Some PAST Judgements / Case Laws similar to C-3 RETAIL PRIVATE LIMITED
Last Checked Past / Closed Litigation On 06-04-2021 13:59
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09-02-2021 |
Hindustan Petroleum Corporation Ltd., Rep. by its Senior Manager-Retail Upgradation, Chennai Versus Banu Constructions, Civil & Electrical Engineering Contractors, Chennai & Another |
High Court of Judicature at Madras |
22-12-2020 |
Big Bazaar (Future Retail Ltd.) Versus Ashok Kumar & Others |
National Consumer Disputes Redressal Commission NCDRC |
21-12-2020 |
Future Retail Ltd. Versus Amazon.Com Investment Holdings LLC & Others |
High Court of Delhi |
21-12-2020 |
Anandhi Agencies, Rep by its Proprietor, Anandhi Versus The Chief Divisional Retail Sales Manager, Indian Oil Corporation Ltd. |
High Court of Judicature at Madras |
10-06-2020 |
Umesh Gupta Versus PB Retail Private Limited |
High Court of Delhi |
04-05-2020 |
M/s Big Bazaar Future Value Retail Ltd., Through its Authorised representative Versus Sarita Narain |
Delhi State Consumer Disputes Redressal Commission New Delhi |
28-04-2020 |
Flemingo Travel Retail Limited, Having Registered Office at Turbhe, Navi Mumbai, Represented by Its Authorised Signatory Nixon Varghese Versus Kannur International Airport Limited, Mattannur, Represented by Its Managing Director & Another |
High Court of Kerala |
08-04-2020 |
Standard Retail Pvt. Ltd. & Others Versus M/s. G.S. Global Corp & Others |
High Court of Judicature at Bombay |
09-03-2020 |
Citi-financial Retail Services India Ltd., Rep. by its Assistant Manager-Collections J. Srikumar Versus Dove Finance Ltd., Chennai & Another |
High Court of Judicature at Madras |
14-02-2020 |
M/s. Bharat Petroleum Corporation Ltd., Rep. By its Territory Manager (Retail), K. Manoj Versus N.K. Sundaram, Proprietor, M/s. Salila Auto Fuels Bharat Petroleum Dealers, Mahe |
High Court of Judicature at Madras |
05-02-2020 |
S. Prasanna Raj V/S The Senior Divisional Retail Sales Manager, Indian Oil Corporation Limited, (Marketing Division) Salem & Another |
High Court of Judicature at Madras |
02-01-2020 |
Future Retail Limited & Another Versus Life Insurance Corporation of India & Others |
High Court of Judicature at Calcutta |
14-11-2019 |
Reliance Retail Limited V. State of Karnataka, Rep. by its Secretary & Others |
High Court of Karnataka |
25-09-2019 |
S.V. Matha Prasad Versus Gururajan Shyank Territorial Manager-Retail Representative of M/s. Bharat Petroleum Corporation Limited, A Government of India Undertaking Ranganathan Garden, Anna Nagar, Chennai |
High Court of Judicature at Madras |
17-09-2019 |
K. Ahilan Versus Territory Co-ordinator (Retail) Bharat Petroleum Corporation Limited, Trichy & Others |
High Court of Judicature at Madras |
28-08-2019 |
S. Kamaraj & Another Versus Territory Co-ordinator (Retail), Bharat Petroleum Corporation Limited, Trichy & Others |
High Court of Judicature at Madras |
05-08-2019 |
St. Alphonsa Transport, Represented by Its Partner, M.K. Biju, Thrissur & Another Versus Chief Transport Manager (Retail)South, Bharath Petroleum Corporation Limited, Chennai & Others |
High Court of Kerala |
31-07-2019 |
Bharat Petroleum Corporation Limited Represented by its Territory Manager (Retail) Versus The Transport Commissioner the Appellate Authority & Others |
High Court of Judicature at Madras |
15-07-2019 |
