BUILDING COMPANY LIMITED

Activity: Others in Maharashtra.
Dissolved
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
27AAACT9070G1Z7 		PAN No
AAACT9070G
CIN
U99999MH1919PTC000616 		ROC
RoC-Mumbai 		Incorporation Date
11-11-1919
Class
Public 		Category
Company Limited by Guarantee 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
000616 		Registration Date
11-11-1919 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
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Last AGM Date
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Last Balance Sheet Date
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Financials
Authorized Capital
Rs. ---
Paid Up Capital
Rs. ---



Contact Information
E-Mail Address
NA
Registered Address
MH IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to BUILDING COMPANY LIMITED

Last Checked Past / Closed Litigation On 19-04-2021 22:16
09-03-2021 Kiran Bhaskar Surgade Versus Director, Health Department, Government of Maharashtra, Central Building, Pune & High Court of Judicature at Bombay
21-01-2021 The State of Jharkhand through the Chief Secretary, Govt. of Jharkhand, Project Building, Dhurwa & Others Versus Lal Damodar Nath Shahdeo @ Damodar Nath Shahdeo High Court of Jharkhand
14-01-2021 Jones Lang Lasalle Building Operations Private Limited Versus Techpark Maintenance Services Private Limited High Court of Delhi
11-01-2021 Delhi Sainik Cooperative Housing Building Society Ltd.(Regd.) & Others Versus Union of India & Others High Court of Delhi
04-01-2021 Manali Chandrashekhar Barde Versus The Director of Medical Education & Research, Government Dental College & Hospital Building & Others In the High Court of Bombay at Nagpur
23-12-2020 M/s. AVS TECH Building Solutions, Represented by its Proprietor Sundaraiah Srinivasan Versus The Principal Commissioner and Commissioner of Commercial Taxes Ezhilagam Chepauk & Others High Court of Judicature at Madras
18-12-2020 M/s Indian Overseas Bank, Alappuzha Branch represented by Manager, Indian Overseas Bank, VSV Subhash Iyer Building, Alappuzha Branch & Another Shaji A., Proprietor, Shaji Steels, West of Vazhichery Junction, Sea View Ward, Alappuzha Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
18-12-2020 Dr. Sanoj Shahul Versus Travancore Cochin Council of Modern Medicine, Represented by its Registrar, Combined Council Building, Kerala & Others High Court of Kerala
25-11-2020 Radhika Anil Upadhyaya Versus The Principal Secretary, Home Department, BRK Building, Secretariat, Hyderabad & Others High Court of for the State of Telangana
20-11-2020 Vijay @ Vijendra Versus The State of Karnataka, Through Aland Police Station (by Addl. SPP High Curt Building) High Court of Karnataka Circuit Bench OF Kalaburagi
18-11-2020 Catherine De Souza & Another Versus Bank Of Maharashtra, Govt. of India Undertaking, Having Branch Offic At, Gomant Vidya Niketan Building, Margan Goa & Another National Consumer Disputes Redressal Commission NCDRC
09-10-2020 C. Mamimala Versu Director, Rural Development & Panchayat Raj Department, Panagal Building, Chennai & Another High Court of Judicature at Madras
14-09-2020 Atam Nagar Cooperative House Building Society Through its President Shri Satinder Mahajan, Atam Nagar Ludhiana Versus LIT Feroze Gandhi Market Ludhiana & Others National Consumer Disputes Redressal Commission NCDRC
14-09-2020 M/s Indian Electrical Services Versus The State of Bihar through the Principal Secretary, Building Construction Department, Government of Bihar, Patna & Others High Court of Judicature at Patna
14-09-2020 Randhir Kalra Through Its President, Punjab & Another Versus Atam Nagar Co - Op. House Building Society Ltd., Punjab & Others National Consumer Disputes Redressal Commission NCDRC
