Some PAST Judgements / Case Laws similar to C. B. PATIL AND COMPANY PRIVATE LIMITED
Last Checked Past / Closed Litigation On 23-06-2022 14:17
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09-06-2022 |
Seema Jagdish Patil Versus The National Hi-Speed Rail Corporation Ltd. & Others |
High Court of Judicature at Bombay |
04-06-2022 |
Ashwini Sayaji Patil & Others Versus The State of Maharashtra & Others |
High Court of Judicature at Bombay |
20-05-2022 |
M.L. Patil (Dead) Through Lrs. Versus The State Of Goa & Another |
Supreme Court of India |
29-04-2022 |
Anushka Sambhaji Patil, through his natural guardian father Shri Sambhaji Sadashiv Patil & Others Versus The Navodaya Vidyalaya Samiti (An Autonomous Organization), Through its Commissioner & Others |
High Court of Judicature at Bombay |
22-04-2022 |
Late Gumansing Shivram Patil, since deceased (Expired on 08.12.1991) through his legal representatives & Others Versus Bhika Harsing Patil & Others |
In the High Court of Bombay at Aurangabad |
19-04-2022 |
Basanagouda & Others Versus Dyamanagouda B. Patil & Others |
High Court of Karnataka Circuit Bench OF Kalaburagi |
08-04-2022 |
Sushama Arun Patil Versus The State of Maharashtra Thr. the Secretary Rural Development Dept. Mantralaya & Others |
High Court of Judicature at Bombay |
04-04-2022 |
Kalaling Police Patil, Kalaburagi Versus State of Karnataka Health and Family Welfare Department, Represented by Its Secretary, Bengaluru & Others |
High Court of Karnataka |
21-03-2022 |
The State of Maharashtra & Another Versus Madhukar Antu Patil & Another |
Supreme Court of India |
16-03-2022 |
Bangalore University Rep. by This Registrar Jnana Bharathi Campus, Bengaluru & Others Versus Dr. A. Sangamesh Patil & Others |
High Court of Karnataka |
11-03-2022 |
Dattatray Shankar Patil Versus The State of Maharashtra |
High Court of Judicature at Bombay |
10-03-2022 |
Vijay Subodh Patil Versus The State of Maharashtra & Another |
In the High Court of Bombay at Aurangabad |
26-02-2022 |
Yogesh Devidas Patil & Others Versus Union of India & Others |
High Court of Judicature at Bombay |
14-02-2022 |
The Kolhapur Municipal Corporation & Others Versus Vasant Mahadev Patil (Dead) Through L.R.s & Others |
Supreme Court of India |
11-02-2022 |
DCIT 2(1)(2), Mumbai Versus Dr. D.Y. Patil Educational Academy, Mumbai |
Income Tax Appellate Tribunal Mumbai |
09-02-2022 |
B.R. Patil Versus Tulsa Y. Sawkar & Others |
Supreme Court of India |
09-02-2022 |
Madhavrao Wamanrao Patil, Since Deceased Through L.Rs. Sumanbai Madhavrao Patil & Others Versus Uddhav Janartan Bari & Another |
In the High Court of Bombay at Aurangabad |
04-02-2022 |
The State of Maharashtra Versus Gulab Dattu Patil & Others |
High Court of Judicature at Bombay |
02-02-2022 |
Surgonda Kalgonda Patil Versus Ramkrishna Apa Topkar & Others |
High Court of Judicature at Bombay |
04-01-2022 |
The Dhule Municipal Council (Through the Chief Officer, Dhule Municipal Council, Dhule) Versus Ganesh (Kishor) Madhukar Patil & Others |
In the High Court of Bombay at Aurangabad |
03-01-2022 |
Kishor Gangadhar Patil & Others Versus The State of Maharashtra, Through its Secretary, Cooperative and Textile Minister & Others |
In the High Court of Bombay at Aurangabad |
15-12-2021 |
Dattatraya Appaso Patil Versus State of Maharashtra & Others |
High Court of Judicature at Bombay |
09-12-2021 |
Pranjal Komal Patil Versus Komal Dhansingh Patil |
Supreme Court of India |
03-12-2021 |
