Some PAST Judgements / Case Laws similar to C & A SALES AND SERVICES PRIVATE LIMITED
Last Checked Past / Closed Litigation On 10-06-2022 06:53
|
29-07-2020 |
Yogesh Suresh Chaudhari Versus M/S. Auto Wheels, Kubota Tractor Sales Services & Spares, Maharashtra & Another |
National Consumer Disputes Redressal Commission NCDRC |
15-10-2019 |
M/s Fortune Automobiles (India) Pvt., Ltd., (Ford authorized sales and services dealers), Represented by its Managing Director, Mr.Nirva Modi & Others Versus Bandi Venu |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
18-07-2019 |
The Sales Manager, M/s.Popular Vehicles & Services Ltd, Adoor Branch & Another Versus Shaiju.P. Mathew & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
14-01-2019 |
Bhupesh Sevantilal Shah Versus M/s. Bhoomi Tractors Sales & Services & Others |
High Court of Judicature at Bombay |
03-09-2018 |
Online Communications Sales & Services, Malappuram District Versus P.K. Balan |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
31-07-2018 |
M/s. PJES Industries Versus M/s. Vijaya Motor Sales & Services & Others |
National Consumer Disputes Redressal Commission NCDRC |
07-03-2017 |
Singh Sales and Services V/S Commr. of Cus., C. Ex. & S.T., Allahabad |
Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad |
04-01-2017 |
Integrated Sales Services Limited Versus Arun Dev & Others |
In the High Court of Bombay at Nagpur |
04-01-2017 |
Integrated Sales Services Limited Versus Arun Dev & Others |
In the High Court of Bombay at Nagpur |
04-01-2017 |
Integrated Sales Services Limited Versus Arun & Another |
In the High Court of Bombay at Nagpur |
14-09-2016 |
Cummins Diesel Sales and Services (I) Ltd. Versus Arun Ramchandra Hublikar |
Supreme Court of India |
07-07-2014 |
M/s. Kenton Leisure Services Executive Hostel, represented by its General Manager T.N. Sreekumar Menon Versus The Sales Tax Officer (Luxury Tax) & Another |
High Court of Kerala |
05-05-2014 |
M/s. Nakshatra Steel Sales & Services Ltd. & Another Versus M/s. Radlay Metal Products Pvt. Ltd. |
High Court of Delhi |
27-02-2014 |
Sri Ram Trailer Services (Unit II), Represented by Partner C. Shanmugam Versus Indian Oil Corporation Ltd., Represented by Sr. Divisional Retail Sales Manager |
High Court of Judicature at Madras |
16-07-2013 |
The Bihar State Electricity Board through its Chairman & Others Versus M/s. Shakti Cold Storage through one of the Directors of one of the partners of the Cold Storage namely M/s Sheemee Sales & Services Pvt. Ltd. & Another |
High Court of Judicature at Patna |
07-01-2013 |
M/s. Zenith Fire Services (India) Private Limited Versus Charmi Sales |
High Court of Judicature at Bombay |
09-03-2012 |
Bhoomi Tractors Sales & Services Versus Nileshchandra C. Patel & Another |
Gujarat State Consumer Disputes Redressal Commission Ahmedabad |
09-03-2012 |
Naresh Vijaykant Rawal Versus Akash Appliances Sales & Services & Another |
Gujarat State Consumer Disputes Redressal Commission Ahmedabad |
08-03-2012 |
Tvl. Prompt Copier Services Versus The Special Committee under Section 16D of the Tamilnadu General Sales Tax Act, 1959, Office of the Commissioner of Commercial Taxes, Chepauk, Chennai & Another |
High Court of Judicature at Madras |
19-05-2011 |
Mittal Auto Sales & Services & Another Versus Global Automobiles & Another |