Store One Retail India Ltd. (Now known as Soril Infra Resources Ltd.) Versus I.T.C. Limited |
High Court of Judicature at Bombay |
28-06-2019 |
V-2 Retail Limited Formerly Known As Vishal Retail Ltd, New Delhi Versus Govindraj & Others |
High Court of Karnataka Circuit Bench At Dharwad |
03-05-2019 |
The Sahyadri Central Consumer Co-op. Wholesale & Retail Stores Ltd. Versus The Controller of Accommodation, General Admn. Department & Others |
High Court of Judicature at Bombay |
26-04-2019 |
Valluvar Gurukulam Represented by its secretary Versus M/s. Bharath Petroleum Corporation Ltd., Rep.by its Territory Manager - Retail |
High Court of Judicature at Madras |
22-03-2019 |
Arcil Retail Loan Portfolio 001 D Trust & Another Versus Principal Commissioner of Income Tax-21, Mumbai & Others |
High Court of Judicature at Bombay |
19-03-2019 |
Indian Oil Corporation Ltd., rep. by its Senior Divisional Retail Sales Manager, Warangal Dist. & Another Versus Gummi Prudvi Raja Reddy & Others |
High Court of for the State of Telangana |
14-03-2019 |
Arcil Retail Loan Portfolio 001-D-Trust, Mumbai & Another Versus Pr. Commissioner of Income Tax |
High Court of Judicature at Bombay |
13-03-2019 |
Rupinder Singh Arora Versus A To Z Retail Limited & Others |
High Court of Judicature at Bombay |
19-02-2019 |
Dharavath Vijaya Laxmi Versus The Territory Coordinator Retail Bharat Petroleum Corporation Ltd. & Others |
High Court of for the State of Telangana |
12-02-2019 |
Gummi Prudvi Raja Reddy Versus Indian Oil Corporation Ltd, rep. by its Senior Divisional Retail Sales Manager, Warangal Division |
High Court of for the State of Telangana |
11-02-2019 |
Home Care Retail Marts Pvt. Ltd. Versus Haresh N. Sanghavi |
High Court of Judicature at Bombay |
21-12-2018 |
Shalimar Estates Pvt. Limited Versus Reliance Retail Limited & Another |
High Court of Punjab and Haryana |
22-11-2018 |
M/s. Bharat Petroleum Corporation Ltd., Rep by its Territory Manager (Retail) Versus The Estate Officer, Chennai & Others |
High Court of Judicature at Madras |
14-11-2018 |
V2 Retail Ltd Kolkata Versus Dcit, Circle - 10(2), Kolkata |
Income Tax Appellate Tribunal Kolkata |
08-11-2018 |
Nadie Jauhari Versus Retail and Dispensing Chemists Association (RDCA) |
Competition Commission of India |
02-11-2018 |
O. P. Raphel, Ernakulam Versus IDBI Bank Ltd, Retail Asset Centre, Represented by its Manager & Others |
Debts Recovery Tribunal Ernakulam |
13-08-2018 |
Reliance Retail Limited Versus Jasod Singh & Another |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
10-08-2018 |
State Bank of India, (Retail Assets Central Processing Centre), Rep by its Chief Manager, Sunil Kumar Choudhary Versus District Magistrate & District Collector, Thiruvallur & Another |
High Court of Judicature at Madras |
01-08-2018 |
M/s. Saravana Selvarathinam Retail Private Ltd., Rep. by its Managing Director S. Saravanan Arul, Chennai & Another Versus The Inspector General of Police, Chennai & Others |
High Court of Judicature at Madras |
20-06-2018 |
M/s. T. Chinnasamy Chettiar & Sons, HPCL Dealer (Terminated), Rep. by its Managing Partner C. Natarajan, Coimbatore District Versus The Chief Regional Manager, Retail and Constituted Attorney, Hindustan Petroleum Corporation Ltd., Coimbatore & Another |
High Court of Judicature at Madras |
28-05-2018 |
M/s Swatantra Properties (P) Ltd. Versus M/s Airplaza Retail Holdings Pvt. Ltd. |
