Some PAST Judgements / Case Laws similar to C J MEDICAL INDIA PRIVATE LIMITED
Last Checked Past / Closed Litigation On 19-12-2020 20:20
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09-12-2020 |
Chintpurni Medical College & Hospital & Another Versus Union of India & Another |
High Court of Delhi |
07-12-2020 |
National Medical Commission Versus Mothukuru Sriyah Koumudi & Others |
Supreme Court of India |
24-11-2020 |
Naaz Versus State of Chhattisgarh Through- Directorate Of Medical Education, Through Director, Chhattisgarh & Others |
High Court of Chhattisgarh |
10-11-2020 |
PGP Educational & Welfare Society Represented by its Secretary K. Kandasamy, Establishing & Administering, Namakkal Versus The Registrar, Tamil Nadu Dr. MGR Medical University, Chennai & Others |
High Court of Judicature at Madras |
04-11-2020 |
Arti Sharma, New Delhi & Another Versus Chandigarh Administration through the Secretary, Department of Medical Education & Research, Chandigarh & Others |
Central Administrative Tribunal Chandigarh Bench |
04-11-2020 |
Dr. P. Kiran & Others Versus Raja Rajeshwari Medical College & Hospital, Rep. by its Principal, Bangalore & Others |
High Court of Karnataka |
02-11-2020 |
The Director of Medical Education Kilpauk Chennai Versus D. Elangovan |
High Court of Judicature at Madras |
29-10-2020 |
M/s. Adhiprasakthi Charitable, Medical, Educational & Cultural Trust Represented by its Executive Trustee/Vice President, V. Lakshmi, Tamil Nadu Versus The Director General of Income Tax (Investigation), Chennai |
High Court of Judicature at Madras |
29-10-2020 |
M/s. Healthware Private Limited, Hyderabad Versus Tamil Nadu Medical Services Corporation Limited, Represented by its Managing Director, New Delhi & Another |
High Court of Judicature at Madras |
15-10-2020 |
K.Jayapandi Versus The Registrar Tamil nadu Medical Council, Chennai & Others |
Before the Madurai Bench of Madras High Court |
09-10-2020 |
Nilay Gupta Versus Chairman Neet PG Medical & Dental Admission/Counselling Board 2020 & Principal Govt. Dental College & Others |
Supreme Court of India |
23-09-2020 |
Dr. Keshav Baliram Hedgewar Paryayi Versus The State of Maharashtra, through Principal Secretary, Medical Education and Drugs Department & Others |
In the High Court of Bombay at Nagpur |
23-09-2020 |
The Chairman, Tamil Nadu Medical Services Corporation Ltd., Chennai & Others Versus M/s. Jackson Laboratories Private Limited., Represented by its Managing Director Jugal Kishore, Chennai & Another |
High Court of Judicature at Madras |
21-09-2020 |
V. Durai Versus The Dean, Thanjavur Medical College and Hospital, Thanjavur & Others |
Before the Madurai Bench of Madras High Court |
18-09-2020 |
Dr. Battepati C. Narasimhulu Versus The Director of Medical Education |
High Court of Andhra Pradesh |
16-09-2020 |
Dipesh Ku. Padhihari Versus Hi-Tech Medical College & Hospital & Others |
High Court of Orissa |
14-09-2020 |
The Chairman, Sri Venkateshwaraa Medical College Hospital & Research Centre Versus Dr. S.R. Keerthanaa & Others |
High Court of Judicature at Madras |
09-09-2020 |
Padmavathi Hospitality and Facilities Management Service, Rep. by its Authorized Representative J. Anjananandan Versus The Tamil Nadu Medical Service Corporation, (A Government of Tamil Nadu undertaking), Chennai & Others |
High Court of Judicature at Madras |
03-09-2020 |
Tvl. Ponnaiyah Ramajayam Institute of Medical Sciences, Rep. by its Chancellor P. Murugesan, Kancheepuram Versus The Regional Transport Officer, Chengalpattu & Another |
High Court of Judicature at Madras |
28-08-2020 |
The Director of Medical Education, Directorate of Medical Education, Chennai & Others Versus S.P. Ganesan |
Before the Madurai Bench of Madras High Court |
19-08-2020 |
Dr. B. Ganesh Versus The Principal Navodaya Medical College, Raichur & Others |
High Court of Karnataka |
19-08-2020 |
Post Graduate Institute of Medical Education & Research & Another Versus Arun Kumar Jain & Others |
High Court of Punjab and Haryana |
19-08-2020 |
Dr. Aminu Aliyar Versus All India Institute of Medical Sciences |
High Court of Delhi |
14-08-2020 |
Nipun Sharma Versus Post Graduate Institute of Medical Education & Research, Sector 12, Chandigarh |
High Court of Punjab and Haryana |
14-08-2020 |