Parwatewwa Shivanagouda Patil & Others Versus State of Karnataka, by its Revenue Secretary, Bangalore & Others |
High Court of Karnataka Circuit Bench At Dharwad |
23-11-2021 |
Air India Ltd. Versus Dharman K. Patil |
High Court of Judicature at Bombay |
18-11-2021 |
Anand & Others Versus Rahul Vedprakash Patil & Others |
In the High Court of Bombay at Aurangabad |
17-11-2021 |
Sudhakar Vasant Patil Versus The State of Maharashtra |
High Court of Judicature at Bombay |
05-11-2021 |
Bhagwanrao Ramchandrarao Patil & Others Versus The State of Maharashtra & Others |
In the High Court of Bombay at Aurangabad |
08-10-2021 |
Ambalal Subash Patil (Petel) Versus The State of Maharashtra through Shahada Police Station & Another |
In the High Court of Bombay at Aurangabad |
01-10-2021 |
Jyotiben Versus Nilesh Sureshbhai Patil |
High Court of Gujarat At Ahmedabad |
01-10-2021 |
Somashekar V. Umarani Versus Ayyanagouda Timmanagouda Patil |
High Court of Karnataka Circuit Bench At Dharwad |
27-09-2021 |
Shakeeruddin Versus Eknath Patil |
High Court of Karnataka Circuit Bench OF Kalaburagi |
22-09-2021 |
Balu Kundalik Patil Versus The State of Maharashtra & Another |
High Court of Judicature at Bombay |
20-09-2021 |
Shankarrao Bhagwantrao Patil & Others Versus The State of Maharashtra |
Supreme Court of India |
06-09-2021 |
Vivek Babu Patil Versus State of Maharashtra through the Secretary, Higher and Technical Education Department & Others |
High Court of Judicature at Bombay |
02-09-2021 |
T. No. 1557, Shivraj Patil, Tradesman Mate Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Defence, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
20-08-2021 |
Rajendra Gangaram Patil & Others Versus The State of Maharashtra Through its Principal Secretary, Department of Cooperation, Mantralaya & Others |
In the High Court of Bombay at Aurangabad |
17-08-2021 |
Anil Vishnu Patil (Abated) & Others Versus The State of Maharashtra through Mohol Police Station & Others |
High Court of Judicature at Bombay |
12-08-2021 |
Dr. Suman Shivanagouda Patil Versus The Director, Koppal Institute of Medical Sciences, Koppal & Another |
High Court of Karnataka Circuit Bench At Dharwad |
11-08-2021 |
Kallappa Versus Aravind S. Patil |
High Court of Karnataka Circuit Bench At Dharwad |
28-07-2021 |
Namdev Tukaram Patil & Another Versus The State of Maharashtra Through the Secretary, School Education Department, Mantralaya & Another |
High Court of Judicature at Bombay |
16-07-2021 |
Shital Kumar Patil & Another Versus State of Maharashtra, Through Secretary, School Education Dept. & Others |
High Court of Judicature at Bombay |
16-07-2021 |
Shital Kumar Patil & Another Versus State of Maharashtra, Through Secretary, School Education Dept. & Others |
High Court of Judicature at Bombay |
12-07-2021 |
Karthik Basavaraj Patil Versus The State of Karnataka, by its Police Sub Inspector, Represented by Addl. Public Prosecutor, Dharwad |
High Court of Karnataka Circuit Bench At Dharwad |
08-07-2021 |
Nagraj Janardan Patil Versus Jalgaon Jilha Sahakari Dudh Utpadak Sangh Limited, Jalgaon |
In the High Court of Bombay at Aurangabad |
29-06-2021 |
Ganesh @ Gajaraj Sainath Patil Versus The State of Maharashtra (Through the Additional Chief Secretary, Home Department, having office at Mantralaya, Mumbai) & Others |
High Court of Judicature at Bombay |
29-06-2021 |
Santosh Maruti Patil Versus Securities and Exchange Board of India |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
23-06-2021 |