High Court of Judicature at Allahabad |
10-05-2018 |
The Centre Head, Retail Assets Centre, IDBI Bank Ltd. Versus Mohit Kumar Bhattacharya |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
03-05-2018 |
Ritemed Pharma Retail Private Limited Versus Official Liquidator |
National Company Law Appellate Tribunal |
27-04-2018 |
Bharat Petroleum Corporation Limited, Rep. by Territory Manager (Retail), Bangalore, Rep. by GPA Holder Rajeev Kumar Versus V. Srinivasa & Another |
High Court of Karnataka |
11-04-2018 |
Binoy Kumar Jha Versus Rama Arjun Retail Pvt. Ltd. |
High Court of Delhi |
27-03-2018 |
In Re : Rod Retail Pvt. Ltd. |
Authority For Advance Rulings Income Tax New Delhi |
20-02-2018 |
The Commissioner of Commercial Taxes, Union Territory of Puducherry & Others Versus M/s. WS Retail Services Private Limited, Rep. by its Authorised Signatory Sukesh N. Shetty, Puducherry & Others |
High Court of Judicature at Madras |
05-02-2018 |
M/s. Surveka Distributors Pvt. Ltd. & Others Versus M/s. S.R. Retail Zone Pvt. Ltd. |
High Court of Orissa |
05-02-2018 |
Survika Distributors Pvt. Ltd. and Others V/S S.R. Retail Zone Pvt. Ltd. |
High Court of Orissa At Cuttack |
02-02-2018 |
Bharat Petroleum Corporation Limited, Represented by its Territory Manager, (Retail) Tirunelveli Versus The Commissioner cum Estate Officer, Kanyakumari District |
High Court of Judicature at Madras |
18-01-2018 |
The General Manager Indian Oil, Corporation Ltd., Represented By M/s. Indian Oil Corporation Limited A. Govt. of India Undertaking Rep. By Its Senior Divisional Retail Sales Manager, Indian Oil Corporation Limited, Bellary Versus The District Central Co-Operative Bank Ltd., Raichur, By Its Chief Executive Officer, Raichur |
High Court of Karnataka Circuit Bench OF Kalaburagi |
15-01-2018 |
Ujwala Versus Bharat Petroleum Corporation Limited, through its Territory Manager (Retail) & Others |
In the High Court of Bombay at Nagpur |
06-12-2017 |
Sri. Ramakrishna Yarn Carriers Limited, Rep. by its Director, N.M. Ethirajan Versus The General Manager (Retail Sales), Retail Sales Department, HO, Mumbai & Others |
High Court of Judicature at Madras |
14-11-2017 |
M/s. WS Retail Services Private Limited, Rep. herein by its authorised signatory Anil Gupta (Adult) & Others Versus The State of Karnataka, Rep. by its Finance Secretary, Bangalore & Others |
High Court of Karnataka |
10-11-2017 |
M.P. Safeeq Versus Sony Centre, Fridge House Retail Pvt. Ltd. & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
08-11-2017 |
M/s Hindustan Petroleum Corporation Ltd., through its Regional Manager (Retail) Versus M/s. Taj Petroleum, Dealer of H.P.C.L., through its Proprietor Shafiq Majid Sheikh |
In the High Court of Bombay at Nagpur |
12-09-2017 |
Alpha Future Airport Retail Private Ltd V/S C.C.E., New Delhi (Air Cargo Export) |
Customs Excise Service Tax Appellate Tribunal New Delhi |
25-08-2017 |
Abijith S. Nair Versus State Bank of India, Represented by its Chief Manager, Retail Assets Centralized Processing Centre, Palarivattom, Ernakulam & Others |
Debts Recovery Tribunal Ernakulam |
24-08-2017 |
V. Alex Mansingh Versus The Authorised officer, State Bank of India, Retail Asset Central Processing Centre, Chennai & Another |
High Court of Judicature at Madras |
20-07-2017 |