Sunil Chillalshetti & Others Versus State of Chhattisgarh, through the Secretary, Medical Education Department, Chhattisgarh & Another |
High Court of Chhattisgarh |
13-08-2020 |
Ayush Medical Association Through Member Dr. Mahendra Kumar Sao, (Central Council), Chhattisgarh & Another Versus State of Chhattisgarh & Others |
High Court of Chhattisgarh |
30-07-2020 |
Dr. Ambadan Rao & Others Versus State of Rajasthan, Through its Additional Chief Secretary, Department of Medical, Health & Family Welfare, Government of Rajasthan, Secretariat, Jaipur & Others |
High Court of Rajasthan Jodhpur Bench |
21-07-2020 |
Divya Gulati Versus State of A.P. rep. by its Principal Secretary Medical Health & Family Welfare Department, Velagapudi & Another |
High Court of Andhra Pradesh |
21-07-2020 |
R. Parimala Versus The Dean, Thanjavur Medical College & Hospital, Thanjavur & Others |
Before the Madurai Bench of Madras High Court |
01-07-2020 |
West Bengal Medical & Sales Representative Union & Others Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
29-06-2020 |
Santosh Singh Gehlot Versus State of Rajasthan, Through The Secretary, Department of Medical & Health, Government of Rajasthan |
High Court of Rajasthan Jodhpur Bench |
26-06-2020 |
Satchidanand S. S. Kacodkar (since deceased, representing through) legal representatives) & Others Versus Megaxma Ramacrishna Sinai Cacodkar @ Dr. Meghasham Ramkrishna Sinai Kakodkar, Medical Practitioner, (deceased) & his wife) & Others |
In the High Court of Bombay at Goa |
25-06-2020 |
Dr. S. Anusha Versus The Director of Medical and Health Services, Teynampet, Chennai & Others |
Before the Madurai Bench of Madras High Court |
23-06-2020 |
Post Gradugate Institute of Medical Education & Research Versus Tarandeep Singh Grewal & Another |
High Court of Punjab and Haryana |
23-06-2020 |
Munna Lal Versus State of U.P. Thru. Addl. Chief Secy. Medical & Health Lko & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
22-06-2020 |
M/s. New Green Medical Hall Versus State of Bihar through the Principal Secretary, Health Department, Government of Bihar & Others |
High Court of Judicature at Patna |
19-06-2020 |
M/s. Healthcare Reforms Doctors Association Versus The Special Chief Secretary to Government Health Medical & Family Welfare Department Secretariat Hyderabad & Another |
High Court of for the State of Telangana |
17-06-2020 |
Dr. K.M. Senthamizhselvan, State President, Ayush Medical Welfare Association, Thiruvannamalai Versus The Government of Tamil Nadu, Represented by its Principal Secretary, Department of Health & Family Welfare, Chennai & Others |
High Court of Judicature at Madras |
05-06-2020 |
Tanveer Jahan Versus All India Institute Of Medical Science, Through Its Director, New Delhi & Another |
National Consumer Disputes Redressal Commission NCDRC |
01-06-2020 |
Dr. K.Gautham Versus The Director of Medical Education, Kilpauk, Chennai & Another |
Before the Madurai Bench of Madras High Court |
01-06-2020 |
Dr. G. Gowthaman Versus The Joint Director, Medical & Rural Health Services, Tiruppur & Others |
High Court of Judicature at Madras |
22-05-2020 |
Grant Medical Foundation Ruby Hall Clinic, Pune Versus State of Maharashtra & Others |
High Court of Judicature at Bombay |
19-05-2020 |
The Director, Jubilee Mission Medical College & Research Institute, Trichur & Others Versus The State of Kerala, Rep. by The Secretary To Health & Family Welfare Department, Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
18-05-2020 |
K. Gautham Versus The Director of Medical Education, EVR Periyar Salai, Chennai & Another |
Before the Madurai Bench of Madras High Court |
29-04-2020 |
Christian Medical College Vellore Association Versus Union Of India & Others |
Supreme Court of India |
23-04-2020 |
In Re: Scientific Disposal of Bio-Medical Waste arising out of COVID-19 treatment-Compliance of BMW Rules, 2016 |
National Green Tribunal Principal Bench New Delhi |
20-03-2020 |
D.K. Gupta Versus M/s. Escort Heart Institute & Research Center, (Through its Medical Superintendent of M/s. EHIRC,Sarai Julaena, New Delhi) & Others |
Delhi State Consumer Disputes Redressal Commission New Delhi |
18-03-2020 |
Canara Bank Asset Recovery Management Branch, Rep. by its Authorized Officer, P. Saravanan Versus M/s.Vasan Medical Centre(India) Pvt Ltd., Saidapet, & Others |
High Court of Judicature at Madras |
