Some PAST Judgements / Case Laws similar to C. AND J. PROPERTIES PRIVATE LIMITED
Last Checked Past / Closed Litigation On 18-01-2023 05:48
|
21-12-2022 |
Ram Bhagat Versus M/s. Ansal Properties & Infrastructure Limited, New Delhi & Another |
National Consumer Disputes Redressal Commission NCDRC |
16-12-2022 |
Deccan Paper Mills Co. Limited through Rahul Nainesh Mehta Versus M/s. Regency Mahavir Properties & Others |
High Court of Judicature at Bombay |
05-12-2022 |
M/s. Speaks Properties Limited, Formerly (M/s. Synthite Properties & Investments (P) Limited), Thiruvananthapuram & Another Versus State Of Kerala Represented By Secretary to Government, Revenue Department, Main Block, Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
18-11-2022 |
QED Properties Private Limited & Another Versus Maharashtra State Road Development Corporation Limited & Others |
High Court of Judicature at Bombay |
11-11-2022 |
T.G. Boobalakrishnan & Another Vs M/s. Truliv Properties and Services Private Limited, Chennai |
High Court of Judicature at Madras |
10-10-2022 |
Ansal Properties & Infrastructure Ltd. Erstwhile Ansal Township & Land Development Ltd., New Delhi & Another Versus Dowager Maharanis Residential Accommodation Welfare & Amenities Trust, Jodhpur & Another |
High Court of Delhi |
29-09-2022 |
M/s. Prime Properties Versus Sana Lakshmi Devi (Died) Through Her Lrs & Others |
Supreme Court of India |
01-09-2022 |
Rajvar Properties Private Limited & Another Vesus Kolkata Municipal Corporation & Others |
High Court of Judicature at Calcutta |
30-06-2022 |
M/s. Noorani Properties (P) Ltd,. Bangalore & Others Versus The Commissioner Of Wealth Tax, Bangalore & Others |
High Court of Karnataka |
24-06-2022 |
Vasantham Properties Pvt. Ltd., Rep by its Managing Director K. Suresh & Others Versus State of Tamil Nadu, Secretary to Government, Chennai & Others |
High Court of Judicature at Madras |
15-06-2022 |
Brindavan Properties Represented by its partner T.R. Rangarajan, Chennai Versus The Additional/Joint/Deputy/Assistant Commissioner of Income Tax/Income Tax Officer, National E-Assessment Centre, Delhi |
High Court of Judicature at Madras |
10-06-2022 |
M/s. Sobha Limited [Formerly Sobha Developers Limited], Represented by its Authorised Signatory Rajesh Marathe, Bengaluru Versus M/s. Nava Vishwa Shashi Vijaya Krishna Properties Pvt. Ltd., Represented by its Director, Bengaluru & Others |
High Court of Karnataka |
24-05-2022 |
Ritu Bhagat Versus M/s. Divyani Estates & Properties Pvt. Ltd & Another |
High Court of Delhi |
18-05-2022 |
AGP City Gas Private Limited, Represented by Its Authorised Officer, Chennai Versus M/s. Lynx Properties & Developers, Represented by Its Partner, Laji Joseph, Ernakulam & Others |
High Court of Kerala |
06-05-2022 |
Pradip Saha Versus Nirala Properties Pvt. Ltd. |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
21-04-2022 |
Ambuj Shukla Versus M/s. Aashray Properties, Andhra Pradesh & Others |
National Consumer Disputes Redressal Commission NCDRC |
20-04-2022 |
P.AMI Properties Rep. by its Partner Abdul Rahman, Coimbatore Versus The District Collector Coimbatore & Others |
High Court of Judicature at Madras |
13-04-2022 |
Goodwill Realtors & Properties Pvt. Ltd. Versus Bhanumati Keshrichand Jhaveri, (Since deceased) Through LRs. & Others |
High Court of Judicature at Bombay |
06-04-2022 |
M/s. Ittina Properties Pvt. Ltd., Bangalore Versus P. Sosamma Nair & Others |
National Consumer Disputes Redressal Commission NCDRC |
21-03-2022 |
Suresh Kumar Somani Versus Tushita Properties Private Limited |
High Court of Judicature at Calcutta |
14-03-2022 |
Sana Lakshmi Devi (died) per LRs. & Others Versus M/s. Prime Properties, rep. by its Partner, Najeeb Ahmed & Others |
High Court of for the State of Telangana |
04-03-2022 |