M/s Manappuram Finance Ltd., APMC Branch, Arasikere Hassan District Represented by its Area Head & Authorized representative Shekar Gowda Patil Versus M. Kiran |
Karnataka State Consumer Disputes Redressal Commission Bangalore |
11-06-2021 |
Sheetal Amit Patil & Another Versus The State of West Bengal & Another |
High Court of Judicature at Calcutta |
10-06-2021 |
Arvind Nanabhai Patil Versus State of Gujarat & Another |
High Court of Gujarat At Ahmedabad |
20-05-2021 |
S.R. Patil Versus Union of India, Rep. by its Principal Secretary Ministry of Health & Family Welfare, New Delhi & Others |
High Court of Karnataka |
05-05-2021 |
Bandhan Bank Limited & Another Versus Shalan S. Patil & Others |
Debts Recovery Appellate Tribunal At Mumbai |
04-05-2021 |
Pradeep Vinayakrao Patil & Others Versus Abhay Yuva Kalyan Kendra, Through its Chiarman & Others |
In the High Court of Bombay at Aurangabad |
04-05-2021 |
Pradeep Vinayakrao Patil & Others Versus Abhay Yuva Kalyan Kendra, Through its Chiarman & Others |
In the High Court of Bombay at Aurangabad |
08-04-2021 |
Vijaysing Ajabsing Patil Versus Research Officer/ Member Secretary District. Caste Verification Committee Thane & Others |
High Court of Judicature at Bombay |
23-03-2021 |
Netaji Achyut Shinde (Patil) & Another Versus The State of Maharashtra |
Supreme Court of India |
23-03-2021 |
Netaji Achyut Shinde (Patil) & Another Versus The State of Maharashtra |
Supreme Court of India |
23-03-2021 |
Netaji Achyut Shinde (Patil) & Another Versus The State of Maharashtra |
Supreme Court of India |
10-03-2021 |
Tejasbhai Deepakbhai Patil Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
09-03-2021 |
Arun Shrawan Patil Versus The State of Maharashtra & Another |
High Court of Judicature at Bombay |
09-03-2021 |
Dipak Sudhakar Patil Versus The State of Maharashtra & Others |
In the High Court of Bombay at Aurangabad |
09-03-2021 |
Arun Shrawan Patil Versus The State of Maharashtra & Another |
High Court of Judicature at Bombay |
05-03-2021 |
Dareppa Rajgouda Patil Major Versus Balkrishna Krishna Patil Major & Others |
High Court of Karnataka Circuit Bench At Dharwad |
04-03-2021 |
V.N. Patil Versus K. Niranjan Kumar & Others |
Supreme Court of India |
04-03-2021 |
V.N. Patil Versus K. Niranjan Kumar & Others |
Supreme Court of India |
04-03-2021 |
Tarabai Balkrishna Patil Versus The State of Maharashtra & Another |
In the High Court of Bombay at Aurangabad |
02-03-2021 |
Kashinath Manik Patil & Others Versus The State of Maharashtra |
High Court of Judicature at Bombay |
02-03-2021 |
Shivaji Chintappa Patil Versus State of Maharashtra |
Supreme Court of India |
02-03-2021 |
Kashinath Manik Patil & Others Versus The State of Maharashtra |
High Court of Judicature at Bombay |
02-03-2021 |
Shivaji Chintappa Patil Versus State of Maharashtra |
Supreme Court of India |
23-02-2021 |
Rajendra Bandaji Patil & Others Versus The Chikodi Mahila Co-Op Credcit Society Ltd., Rep. by Mahadev Mutteppa Gadakari, Belagavi |
High Court of Karnataka Circuit Bench At Dharwad |
05-02-2021 |
Ajit Bhagwan Patil & Others Versus State of Maharashtra through Principal Secretary under Urban Development & Public Works Department, Mantralaya & Others |
High Court of Judicature at Bombay |
28-01-2021 |
Chandrakanth S. Patil Versus State of Karnataka, Department of Commerce & Industries, Rep. by its Secretary, Bengaluru & Others |
High Court of Karnataka |
19-01-2021 |
Prashant Dagajirao Patil Versus Vaibhav@Sonu Arun Pawar & Others |
