant Commissioner of Income-tax Income Tax Appellate Tribunal Hyderabad
08-05-2015 M/s Mile Stone Soft. Tech. Pvt. Ltd. Versus Nidhi Chhibber High Court of Chhattisgarh
23-04-2015 Kaliraj & Others Versus Sri Renuga Soft X Towels (P) Ltd., rep. by it's Managing Director N. Jegadeesan, Theni Before the Madurai Bench of Madras High Court
27-01-2015 M/s. Sai Soft Securities Ltd. Versus Manju Ahluwalia High Court of Delhi
08-08-2014 Assistant Commissioner of Income-tax Versus Think Soft Global Services (P.) Ltd. Income Tax Appellate Tribunal Chennai
30-07-2014 M/s. Wiltech Software Solutions Pvt. Ltd. represented by Ashok Mammen General Manager Versus Abbf Bau Soft AG & Another High Court of Kerala
22-04-2014 M/s Soft-touch Computer Versus The State of Maharashtra & Others In the High Court of Bombay at Aurangabad
10-03-2014 The Management of M/s. Hewelett Packard Global Soft Pvt. Ltd Versus K.L.J.A. Kiran Babu High Court of Karnataka
07-02-2014 C.C.E.&.S.T., Rohtak Versus M/s. Aradhana Soft Drinks Company Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
03-12-2013 Vijay Kumar D. Shah Versus Hewlett-Packard Global Soft Ltd High Court of Karnataka
31-01-2013 Laser Soft Infosystems Ltd. Versus The Income Tax Officer, Prince Info Park Income Tax Appellate Tribunal Chennai
16-08-2012 M/s. Edserv Soft Systems Limited, Rep. By Managing Director Ms. Gita Versus The Assistant Commissioner (CT) Saligramam Assessment Circle High Court of Judicature at Madras
23-07-2012 Aradhana Soft Drink Company Versus State of Himachal Pradesh & Others High Court of Himachal Pradesh
07-02-2012 CIT Versus Virtual Soft Systems Ltd. High Court of Delhi
03-11-2010 M/s. Sri Renuga Soft-X Towels & Another Versus The Deputy Director, Directorate Enforcement, Chennai High Court of Judicature at Madras
05-10-2010 CCE, Madurai Versus M/s. Madurai Soft Drinks Ltd Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
07-09-2010 M/s. Soft Hosiery Mills, Represented by its Proprietor, N. Balasubramaniam Versus Commissioner of Customs and Central Excise (Appeals) & Another High Court of Judicature at Madras
09-06-2010 Aradhna Soft Drinks Company & Another Versus Dr. Sameer Bhardwaj & Another National Consumer Disputes Redressal Commission NCDRC
24-03-2010 CCE, Madurai Versus M/s. Soft Beverages Pvt. Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
26-02-2010 M/s. Orbit Institute of Science and Technology, rep. by its Managing Director Rakesh KLumar Gupta & Another Versus Jeevan Soft Tech Rep. by its Proprietor & Others Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
26-02-2010 M/s. Orbit Institute of Science and Technology, rep. by its Managing Director Rakesh KLumar & Another Versus Jeevan Soft Tech Rep. by its Proprietor & Others Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
24-02-2010 Dr. Sameer Bhardwaj Versus Aradhana Soft Drinks Company & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
06-11-2009 M/S.I.B.S. Soft Ware Services Group (P) Ltd. Versus Leo Thomas & Others High Court of Kerala
11-09-2009 B. Loga Shanmuga Perumal & Another Versus M/s.Auroma Soft (P) Ltd. & Another High Court of Judicature at Madras
26-11-2008 Abdul Gani Soft Versus Haj Committee High Court of Jammu and Kashmir
12-11-2008 Ajay Kumar Verma Versus M/s R.G. Soft Drinks Private Limited High Court of Delhi
03-10-2008 Bhushan Goyal, Proprietor of- Chanda Soft Ice Creams Versus MARS INCORPORATED & Another Intellectual Property Appellate Board
15-04-2008 M/s. Shri Renuga Soft-X Towels, Represented by its General Manager Versus The Commissioner of Central Excise, Central Revenue Building, & Others Before the Madurai Bench of Madras High Court
01-02-2008 Hard N Soft, Alappuzha Versus Dr.Abraham & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
14-12-2007 Q-Soft System & Solutions (P) Ltd. Versus H.N. Giridhar High Court of Karnataka