Raghava Estates & Properties Limited, Rep. by Its Managing Director, L. Ravindra Rao & Others Versus State of Andhra Pradesh, Rep. by Its Principal Secretary Municipal Administration & Urban Development Department, Amaravathi, Guntur & Others |
High Court of Andhra Pradesh |
28-02-2022 |
M/s. Amoda Properties LLP Versus Joy Mrinalkani Basu & Others |
High Court of Judicature at Bombay |
28-02-2022 |
Esteem Properties Private Limited Versus Chetan Kamble & Others |
Supreme Court of India |
15-02-2022 |
Dinesh Goyal Versus Sepset Properties Private Limited |
National Consumer Disputes Redressal Commission NCDRC |
10-02-2022 |
Satra Properties (India) Limited, Mumbai Versus Vistra ITCL India Limited Mumbai & Others |
National Company Law Tribunal Mumbai |
09-02-2022 |
Sree Surya Developers and Promoters V/S N. Sailesh Prasad and Others With Raja Pushpa Properties Pvt. Ltd V/S N. Sailesh Prasad and Others. |
Supreme Court of India |
07-02-2022 |
M/s. Sree Reddy Properties Private Limited, Represented by its Managing Director, G. Sirish Kumar Reddy, Bangalore Versus R. Ramesh & Others |
High Court of Karnataka |
01-02-2022 |
M/s. Navin Housing & Properties Pvt. Ltd., A Company incorporated under Companies Act 1956 & having its Registered Office at Nandanam, Rep. by its Managing Director Dr. R. Kumar Versus Hemalatha & Others |
High Court of Judicature at Madras |
19-01-2022 |
Hemalatha & Others Versus M/s. Navin Housing & Properties (P) Ltd., Rep. by its Managing Director, Dr. R. Kumar, Nandanam |
High Court of Judicature at Madras |
03-01-2022 |
Dr. Mahesh Chandra Sharma & Another Versus M/s. Ansal Properties And Infrastructure Ltd., Through Its Director(S), New Delhi |
National Consumer Disputes Redressal Commission NCDRC |
09-12-2021 |
Jetha Properties Private Limited Versus The Commissioner of Income Tax City IV |
High Court of Judicature at Bombay |
01-12-2021 |
Mermaid Properties Private Limited Rep.by its Director P.Ramachandran 1-C, JVL Towers, New No.51 Chennai Versus The Secretary Hindu Religious and Charitable Endowment Department Secretariat, Chennai & Others |
High Court of Judicature at Madras |
17-11-2021 |
Pawan K. Aggarwal Versus Sepset Properties Pvt. Ltd., Delhi & Another |
National Consumer Disputes Redressal Commission NCDRC |
17-11-2021 |
Fit Person, Arulmigu Vettaikurumagan Thirukoil, Nilgiri & Others Versus Nilambur Kovilakam Common Properties, Rep.by its Executive Officer, T.N. Ashokavarnan & Others |
High Court of Judicature at Madras |
08-11-2021 |
M/s. Nucleus Premium Properties Ltd., represented by its Managing Director & Another Versus R. Murali Krishnan & Others |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
27-10-2021 |
Sanjeev Kapoor & Another Versus Indiabulls Properties Pvt. Ltd., New Delhi & Others |
National Consumer Disputes Redressal Commission NCDRC |
13-10-2021 |
Godrej Properties Ltd. Versus Goldbricks Infrastructure Pvt. Ltd. |
High Court of Judicature at Bombay |
07-10-2021 |
Sudharshan Kumar Birla Versus Raiganj Properties Pvt. Ltd. & Others |
High Court of Judicature at Calcutta |
23-09-2021 |
EVP Estates & Properties Development Ltd., Rep. by its Chairman E.V. Perumalsamy Reddy, Chennai Versus Tamil Nadu Public Works Department, Rep. by its Chief Engineer, Chennai |
High Court of Judicature at Madras |
08-09-2021 |
E.V.P. Estates and Properties Development Limited, Rep.by its Director, E.V.P. Perumalsamy Reddy Versus The District Collector, Kancheepuram & Others |
High Court of Judicature at Madras |
07-09-2021 |
Beneficent Knowledge Parks & Properties Ltd., Erstwhile Rassai Properties & Industries Ltd. Having its Registered office Beneficent Knowledge, Parks & Properties Ltd. Rep., by its Office & Another Versus G. Ganesh & Others |
High Court of Andhra Pradesh |
31-05-2021 |
M/s. Sai Srinivasa Properties, & Technologies Pvt. Ltd., Represented by its Desisgnated Partner, N. Vivekananda Reddy, Bangalore Versus K.R. Swarnalatha & Others |
High Court of Karnataka |
21-05-2021 |
Vardhman Properties Ltd. Versus The North Delhi Municipal Corporation |