16-03-2020 |
Eswai Ponnusamy Educational & Charitable Trust Versus Registrar (Fac), Tamilnadu Mgr Medical University |
High Court of Judicature at Madras |
13-03-2020 |
D. Sasirekha Versus The Assistant Secretary Medical Council of India Pocket-14, New Delhi |
High Court of Judicature at Madras |
12-03-2020 |
Ernakulam Medical Centre & Another Versus P.R. Jayasree & Another |
National Consumer Disputes Redressal Commission NCDRC |
12-03-2020 |
Ernakulum Medical Centre, Rep. By Its Director, Palarivattom & Another Versus Dr. P.R. Jayasree & Another |
National Consumer Disputes Redressal Commission NCDRC |
06-03-2020 |
Dr. Nishigandha Ramchandra Naik Versus State of Maharashtra through Principal Secretary, Medical Education and Drugs Department Mantralaya & Another |
High Court of Judicature at Bombay |
06-03-2020 |
Dr. K. Kavitha Versus State of Andhra Pradesh rep. by its Principal Secretary, Medical Health & Family Welfare Depart, Velagapudi & Others |
High Court of Andhra Pradesh |
05-03-2020 |
The Tamil Nadu Dr.MGR Medical University, Rep by its Registrar, Chennai Versus The Doctors Welfare Association of Tamil Nadu, Rep by its General Secretary, Dr. K. Srinivasan & Others |
High Court of Judicature at Madras |
03-03-2020 |
Ashok Kumar Gupta & Another Versus M/s. Sitalaxmi Sahuwala Medical Trust & Others |
Supreme Court of India |
03-03-2020 |
O. Thomas & Others Versus Dr. Abraham Jose, Prof. of Orthopaedics, Pushpagiri Medical College, Thiruvalla & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
02-03-2020 |
District Medical Officer, Malappuram & Others Versus Azhukuthi Parambil Ayappans Son Thami & Others |
High Court of Kerala |
28-02-2020 |
M/s. Padmavathi Hospitality & Facilities Management Services, Rep. by its Partner & Authorized Representative Pradeep Kanumuri & Another V/S The Tamil Nadu Medical Service Corporation (A Government of Tamil Nadu undertaking) Chennai & Others |
High Court of Judicature at Madras |
24-02-2020 |
M. Muthusamy Versus The Director of Medical and Rural Services, DMS Compound, Chennai & Others |
High Court of Judicature at Madras |
17-02-2020 |
M/s. Carenow Medical Prviate Limited, Rep. by its Director & the auth. Rep.T.Rajkumar Versus Rajesh Sodhi, The Principal Commissioner of GST & Central Excise, Coimbatore |
High Court of Judicature at Madras |
13-02-2020 |
Mala Devi Versus State of U.P. Thru Prin.Secy. Medical & Health Lko. & Others |
High Court of Judicature at Allahabad |
10-02-2020 |
Ambalal V. Patel Versus Central Medical Service Society Vishwa Yuva Kendra & Others |
Competition Commission of India |
10-02-2020 |
Raj Kumar Prasad & Others Versus Som Datt Medical Centre & Others |
Delhi State Consumer Disputes Redressal Commission New Delhi |
07-02-2020 |
Namaji Kamble V/S Sushrut Medical Care & Research Societies & Others |
National Consumer Disputes Redressal Commission NCDRC |
04-02-2020 |
The Indian Medical Association, Chhattisgarh & Others Versus State of Chhattisgarh & Others |
High Court of Chhattisgarh |
04-02-2020 |
Vasan Medical Centre (India) Pvt. Ltd. and Others. V/S Canara Bank and Others. |
Debts Recovery Tribunal Chennai |
30-01-2020 |
Suani Das Versus CPIO Medical Council of India |
Central Information Commission |
30-01-2020 |
Santha Medical Foundation (a Public Charitable Trust), Rep. by its Chairman & Trustee Dr. S. Saravanan & Another Versus The Commissioner of Rural Development and Local Administration, Government of Tamil Nadu, Chennai & Another |
High Court of Judicature at Madras |
30-01-2020 |
Rakesh Kumar Jha Versus CPIO & Jt. Secretary, Medical Council of India |
Central Information Commission |
30-01-2020 |
Keval Ram Meena Versus CPIO and Dy. Secretary, Medical Council of India |
Central Information Commission |
29-01-2020 |
K.T. Davis Versus Palana Institute of Medical Sciences, Kannadi P.O., Palakkad & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
24-01-2020 |
P.R. Girish & Others Versus Sree Sudheendra Medical Mission Hospital, Kacheripady, Ernakulam & Others |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
24-01-2020 |
Ashwini Ayurveda Medical College & P.G. Centre Rep. by its Principal & Others Versus The Union of India Rep. by its Secretary, Department of Ayurveda, New Delhi & Others |
High Court of Karnataka |
22-01-2020 |
