At, Appellate Tribunal for Electricity Appellate Jurisdiction
By, THE HONOURABLE MR JUSTICE M. KARPAGA VINAYAGAM
By, CHAIRPERSON & THE HONOURABLE MR JUSTICE MR. H.L. BAJAJ
By, TECHNICAL MEMBER
Counsel for the Appellant/(s): Tanuj Khurana, Advocate. Counsel for the Respondent(s): Daleep Kr. Dhayani, Pradeep Misra, Advocates.
Judgment Text
The learned counsel for the Appellant submits that the issue in this Appeal is pending in the High Court of Allahabad in the Appeal filed as against the impugned order and the High Court has already passed an interim order in favour of the Appellant. On that ground he wants to withdraw the appeal. Accordingly, the Appeal is
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dismissed as withdrawn.