12-09-2007 M/s. Shri Renuga Soft-X Towels 87, Cumbam Road Theni Versus The Registrar Tamilnadu Taxation Special Tribunal Rajaji Salai, Chennai & Others High Court of Judicature at Madras
13-06-2007 Commissioner of Income-Tax, Chennai Versus M/s. Sak Soft Ltd. High Court of Judicature at Madras
14-05-2007 Hewlett-Packard Global Soft Ltd. [formerly Digital Equipment (India) Ltd.] Versus United India Insurance Co. Ltd. National Consumer Disputes Redressal Commission NCDRC
06-02-2007 M/s. Virtual Soft Systems Ltd. Versus Commissioner of Income Tax, Delhi-I Supreme Court of India
31-01-2007 Calcutta Soft Drinks Pvt. Ltd. Versus Calcutta Municipal Corporation High Court of Judicature at Calcutta
09-08-2006 Syed Musharraf Mehdi Versus Frontline Soft Ltd. Company Law Board Southern Region Bench Chennai
31-07-2006 Calcutta Soft Drinks Private Limited Versus Calcutta Municipal Corporation & Ors. High Court of Judicature at Calcutta
03-03-2006 Aradhna Soft Drinks Company Versus State Of Haryana High Court of Punjab and Haryana
12-01-2005 BPL Soft Energy Systems Ltd Versus State of Karnataka High Court of Karnataka
06-10-2004 Commissioner of Income Tax Versus M/s. Madurai Soft Drinks Pvt. Ltd. High Court of Judicature at Madras
10-12-2003 The Commissioner of Income-tax Versus M/s Soft Beverages (P) Ltd. High Court of Judicature at Madras
22-04-2002 Svam Soft Ware Limited Versus point to point Couriers High Court of Delhi
15-02-2002 Perry Bottling Company Versus S.S. Soda & Soft Drinks Company & Others High Court of Rajasthan
15-06-2001 Calcutta Soft Drink (Pvt) Ltd. Versus V. Eighth Industrial Tribunal High Court of Judicature at Calcutta
12-03-2001 Soft Beverages Private Limited Versus E. S. I. Corporation High Court of Judicature at Madras
20-12-2000 Commissioner of Income Tax Versus Soft Beverages P. Limited (And Vice Versa) High Court of Judicature at Madras
01-09-2000 State of Jammu and Kashmir Versus Niyaz Ahmad Soft High Court of Jammu and Kashmir
25-07-2000 Soft Beverages Private Limited Versus E. S. I. Corporation, Madras High Court of Judicature at Madras
25-03-1999 Commissioner of Income Tax Versus Soft Beverages Private Limited High Court of Judicature at Madras
23-09-1998 State of Karnataka and Another Versus Bangalore Soft Drinks Private Limited Supreme Court of India
23-08-1998 Cochin Soft Drinks Co. Versus Kerala Financial Corporation High Court of Kerala
20-08-1998 Commissioner of Income Tax Versus Madurai Soft Drinks Private Limited High Court of Judicature at Madras
21-04-1997 Tarun Kumar Acharyya & Another Versus Calcutta Soft Drinks Pvt. Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
23-08-1996 Cochin Soft Drinks Co. Versus Kerala Financial Corporation High Court of Kerala
10-09-1993 Asoj Soft Caps Private Limited Versus State High Court of Gujarat At Ahmedabad
20-08-1990 BANGALORE SOFT DRINKS (PVT) LTD. VERSUS COMMISSIONER OF INCOME-TAX, KARNATAKA, BANGALORE High Court of Karnataka
23-07-1984 Soft Beverages Limited v/s Inspecting Assistant Commissioner of Income Tax Income Tax Appellate Tribunal ITAT Madras
14-03-1984 Madurai Soft Drinks Private Limited Versus State of Tamil Nadu High Court of Judicature at Madras
29-09-1981 Soft Beverages Private Limited, Madurai Versus Union of India and Another High Court of Judicature at Madras
19-06-1980 Bangalore Soft Drinks (P) Ltd. Versus Union of India (Uoi) & Superintendent of Central Excise High Court of Karnataka
18-08-1979 Income Tax Officer v/s Soft Beverages Private Limited Income Tax Appellate Tribunal ITAT Madras
12-06-1979 Soft Beverages Private Limited v/s Second Income Tax Officer Income Tax Appellate Tribunal ITAT Madras Single Bench
16-04-1979 Second Ito v/s Soft Beverages Private Limited Income Tax Appellate Tribunal ITAT Madras



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