At, SEBI Securities Exchange Board of India Securities Appellate Tribunal
By, CORAM: JUSTICE KUMAR RAJARATNAM
By, PRESIDING OFFICER
By, N.L. LAKHANPAL
By, MEMBER
Appellant – Represented by: Mr. Bharat Merchant, Advocate. Respondent – Represented by: Mr. Kumar Desai, Advocate.
Judgment Text
Justice Kumar Rajaratnam, Presiding Officer
1. Learned counsel for the appellants seeks leave of the Court to withdraw the appeals.
2. Leave granted. The appeals are disposed of as withdra
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wn. No order as to costs.