M/s. Pridhivi Asset Reconstruction & Securitisation Company Limited Versus M/s. Naihaa Retail Private Limited rep. by its Managing Director R. Aravind & Others |
High Court of Judicature at Madras |
11-07-2017 |
Mohit Kumar Surana Versus M/s. Healthadda Retail Pvt. Ltd. & Others |
National Company Law Tribunal Chennai |
05-07-2017 |
R. Sathyanarayanan Versus The State Bank of India, Rep. by its Chief Manager, Retail Assets Central Processing Centre (RACPC), Chennai & Another |
High Court of Judicature at Madras |
08-06-2017 |
Aditya Birla Fashion and Retail Limited (Pantaloons Division) (Formerly known as Pantaloons Fashions and Retail Limited), Rep. By its General Manager-Legal & Compliance Versus M/s. Prashanth Properties Private Limited, Rep.by its Managing Director, Joseph Prem Raja & Another |
High Court of Judicature at Madras |
31-05-2017 |
Maharashtra Retail Liquor Dealers? Association Versus The Commissioner, State Excise & Others |
High Court of Judicature at Bombay |
04-05-2017 |
Bank of India V/S Rishtey Retail and Others. |
Debts Recovery Tribunal Ranchi |
14-03-2017 |
M/s. Venus Agencies Rep. by its Partners S. Sarojini & S. Muthukumar, Chennai Versus Senior Regional Manager-Retail, Hindustan Petroleum Corporation Ltd., Chennai & Another |
High Court of Judicature at Madras |
17-02-2017 |
Black Pearl Hotels (Pvt.) Ltd. Versus M/s. Planet M Retail Ltd. |
Supreme Court of India |
10-02-2017 |
G. Bhuvaneswari & Others Versus The Senior Manager, Retail Sales, Indian Oil Corporation Ltd., Chennai |
High Court of Judicature at Madras |
10-01-2017 |
Store One Retail India Ltd. Versus Waterfall Infra Pvt. Ltd. |
High Court of Judicature at Bombay |
02-12-2016 |
M/s. WS Retail Services Private Limited, Rep., by its Authorised Signatory, Puducherry Versus Union of India, Through the Secretary, New Delhi & Others |
High Court of Judicature at Madras |
16-11-2016 |
The Deveton Corrie Protestant Schools Association now known as Doveton Protestant Schools Association Versus M/s. Bharat Petroleum Corporation Ltd., rep. By its Territory Manager (Retail) Chennai & Another |
High Court of Judicature at Madras |
07-11-2016 |
M/s. Bharat Petroleum Corporation Ltd. through its Constituted Attorney & Territory Manager (Retail), Hisar Versus State of Haryana & Others |
High Court of Punjab and Haryana |
31-08-2016 |
Reliance Retail Limited & Another Versus Jorhat Municipal Board & Others |
High Court of Gauhati |
04-05-2016 |
Home Care Retail Marts Private Limited Versus Haresh N. Sanghavi |
High Court of Judicature at Bombay |
13-01-2016 |
M/s. Jane Norman Retail Pvt. Ltd. & Another Versus State (Nct of Delhi) & Another |
High Court of Delhi |
05-10-2015 |
Devatha Parthasarathy Versus The Manager, Retail Assets Centre Industrial Development Bank of India Ltd. |
High Court of Judicature at Madras |
10-09-2015 |
M/s. Fore Square Retail Pvt. Ltd. Versus Revell GMBH & Co. KG. |
High Court of Delhi |
07-08-2015 |
Ambuja Neotia Holdings Private Limited Versus Planet M Retail Limited |
High Court of Judicature at Calcutta |
04-06-2015 |
Nagarajan Versus The District Manager, TASMAC (Retail Vending), Thanjavur |
Before the Madurai Bench of Madras High Court |
29-05-2015 |
M/s. Varkey Retail Ventures (Pvt.) Ltd., Represented by its Director & Others Versus The Authorised Officer, South Indian Bank Ltd. |
Debts Recovery Tribunal Ernakulam |
29-05-2015 |