High Court of Delhi |
14-05-2021 |
Rossendale Borough Council & Another Versus Hurstwood Properties (A) Ltd. & Others |
United Kingdom Supreme Court |
11-05-2021 |
Krishan Dev Vasisht & Another Versus The Managing Director M/s. Ansal Properties & Infrastructure Ltd. & Others |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
21-04-2021 |
M/s. VIP Grand Properties, Rep. by its Partner E. Kandasamy Versus M/s. Canara Bank, Rep. by its Authorised Officer, Salem |
High Court of Judicature at Madras |
09-04-2021 |
City Centre Properties Private Limited Versus Prasanta Kumar Mahapatra & Others |
High Court of Judicature at Calcutta |
23-03-2021 |
Commissioner of Income tax III, Chennai Versus M/s. Shriram Properties Pvt. Ltd., Chennai |
High Court of Judicature at Madras |
23-03-2021 |
Commissioner of Income tax III, Chennai Versus M/s. Shriram Properties Pvt. Ltd., Chennai |
High Court of Judicature at Madras |
17-03-2021 |
Sushma Swaraj Versus M/s. Blue Valley Properties Pvt. Ltd., Rep. by its Managing Director, K. Suryanarayana Raju, Bengaluru & Another |
High Court of Karnataka |
12-03-2021 |
Zuleika Firdosh Homavazir VS Parsi Panchayat Funds and Properties and Others. |
High Court of Judicature at Bombay |
10-03-2021 |
Nitin Hastir & Another Versus Ansal Properties and Infrastructure Limited & Others |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
08-03-2021 |
M/s. Sri Sambhavi Properties Ltd., Hyderabad Versus Bandi Anjaneyulu (died) & Others |
High Court of for the State of Telangana |
08-03-2021 |
M/s. Sri Sambhavi Properties Ltd., Hyderabad Versus Bandi Anjaneyulu (died) & Others |
High Court of for the State of Telangana |
05-03-2021 |
M/s. Panchmal Properties A Proprietorship Concern Having Its Registered Office, Mangalore Versus Union of India, Rep. by the Secretary & Others |
High Court of Karnataka |
19-02-2021 |
Mermaid Properties Private Ltd., Rep by its Director, P. Ramachandran Versus State represented by the Secretary to Government, Revenue Department, Chennai & Others |
High Court of Judicature at Madras |
15-02-2021 |
Kaimai Properties Limited Versus Queen Elizabeth The Second National Trust |
Court of Appeal of New Zealand |
12-02-2021 |
Yangir Properties & Trading Ltd. Versus Union of India |
High Court of Gujarat At Ahmedabad |
29-01-2021 |
Shalani Chowdhury & Another Versus Granite Gate Properties Pvt. Ltd. & Another |
Delhi State Consumer Disputes Redressal Commission New Delhi |
29-01-2021 |
Fusion Properties 233 CC Versus Stellenbosch Municipality |
Supreme Court of Appeal of South Africa |
27-01-2021 |
Mahesh Properties Pvt. Ltd. Versus Partha Pratim Majra & Another |
High Court of Judicature at Calcutta |
21-01-2021 |
M/s. Senthan Properties Versus M/s. S.V.S. Infra Services Pvt Ltd. |
High Court of for the State of Telangana |
21-01-2021 |
M/s. Senthan Properties Versus M/s. S.V.S. Infra Services Pvt Ltd. |
High Court of for the State of Telangana |
08-01-2021 |
Solvex Properties & Services Pvt. Ltd. Versus Marco Polo Restaurants Pvt. Ltd. |
High Court of Judicature at Calcutta |
06-01-2021 |
Dr. S.V. Soundararajan Versus Grove OMR Properties Private Ltd., (A unit of Vision India Real Estate Private Ltd) Rep. by its Promoter S. Muralikrishnan |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
05-11-2020 |
Prathamesh Dream Properties P. Ltd. Versus Commissioner of Cgst & Central Excise & Others |
High Court of Judicature at Bombay |
14-10-2020 |
ATMA Ram Properties Versus NDMC & Others |
High Court of Delhi |
07-09-2020 |
Vaijanath Dayanand Kale & Others Versus. Nerkar Properties LLP & Others |
High Court of Judicature at Bombay |
02-09-2020 |
Hongying Yu Versus Chandler Properties Limited |
Court of Appeal of New Zealand |
19-08-2020 |
Deccan Paper Mills Company Limited Versus Regency Mahavir Properties & Others |
Supreme Court of India |
19-08-2020 |
