Some PAST Judgements / Case Laws similar to C M C PHARMACEUTICAL PVT LTD
Last Checked Past / Closed Litigation On 27-06-2022 08:33
|
07-06-2022 |
Cipla Limited, Chennai Versus Sun Pharmaceutical Industries Limited, Chennai |
High Court of Judicature at Madras |
22-02-2022 |
Sun Pharmaceutical Industries Ltd. Versus Olcare Laboratories Pvt. Ltd. |
High Court of Delhi |
25-01-2022 |
Sun Pharmaceutical Industries Ltd. Versus Uggapi Tech Solutions P. Ltd. & Others |
High Court of Delhi |
15-12-2021 |
Cipla Limited Versus Sun Pharmaceutical IndustriesLtd, Chennai |
High Court of Judicature at Madras |
15-12-2021 |
Malladi Drugs and Pharmaceutical Limited, Chennai Versus The Union of India, New Delhi & Others |
High Court of Judicature at Madras |
27-08-2021 |
Sun pharmaceutical Industries Limited Versus Cipla Limited |
High Court of Judicature at Madras |
06-07-2021 |
Sun Pharmaceutical Industries Ltd., Nandanam, Chennai Versus CIPLA Ltd., Chennai |
High Court of Judicature at Madras |
05-07-2021 |
Delhi Chemical & Pharmaceutical Works Pvt. Ltd. & Another Versus Himgiri Realtors Pvt. Ltd. & Another |
High Court of Delhi |
17-06-2021 |
M/s. Chethana Pharma, Pharmaceutical Distributors Versus The Oriental Insurance Company Ltd., Rep. by its Regional Manager & Another |
Karnataka State Consumer Disputes Redressal Commission Bangalore |
27-05-2021 |
Sun Pharmaceutical Industries Ltd, Chennai Versus Cipla Limited, Chennai |
High Court of Judicature at Madras |
25-05-2021 |
Sun Pharmaceutical Industries Limited Versus Commissioner of Central Excise, Customs, Indore, (MP) |
Customs Excise amp Service Tax Appellate Tribunal Principal Bench New Delhi |
20-05-2020 |
M/s. Sun Pharmaceutical Industries Limited, Represented by its Authorised Signatory, Nilesh Mahendra Kumar Gandhi & Another Versus The Assistant Commercial Tax Officer (Check of Accounts) & Others |
High Court of Andhra Pradesh |
21-02-2020 |
Indian Drug & Pharmaceutical Ltd. Versus Arundhati Manna |
High Court of Judicature at Calcutta |
31-01-2020 |
Deputy Commissioner of Income Tax V/S Sun Pharmaceutical Industries Ltd. |
Supreme Court of India |
06-11-2019 |
Sun Pharmaceutical Industries Ltd. and Others V/S Gyan Singh Thakur and Others. |
High Court of Madhya Pradesh Indore Bench |
05-11-2019 |
Sun Pharmaceutical Industries Ltd V/S Union of India Department of Chemicals And Petrochemicals and Others. |
Supreme Court of India |
12-09-2019 |
Sun Pharmaceutical Industries Ltd. And Another V/S State Bank of India |
Supreme Court of India |
12-09-2019 |
Sun Pharmaceutical Industries Ltd. And Another V/S State Bank of India |
Supreme Court of India |
25-06-2019 |
Commissioner of Central Excise, Custom and Service Tax, Vapi V/S Sun Pharmaceutical Industries Ltd |
High Court of Judicature at Bombay |
12-04-2019 |
Pr. Commissioner of Income Tax, Vadodara V/S Sun Pharmaceutical Industries Ltd. |
Supreme Court of India |
12-04-2019 |
Pr. Commissioner of Income Tax, Vadodara V/S Sun Pharmaceutical Industries Ltd. |
Supreme Court of India |
22-02-2019 |
Principal Commissioner of Income Tax V/S Sun Pharmaceutical Industries Ltd. |
Supreme Court of India |
22-02-2019 |
Pr. Commissioner of Income Tax V/S Sun Pharmaceutical Industries Ltd. |
Supreme Court of India |
08-02-2019 |