Competition Appellate Tribunal |
15-11-2010 |
M/S. Icl Sales & Services Pvt Ltd & Others Versus Rama Packaging & Wires Industries Private Ltd |
High Court of Delhi |
27-10-2010 |
1.U.K. Goel, Deputy General Manager (Hire Purchase) M/S Tata Engineering And Locomotive Company Limited, Bureau Of Hire Purchase Credit, Centre-
1 (27th Floor), Work Trade Centre, Cuffe Parade, Mumbai-400 005 2. K.N. Raghvan, General Manager, Chandra Brothers, Narayan Nagar, Post Officce Bhalua, Police Station Bodh Gaya, District-Gaya 3. S.S. Sharma, Assistant General Manager, Hire Purchase, M/S Chandra Brothers, At Present Enar Assistant General Manager, Steel , City Bokaro. 4. Binod Kumar Sinha, Assistant Sales Officer, Chandra Brothers, , Narayan Nagar, Post Officce Bhalua, Police Station Bodh Gaya, District-Gaya-8234231 5. Anup Kumar Sharma, Proprietor M/S Kumar Securities Services, Resident Of Mohalla Pitamaheshwar, Police Station- Civil Lines, District-Gaya Versus The State Of Bihar
|
High Court of Bihar |
17-09-2009 |
Mistcold Sales & Services Pvt. Ltd. Versus Mayer Health Resort Ltd. |
High Court of Delhi |
03-10-2008 |
Southern Sales & Services & Others Versus Sauermilch Design & Handels GMBH
|
Supreme Court of India |
30-07-2008 |
India Media Services Private Limited Versus Newsprint Trading and Sales Corporation |
High Court of Judicature at Calcutta |
26-06-2008 |
Sauermilch Design And Handels GMBH, Petersburg, Germany Versus Southern Sales and Services, Bangalore & Others
|
High Court of Karnataka |
10-06-2008 |
M/s. Parle Sales Services Pvt. Ltd., Versus Prakash Datta & Another
|
High Court of Judicature at Bombay |
10-03-2008 |
Sanitary sales & Services rep by Proprietrix Susila Bafna Versus
A.C. Sivakumar
|
High Court of Judicature at Madras |
29-02-2008 |
Indrajit Gogoi Versus Auto Sales and Services Station |
High Court of Gauhati |
18-05-2007 |
India Media Services Pvt Ltd Versus Newsprint Trading And Sales Corporation |
High Court of Judicature at Calcutta |
15-03-2007 |
M/s T.V. & Radio Publicity Services Versus Union of India through the Director of Sales, Central Sales Unit & Another
|
High Court of Judicature at Bombay |
21-11-2005 |
India Media Services Pvt.Ltd Versus Newsprint Trading and Sales Corporation |
High Court of Judicature at Calcutta |
10-01-2005 |
VIJAY CHANDELA VERSUS CABLE SALES AND SERVICES (INDIA) PVT. LTD.
|
High Court of Delhi |
16-03-1998 |
In The Matter Of: B.K. Gas Sales & Services & Others |
Monopolies and Restrictive Trade Practices Commission New Delhi |
05-11-1996 |
Commissioner of Sales Tax, Maharashtra State, Bombay Versus Radio Advertising Services
|
High Court of Judicature at Bombay |
05-10-1996 |
COMMISSIONER OF SALES TAX, BOMBAY VERSUS RADIO ADVERTISING SERVICES
|
High Court of Judicature at Bombay |
27-03-1996 |
Sunitha Diesel Sales & Services Vesrus State of Kerala
|
High Court of Kerala |
11-07-1995 |
Girish Kumar Ravjibhai Patel Versus Auto Parts Sales & Services |
Gujarat State Consumer Disputes Redressal Commission Ahmedabad |
28-10-1993 |
Ruby Sales and Services Private Limited Versus State of Maharashtra
|
Supreme Court of India |
13-06-1989 |
Mahadeolal Pasari & Others Versus Phoenix Automobile Sales and Services (Pvt) Ltd. & Others |
High Court of Gauhati |