Deccan Paper Mills Company Limited Versus Regency Mahavir Properties & Others |
Supreme Court of India |
04-08-2020 |
Divya Aashirwad Properties Private Limited, Haryana Versus Prakash Chand Chajard |
National Consumer Disputes Redressal Commission NCDRC |
10-07-2020 |
M/s. Sai Srinivasa Properties & Technologies Pvt. Ltd., Represent by its Director N. Vivekananda Reddy Versus Krishnappa & Others |
High Court of Karnataka |
22-06-2020 |
Neelam Bhatia Versus Eldeco Infrastructure & Properties Ltd. |
Delhi State Consumer Disputes Redressal Commission New Delhi |
19-06-2020 |
Chandra Marbles Mattannur, Rep By Its Properties C.M. Jeeja Versus C.H. Ramachandran & Others |
National Consumer Disputes Redressal Commission NCDRC |
10-06-2020 |
Signature Real Estate (Pty) Ltd Versus Charles Edwards Properties & Others |
Supreme Court of Appeal of South Africa |
19-03-2020 |
Sandeep Sarin Versus M/s. Clarion Properties Limited |
Delhi State Consumer Disputes Redressal Commission New Delhi |
28-02-2020 |
Atanu Basu & Another Versus Godrej Properties Ltd. & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
25-02-2020 |
Bata India Limited Versus Chetki Properties & Others |
High Court of Judicature at Calcutta |
12-02-2020 |
Economics Transport Organisation Ltd. Versus Mohan Investments & Properties Pvt. Ltd. & Another |
High Court of Delhi |
06-02-2020 |
Greenville Realty & Industries Ltd. and Others V/S Godrej Properties & Investments Limited |
High Court of Judicature at Bombay |
04-02-2020 |
Vardhman Properties Ltd. Versus Mayank Vats |
National Consumer Disputes Redressal Commission NCDRC |
03-02-2020 |
Debasish Saha Versus Godrej Properties Limited |
National Consumer Disputes Redressal Commission NCDRC |
28-01-2020 |
Bhanumati Jaisukhbhai Bhuta & Another Versus Ivory Properties & Hotels Private Limited & Another |
High Court of Judicature at Bombay |
10-01-2020 |
Ansal Properties & Infrastructure Ltd. Versus Preeti Singhal |
National Consumer Disputes Redressal Commission NCDRC |
10-01-2020 |
M/s. Vira Properties (Madras) Pvt. Ltd, Chennai, Rep. by its Manager, T.M. Damodaran Versus Commercial Tax Officer, Chennai & Another |
High Court of Judicature at Madras |
10-01-2020 |
Dilbag Singh Sabharwal Versus Ansal Properties & Infra-Structure Limited & Others |
Haryana State Consumer Disputes Redressal Commission Panchkula |
03-01-2020 |
Debasish Saha & Others Versus Godrej Properties Limited & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
03-01-2020 |
Dr. Susmita Kundu Versus Godrej Properties Limited & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
11-12-2019 |
Bay Home Properties Developers Pvt. Ltd. & Others Versus M/s. National Properties Builders & Developers |
High Court of Judicature at Bombay |
06-12-2019 |
Gagan Deep Raheja Versus Ansal Properties & Infrastructure Ltd. |
Delhi State Consumer Disputes Redressal Commission New Delhi |
27-11-2019 |
Anurag Soni Versus Eideco Infrastructure & Properties Ltd. |
Delhi State Consumer Disputes Redressal Commission New Delhi |
13-11-2019 |
Twilight Properties Pvt. Ltd. & Another Versus Supratik Bhattacharjee & Others |
High Court of Judicature at Calcutta |
05-11-2019 |
Sai Sumukha Properties Pvt. Ltd & Others Versus Sumjukha Enclave Apartment Owner's Association |
National Consumer Disputes Redressal Commission NCDRC |
14-10-2019 |
Satnam Singh Versus Ansal Properties & Infrastructure Ltd. & Others |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
04-10-2019 |
Nusli Neville Wadia Versus Ivory Properties & Others |
Supreme Court of India |
25-09-2019 |
Prashant Properties Limited Versus SPS Steels Rolling Mills Ltd. |
High Court of Judicature at Calcutta |
24-09-2019 |
Nevada Properties Private Limited Through Its Directors Versus State of Maharashtra & Another |
Supreme Court of India |
24-09-2019 |
Nevada Properties Private Limited Through Its Directors Versus State of Maharashtra & Another |
Supreme Court of India |