Principal Commissioner of Income Tax Versus M/s. Sun Pharmaceutical Industries Ltd. |
Supreme Court of India |
25-01-2019 |
Sanjay Geoffrey V/S Alembic Pharmaceutical Ltd And Another |
Supreme Court of India |
24-01-2019 |
DSM Sinochem Pharmaceuticals Netherlands B.V. & Another Versus Sinopharm Weiqida Pharmaceutical Co (WQD) & Another |
High Court of Delhi |
04-01-2019 |
Pr. Commissioner of Income Tax V/S Sun Pharmaceutical Industries Ltd. |
Supreme Court of India |
13-12-2018 |
Sun Pharmaceutical Industries Limited V/S Brexsun Pharma Private Limited |
High Court of Delhi |
10-12-2018 |
Sun Pharmaceutical Industries Ltd. V/S Poonam Gupta and Others. |
Supreme Court of India |
27-11-2018 |
P. Joy Issac & Others Versus The Pharmaceutical Corporation (Indian Medicines), Kerala Ltd. (Oushadhi), Represented by Its Managing Director & Others |
High Court of Kerala |
01-11-2018 |
Sun Pharmaceutical Industries Limited V/S Systopic Laboratories Limited |
High Court of Delhi |
01-11-2018 |
Sun Pharmaceutical Industries Limited Versus Systopic Laboratories Limited |
High Court of Delhi |
26-10-2018 |
Cipla Limited V/S National Pharmaceutical Pricing Authority and Others |
Supreme Court of India |
12-10-2018 |
Sun Pharmaceutical Industries Ltd. Versus Infocom Network Limited & Others |
High Court of Delhi |
12-10-2018 |
Sun Pharmaceutical Industries Ltd V/S Infocom Network Limited and Others |
High Court of Delhi |
12-10-2018 |
Sun Pharmaceutical Industries Ltd. Versus Infocom Network Limited & Others |
High Court of Delhi |
08-10-2018 |
Sun Pharmaceutical Industries Limited Versus Pfizer Inc |
Intellectual Property Appellate Board |
04-09-2018 |
Principal Commissioner of Income Tax V/S Sun Pharmaceutical Industries Ltd. |
High Court of Gujarat At Ahmedabad |
21-08-2018 |
Cipla Limited V/S National Pharmaceutical Pricing Authority and Others |
Supreme Court of India |
20-08-2018 |
Sun Pharmaceutical Industries Limited Through Its Authorised Representative Hani Rizvi V/S Mahesh Kumar Asnani and Others. |
Supreme Court of India |
10-08-2018 |
Sun Pharmaceutical Industries Limited Through Its Authorised Representative Hani Rizvi V/S Mahesh Kumar Asnani and Others. |
Supreme Court of India |
13-07-2018 |
Pr. Commissioner Of Income Tax Vadodara 2 V/S M/s Sun Pharmaceutical Industries Ltd. |
Supreme Court of India |
12-07-2018 |
Dr. hitesh s. mehta V/S Ranbaxy laboratories ltd. (now sun pharmaceutical |
Supreme Court of India |
03-07-2018 |
Sun Pharmaceutical Industries V/S State of West Bengal and Others. |
High Court of Judicature at Calcutta |
20-06-2018 |
Pharmaceutical Chemical & Allied Employees Union, Rep. by its General Secretary, T. Narasimha Murthy Versus The Management of M/s. J.L. Morrison (India) Limited |
High Court of Karnataka |
18-05-2018 |
M/s Sun Pharmaceutical Industries Ltd V/S Poonam Gupta And Another. |
Supreme Court of India |
27-04-2018 |
J.K. Institute of Pharmaceutical Education and Research (Owned & Managed by Jamla Educational Society) & Others Versus State of Chhattisgarh & Others |
High Court of Chhattisgarh |
23-04-2018 |
Pr. Commissioner of Income Tax, Vadodara 2 V/S Sun Pharmaceutical Industries Ltd |
High Court of Gujarat At Ahmedabad |
20-04-2018 |