M/s. Varkey Retail Ventures (Pvt) Ltd, Ernakulam, Represented by its Director & Others Versus The Authorised Officer, South Indian Bank Ltd., Regional Office, Kochi & Others |
Debts Recovery Tribunal Ernakulam |
28-04-2015 |
P. Surendra Kumar Versus M/s. Varkeys Retail Ventures Pvt. Ltd. |
High Court of Karnataka |
07-11-2014 |
C. Ravichandran Versus The Deputy General Manager & Retail Sales Manager & Others |
Before the Madurai Bench of Madras High Court |
14-10-2014 |
Shanti Prakash Gupta & Others Versus Ebony Retail Holdings Ltd. |
High Court of Delhi |
22-09-2014 |
Citi Financial Retail Services India Ltd. Versus Assistant Commissioner of Income Tax Co. Circle -I(3), Chennai |
High Court of Judicature at Madras |
09-09-2014 |
Vishal Retail Pvt. Ltd. Versus State of U.P. |
High Court of Judicature at Allahabad |
18-08-2014 |
M/s. Ar. A.S. Arumugasamy Nadar & Company Versus The Territory Manager (Retail), Bharat Petroleum Corporation Limited, Tirunelveli |
Before the Madurai Bench of Madras High Court |
09-07-2014 |
CR Retail Malls (India) Limited Versus Chief Controlling Revenue Authority, Maharashtra State & Others |
High Court of Judicature at Bombay |
02-07-2014 |
Deputy Commissioner of Income-tax Versus Citi Financial Retail Services India Ltd. |
Income Tax Appellate Tribunal Chennai |
09-06-2014 |
St. George's Church represented by its Vicar & Others Versus The Indian Oil Corporation Limited, represented by its Retail Sales Manager, Thiruvananthapuram & Others |
High Court of Kerala |
04-06-2014 |
Raju Mohandas Mahtaney Versus Primus Retail Pvt. Ltd. & Others |
High Court of Judicature at Calcutta |
15-05-2014 |
Jane Norman Limited Versus Jane Norman Retail Pvt. Ltd. & Others |
High Court of Delhi |
24-04-2014 |
M/s. Credo Brands Marketing Pvt. Ltd. Versus Store One Retail India Ltd. |
High Court of Delhi |
26-03-2014 |
Durkin Versus DSG Retail Limited & Another |
United Kingdom Supreme Court |
24-03-2014 |
The Assistant General Manager State Bank of India Retail Assets Central Processing Centre Kolkata & Another Versus Aparna Sen, Kolkata |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
27-02-2014 |
Sri Ram Trailer Services (Unit II), Represented by Partner C. Shanmugam Versus Indian Oil Corporation Ltd., Represented by Sr. Divisional Retail Sales Manager |
High Court of Judicature at Madras |
22-01-2014 |
M/s. Store One Retail India Ltd. (Formerly Known As India Bulls Retail Services Ltd. Versus M/s. TTK Prestige Ltd. |
High Court of Delhi |
16-12-2013 |
The Manager Retail Asset Collection, HDFC Bank Ltd. & Others Versus P. Sudarshan |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
11-12-2013 |
Ranjith Filling Station, Reddypally Village, Chegunta Mandal, Medak District, rep. by its Partner T. Srinivas & Another Versus The Indian Oil Corporation Limited, Secunderabad, rep.by its Chief Divisional Retail Sales Manager |
High Court of Andhra Pradesh |
10-12-2013 |
M/s. Shivaprakash Service Station by its Properietor Mrs. B.N. Geetha Versus Bharath Petroleum Corporation Ltd. rep. by its Territory Manager (Retail) & Another |
High Court of Karnataka |
15-10-2013 |
Laxmi Pat Surana Versus Pantaloon Retail (India) Ltd. & Others |
High Court of Judicature at Bombay |
14-08-2013 |
Surendra S/o Laxman Nikose Versus Chief Manager & Authorized Officer State Bank Of India Retail Assets Central Processing Centre (Maintenance) |
In the High Court of Bombay at Nagpur |