Bombay Provincial Municipal Corporations the City of Nagpur Corporation and the Maharashtra Municipal Councils, Nagai Panchayats and Industrial Townships (Amendment) Act, 2004

	Section Title
	INTRODUCTION
1	Short title and commencement	View Judgements
2	Amendment of section 5 of Bom. LIX of 1949	View Judgements
3	Amendment of section 9 of C.P. and Bcrar II of 1950	View Judgements
4	Amendment of section 10 of Mah. XL of 1965	View Judgements

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