BURTON DISTRIBUTORS LIMITEDActivity: Finance in Maharashtra.Under Liquidation |
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CIN U67120MH1982PLC027423 |
ROC RoC-Mumbai |
Incorporation Date 14-06-1982 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
No of Members 7 |
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Registration Number 027423 |
Registration Date 14-06-1982 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-09-2010 |
Last Balance Sheet Date 31-03-2010 |
Financials |
Authorized Capital Rs. 25,00,000 |
Paid Up Capital Rs. 19,92,000 |
Contact Information |
E-Mail Address burtonprivate@yahoo.co.in |
Registered Address Shop No. 3, Vora Ashish Building, Pandit Solicitor Road, Rani Sati Marg, Malad (East) Mumbai Mumbai City MH 400097 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to BURTON DISTRIBUTORS LIMITEDLast Checked Past / Closed Litigation On 16-03-2023 07:08
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for BURTON DISTRIBUTORS LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00197046 | MUKUL DEV TAYAL | 16-03-1999 |
00159957 | NISHIT PANKAJ SHAH | 04-01-2007 |
00197390 | NARESH MANILAL MEHTA | 20-12-2004 |
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