Dr. Parthsarthi Versus The Maharashtra Medical Council, Mumbai, thr. its Registrar, Mumbai & Another |
In the High Court of Bombay at Nagpur |
14-01-2020 |
Qualified Private Medical Practitioners Association, having its Registered Office, Kottayam, Represented by Its President, Dr. O. Baby Versus Union of India, Represented by Government of India, Ministry of Health & Family Welfare, New Delhi & Others |
High Court of Kerala |
13-01-2020 |
Prakash Shikshan Mandal's Loknete Versus State of Maharashtra, through its Department of Medical Education & Drugs & Others |
High Court of Judicature at Bombay |
06-01-2020 |
M/s. Sukhsagar Medical College & Hospital Versus State of Madhya Pradesh & Others |
High Court of Madhya Pradesh |
03-01-2020 |
Krishna Institute of Medical Sciences Ltd. & Another Versus V. Srinivas Rao & Another |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
02-01-2020 |
R. Mahendran Versus The Director (Medical), E.S.I. Hospital, Chennai & Others |
High Court of Judicature at Madras |
02-01-2020 |
Dr. V. Leelavathi Versus State of Karnataka Department of Health & Family Welfare (Medical Education) Rep. by its Additional Chief Secretary, Bengaluru & Others |
High Court of Karnataka |
20-12-2019 |
Government Medical College And Post Graduate Institute & Super Specialty Hospital Versus H.C.L. Infosystemes Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
19-12-2019 |
J. Vijay Anthony Versus The Director, Directorate of Medical Education, Poonamallee High Road, Chennai & Another |
High Court of Judicature at Madras |
18-12-2019 |
M/s. Medical Research Foundation, Chennai Versus The Deputy Commissioner of Income Tax (Exemptions), Chennai Circle, Chennai |
High Court of Judicature at Madras |
11-12-2019 |
P. Natarajan Versus The Joint Director of Medical & Rural Health Services, Tiruppur & Others |
High Court of Judicature at Madras |
06-12-2019 |
The General Manager, Indian Institute of Emergency Medical Services, Noya Plaza, Kalathippadi, Kottayam Versus Anees Benny, Vaniyakizhakkel veedu, Thodupuzha |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
22-11-2019 |
Principal Kannur Medical College, Anjarakkandi, Kannur Versus Admission Supervisory Committee for Professional Colleges in Kerala |
High Court of Kerala |
14-11-2019 |
Lilavati Kirtilal Mehta Medical Trust Versus M/s. Unique Shanti Developers & Others |
Supreme Court of India |
13-11-2019 |
M. Ganesh Versus The Management, M/s. Christian Medical College & Hospital, Vellore & Another |
High Court of Judicature at Madras |
13-11-2019 |
Bijili School of Nursing, rep. by its Correspondent, B. Ravinder Reddy Versus The State of Telangana, rep. by its Principal Secretary, Health, Medical & Family Welfare (KI) Department, Secretariat & Others |
High Court of for the State of Telangana |
07-11-2019 |
K. Vasudevan Versus Director of Medical & Rural Service, Tamil Nadu Government & Others |
High Court of Judicature at Madras |
07-11-2019 |
Gyan Mishra Versus Sahara India Medical Institute Limited & Others |
National Consumer Disputes Redressal Commission NCDRC |
05-11-2019 |
Dharma Medical Research & Charitable Trust, Rep. by its Trustee Versus The Union of India, Rep. By the Secretary to Government, Ministry of Ayush, New Delhi & Others |
High Court of Judicature at Madras |
01-11-2019 |
Dr. S. Jaikish Versus The Medical Council of India, Rep. by its Secretary, New Delhi & Others |
High Court of Judicature at Madras |
23-10-2019 |
C. Ponnusamy V/S Union of India, Rep. by the Director General Indian Council of Medical Research, Ministry of Health And Family Welfare, New Delhi And Others |
Before the Madurai Bench of Madras High Court |
22-10-2019 |
R. Devasenathipathi Versus 1.Joint Director of Medical and Rural Service, Vellore & Others |
High Court of Judicature at Madras |
18-10-2019 |
R. Siranjith Versus The Deputy Controller of Examination, The Tamil Nadu Dr.M.G.R.Medical University, Chennai & Others |
High Court of Judicature at Madras |
17-10-2019 |
Shobha Desai Versus The Dean Goa Medical College & Others |
In the High Court of Bombay at Goa |
15-10-2019 |
Miraj Medical Centre Miraj through Medical Superintendent & Others Versus Sunil Tukaram Danane & Another |
High Court of Judicature at Bombay |
14-10-2019 |
Bhumika Choudhary Versus All India Institute of Medical Sciences |
High Court of Delhi |