Twenty First Century Pharmaceutical Pvt. Ltd., SIDCO Estate, Chennai Versus National Pharmaceutical Pricing Authorities, Department of Chemicals & Petrochemicals, Ministry of Chemicals & Fertilizers, Government of India, New Delhi & Another |
High Court of Judicature at Madras |
02-04-2018 |
Sun Pharmaceutical Industries Ltd V/S Ashish Vij |
Supreme Court of India |
08-03-2018 |
Medipol Pharmaceutical India Private Limited Versus The State of Bihar through the Principal Secretary, Department of Health & Family Welfare, Govt.of Bihar |
High Court of Judicature at Patna |
13-02-2018 |
Sun Pharmaceutical Industries Ltd V/S Ashish Vij |
Supreme Court of India |
25-01-2018 |
Pr Commissioner Of Income Tax-ii V/S Sun Pharmaceutical Industries Ltd. |
Supreme Court of India |
22-12-2017 |
Sun Pharmaceutical Industries Ltd V/S The Government of Tamil Nadu and Others |
High Court of Judicature at Madras |
08-12-2017 |
Sun Pharmaceutical Industries Ltd V/S Ashish Vij |
Supreme Court of India |
04-12-2017 |
Pr Commissioner of Income Tax-ii V/S Sun Pharmaceutical Industries Ltd. |
Supreme Court of India |
03-11-2017 |
Pr. Commissioner of Income Tax V/S Sun Pharmaceutical Industries |
Supreme Court of India |
24-10-2017 |
Laborate Pharmaceutical India Ltd., Panipet & Another Versus Union of India, Through Secretary Ministry of Healthy & Family Welfare, New Delhi & Another |
High Court of Judicature at Madras |
23-10-2017 |
Pr Commissioner of Income Tax-ii V/S Sun Pharmaceutical Industries Ltd. |
Supreme Court of India |
12-10-2017 |
Sinopharm Weiqida Pharmaceutical Co. (WQD) Versus DSM Sinochem Pharmaceuticals India Pvt. LTD & Another |
High Court of Delhi |
12-10-2017 |
Sinopharm Weiqida Pharmaceutical Co. (WQD) Versus DSM Sinochem Pharmaceuticals India Pvt. LTD & Another |
High Court of Delhi |
20-09-2017 |
Pr. Commissioner of Income Tax, Vadodara-2 V/S Sun Pharmaceutical Industries Ltd. |
High Court of Gujarat At Ahmedabad |
14-08-2017 |
Commissioner of Income Tax-Vadodara-2 V/S Sun Pharmaceutical Industries Ltd |
High Court of Gujarat At Ahmedabad |
27-07-2017 |
Auro Pharmaceutical & Fine Chemicals Pvt. Ltd V/S Commissioner of Central Excise, Pune-III |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
09-05-2017 |
Biochem Pharmaceutical Industries V/S C.C.E. & S.T.-Daman |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad |
21-04-2017 |
Pr Commissioner Of Income Tax-ii V/S Sun Pharmaceutical Industries Ltd. |
Supreme Court of India |
10-04-2017 |
Sun Pharmaceutical Industries Ltd. Mumbai V/S M/s Falma Organics Limited Nigeria |
Supreme Court of India |
21-03-2017 |
Pr. Commissioner of Income Tax Vadodara 2 V/S Sun Pharmaceutical Industries |
High Court of Gujarat At Ahmedabad |
08-03-2017 |
Pam Pharmaceutical & Allied Machinery Co. Ltd V/S C.C.E. |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
06-02-2017 |
Pr. Commissioner of Income Tax Vadodara 2 V/S Sun Pharmaceutical Industries Ltd. |
Supreme Court of India |
09-01-2017 |
Sun Pharmaceutical Industries Ltd. Mumbai V/S M/s Falma Organics Limited Nigeria |
Supreme Court of India |
14-12-2016 |
General Pharmaceutical Council Versus Habib Khan |
United Kingdom Supreme Court |
21-10-2016 |
Cadila Healthcare Ltd., Ahmedabad & Another Versus Sun Pharmaceutical Industries Limited |
High Court of Judicature at Madras |
21-10-2016 |
Cadila Healthcare Ltd., Ahmedabad & Another Versus Sun Pharmaceutical Industries Limited |