Supreme Court of India |
16-01-2021 |
Sanjeev Police Patil Versus Saadevi & Another |
High Court of Karnataka Circuit Bench OF Kalaburagi |
16-12-2020 |
Sandeep Pandurang Patil & Others Versus The State of Maharashtra, Through Principal Secretary, Urban Development Department, Mantralaya & Others |
High Court of Judicature at Bombay |
24-11-2020 |
Yash Rajendra Patil Versus Grant Government Medical College |
High Court of Judicature at Bombay |
09-11-2020 |
Ex Nk/Dsc Madhukar Patil Versus Union of India & Others |
Armed Forces Tribunal Principal Bench New Delhi |
27-10-2020 |
K.I.P.L. Vistacore Infra Projects J.V. Through its Partnership Utakarsh Balasaheb Patil Versus Ichalkaranjee Municipal Council Office at Council Office & Others |
High Court of Judicature at Bombay |
23-10-2020 |
Mahindra Mishra & Others Versus M.B. Patil |
High Court of Karnataka |
14-10-2020 |
Chairman/Chief Executive Officer, Sangli District Primary Teachers Co-op. Bank Ltd. Sangli Annasaheb Patewale Marg, Sangli Versus Babasaheb Mahadev Patil At Post Morale (Ped) Taluka Tasgaon, Dist. Sangli |
High Court of Judicature at Bombay |
24-09-2020 |
Himanshu Pradeep Patil & Another Versus B |
High Court of Judicature at Bombay |
18-09-2020 |
Dr. Geeta Mallikarjun Patil Versus Vice – Chancellor, Dr. Babasaheb Ambedkar Marathwada University, Aurangabad & Others |
In the High Court of Bombay at Aurangabad |
09-09-2020 |
Dr. Jaishri Laxmanrao Patil Versus The Chief Minister & Another |
Supreme Court of India |
14-08-2020 |
Gitabai Bhagwan Pardeshi @ Geetabai Sanjay Rajput Versus Hirkanbai Aadhar Patil & Others |
In the High Court of Bombay at Aurangabad |
29-07-2020 |
Ambaji @ Nana Hanmant Patil Versus The State of Maharashtra |
High Court of Judicature at Bombay |
26-06-2020 |
Nutan Milind Kulkarni & Others Versus Bajirao Dnyandeo Patil & Another |
High Court of Judicature at Bombay |
26-06-2020 |
Ketaki Milind Kulkarni Versus Bajirao Dnyandeo Patil |
High Court of Judicature at Bombay |
26-06-2020 |
Ketaki Milind Kulkarni Versus Bajirao Dnyandeo Patil |
High Court of Judicature at Bombay |
26-06-2020 |
Ketaki Milind Kulkarni Versus Bajirao Dnyandeo Patil |
High Court of Judicature at Bombay |
29-05-2020 |
Gyaneshwar @ Anil @ Chikna Dayaram Patil Versus State of Gujarat & Others |
High Court of Gujarat At Ahmedabad |
28-05-2020 |
Banashankar @ Banashankar Patil Versus The State of Karnataka, Through P.S.I., Represented by Additional SPP |
High Court of Karnataka |
14-05-2020 |
Ranjana Suresh Patil Versus State of Karnataka, Rep. by its Secretary, Bengaluru & Others |
High Court of Karnataka Circuit Bench At Dharwad |
14-05-2020 |
Ranjana Suresh Patil Versus State of Karnataka, Rep. by its Secretary, Bengaluru & Others |
High Court of Karnataka Circuit Bench At Dharwad |
05-05-2020 |
Pandurang Ganpati Chaugule V/S Vishwasrao Patil Murgud Sahakari Bank Limited |
Supreme Court of India |
19-03-2020 |
M/s. Shriram Transport Finance Co. Ltd. Versus Jaysingh Damodar Patil |
National Consumer Disputes Redressal Commission NCDRC |
07-03-2020 |
Lalita Nagnath Patil Versus Bhaskar Maroti Birajdar & Others |
In the High Court of Bombay at Aurangabad |
03-03-2020 |
Maruti Versus Masanu Krishna Patil & Others |
High Court of Karnataka Circuit Bench At Dharwad |
02-03-2020 |
The State of Maharashtra Versus Shivaji Daulu Patil & Others |
High Court of Judicature at Bombay |
02-03-2020 |
Abdul Hameed A. Kareem Sayyed Versus Pramod Vishwanath Patil |
High Court of Judicature at Bombay |