Bombay Primary Education and the Maharashtra Employees of Private Schools (Conditions of Service) Regulation (Amendment) Act, 2007


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Section
 Section Title
  INTRODUCTION
  title CHAPTER I:PRELIMINARY View Judgements
  1 Short title and commencement View Judgements
  title CHAPTER II:AMENDMENTS TO THE BOMBAY PRIMARY EDUCATION ACT, 1947 View Judgements
  2 Amendment of section 2 of Bom. LXI of 1947 View Judgements
  3 Amendment of section 13 of Bom. LXI of 1947 View Judgements
  4 Amendment of section 16 of Bom. LXI of 1947 View Judgements
  5 Amendment of section 17 of Bom. LXI of 1947 View Judgements
  6 Amendment of section 19 of Bom. LXI of 1947 View Judgements
  7 Amendment of section 20 of Bom. LXI of 1947 View Judgements
  8 Amendment of section 23 of Bom. LXI of 1947 View Judgements
  9 Amendment of section 27 of Bom. LXI of 1947 View Judgements
  title CHAPTER III:AMENDMENTS TO THE MAHARASHTRA EMPLOYEES OF PRIVATE SCHOOLS View Judgements
  10 Amendment of section 2 of Mah. III of 1978 View Judgements
  11 Amendment of section 5 of Mah. III of 1978 View Judgements
  title CHAPTER IV:SAVING View Judgements
  12 Regularisation of appointments of shikshan sevaks and savings View Judgements



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