High Court of Judicature at Madras |
07-10-2016 |
M/s. Nirlac Chemicals & Another Versus Haffkine Bio-Pharmaceutical Corporation Ltd. & Others |
High Court of Judicature at Bombay |
12-09-2016 |
Sun Pharmaceutical Industries Ltd V/S Assistant Commissioner of Income-Tax |
High Court of Gujarat At Ahmedabad |
10-08-2016 |
Sun Pharmaceutical Industries Ltd V/S Dy. Commissioner of Income Tax |
High Court of Delhi |
20-07-2016 |
Raymond Limited Versus Raymond Pharmaceutical Pvt. Ltd. |
High Court of Judicature at Bombay |
20-07-2016 |
Raymond Limited Versus Raymond Pharmaceutical Pvt. Ltd. |
High Court of Judicature at Bombay |
05-07-2016 |
Sun Pharmaceutical Industries Ltd And Another V/S Anglo French Drugs And Industries Ltd |
Supreme Court of India |
27-06-2016 |
Indian Pharmaceutical Alliance & Others V/S Union of India & Others |
High Court of Judicature at Bombay |
04-04-2016 |
Sun Pharmaceutical Industries Ltd And Another V/S Anglo French Drugs And Industries Ltd And Another |
Supreme Court of India |
01-04-2016 |
Pr. Commissioner of Income Tax V/S Sun Pharmaceutical Industries Ltd. |
High Court of Gujarat At Ahmedabad |
01-03-2016 |
Pr. Commissioner of Income Tax-2 Vadodara Versus Sun Pharmaceutical Industries Ltd. |
High Court of Gujarat At Ahmedabad |
18-02-2016 |
Sun Pharmaceutical Industries Ltd. Mumbai V/S M/s Falma Organics Limited Nigeria |
Supreme Court of India |
14-01-2016 |
Sun Pharmaceutical Industries Ltd. Versus Deputy Commissioner of Income-tax |
High Court of Delhi |
16-11-2015 |
Sun Pharmaceutical Industries Limited Versus Presiding Officer & Another |
High Court of Punjab and Haryana |
10-08-2015 |
Sun Pharmaceutical Industries Ltd. Mumbai V/S M/s Falma Organics Limited Nigeria |
Supreme Court of India |
28-07-2015 |
Jagson Pal Pharmaceutical Ltd. Versus A. Selvan & Others |
National Consumer Disputes Redressal Commission NCDRC |
13-07-2015 |
Sun Pharmaceutical Industries Ltd. Mumbai V/S M/s Falma Organics Limited Nigeria |
Supreme Court of India |
09-06-2015 |
Hygienic Research Institute Private Limited Versus M/s. Solvay Pharmaceutical Marketing & Licensing & Another |
Intellectual Property Appellate Board |
13-04-2015 |
Commissioner of Central Excise, Customs and Service Tax V/S Sun Pharmaceutical Industries Ltd |
High Court of Judicature at Bombay |
19-03-2015 |
Resurgere Mines And Minerals India Ltd V/S Sun Pharmaceutical Industries And Another |
Supreme Court of India |
09-03-2015 |
Ranbaxy Laboratories Limited V/S Sun Pharmaceutical Industries Limited |
High Court of Punjab and Haryana |
18-02-2015 |
Sun Pharmaceutical Industries Ltd. Mumbai V/S M/s Falma Organics Limited Nigeria |
Supreme Court of India |
15-12-2014 |
Sun Pharmaceutical Industries Ltd. Mumbai V/S M/s Falma Organics Limited Nigeria |
Supreme Court of India |
09-12-2014 |
M/s. Arun Chemical & Pharmaceutical Works, Hyderabad Versus The Commissioner of Income Tax ? V, Hyderabad |
In the High Court of Judicature at Hyderabad |
28-11-2014 |
Merck Kgaa V/S Emil Pharmaceutical Inds. Pvt. Ltd. |
High Court of Delhi |
21-11-2014 |
Savitri Devi Didwania Versus Allied Pharmaceutical & Others |
High Court of Judicature at Allahabad |
22-09-2014 |
Teva Pharmaceutical Industries Ltd. & Others Versus Natco Pharma Limited |
High Court of Delhi |