07-09-2020 M/s. Smart Logistics, Unity Building Puthiyapalom, Kozhikode, Represented by Its Managing Partner, M. Gopinath Versus State of Kerala, Represented by Secretary to Home Department, Government Secretariat, Thiruvananthauram & Others High Court of Kerala
03-09-2020 Rajiv @ Raju Gupta & Others Versus State (through) Public Prosecutor High Court of Bombay at Goa High Court Building Altinho, Panjim & Another In the High Court of Bombay at Goa
30-07-2020 Chegireddy Venkata Reddy Versus The Government of Andhra Pradesh, rep. by its Principal Secretary, Department of Home, Secretariat Building, Velagapudi, Amaravai High Court of Andhra Pradesh
16-07-2020 Country Side Realtors India Pvt Ltd. Versus The State of Telangana, Represented by its Principal Secretary Panchayat Raj Department Secretariat Building Saifabad Hyderabad & Others High Court of for the State of Telangana
08-07-2020 Secretary Vishwabharathi House Building Versus B.K. Krishnaiah National Consumer Disputes Redressal Commission NCDRC
18-06-2020 Laxmamma Versus Principal Secretary Revenue Department Multi Storied Building, Bengaluru & Others High Court of Karnataka Circuit Bench OF Kalaburagi
30-05-2020 R.S. Bharathi (M/A - 73 years) & Others Versus The Inspector of Police, Central Crime Branch, Commissioner Office Building, Chennai & Another High Court of Judicature at Madras
22-05-2020 Jai Pal & Others Versus Delhi Building & Other Construction Workers Welfare Board High Court of Delhi
19-05-2020 S. Sundar Atman Versus The Secretary to the Government of Tamil Nadu, Department of Labour Employment, Secretariat Building, Chennai & Another High Court of Judicature at Madras
19-05-2020 Jai Shiva Mahadeva Versus State of Karnataka, Rep. by SPP, High Court Building, Bangalore High Court of Karnataka
19-03-2020 Income Tax Officer, Ward 26(4), Central Revenue Building, New Delhi Versus Registrar of Companies, M/s. Visual Learning Pvt. Ltd. & Others National Company Law Tribunal New Delhi
16-03-2020 Tvl.Star Leathers Rep. by its Proprietor K.A. Abdul Majeed Athupalam, Coimbatore Versus The Sales Tax Appellate Tribunal, Commercial Taxes Building Coimbatore & Others High Court of Judicature at Madras
13-03-2020 Gurmukh Singh Lehal Versus Ajanta Coop. House Building (1st) Society Ltd., Chandigarh & Another National Consumer Disputes Redressal Commission NCDRC
12-03-2020 M. Subramaniyan, President, Chennai Government Officers Co-operative Building Society Ltd., Chennai Versus The Registrar (Housing), Vepery, Chennai & Others High Court of Judicature at Madras
11-03-2020 Shaheda Begum Versus AP State Waqf Board, rep. by its Chief Executive Officer, Imdadghar Building, Vijayawada & Others High Court of Andhra Pradesh
06-03-2020 M. Rathinam Versus The Principal Chief Conservator of Forest, Panagal Building, Saidapet, Chennai & Others Before the Madurai Bench of Madras High Court
20-02-2020 Nagaraju & Others Versus State by K.R. Sagara Police, Represented by State Public Prosecutor, High Court Building, Bangalore High Court of Karnataka
18-02-2020 Biomass Power Producers Association, Tamil Nadu Sigapi Achi Building, Chennai V/S Tamil Nadu Electricity Regulatory Commission 19-A, Chennai And Others Appellate Tribunal for Electricity Appellate Jurisdiction
13-02-2020 In The Matter of: National Building Construction Corporation Ltd [Presently NBCC (India) Limited] V/S M/s. J R Construction High Court of Delhi
04-02-2020 K. Thakshinamurthy Versus The Liquidation Officer, State Bank of India Supervising Staff Cooperative Building Society Ltd., Tamil Nadu National Consumer Disputes Redressal Commission NCDRC
04-02-2020 Naunihal Singh Kakkar Versus Land & Building Department & Others High Court of Delhi
31-01-2020 C. Thangaraj Versus The Registrar Central Administrative Tribunal, Madras High Court Building, Chennai & Others High Court of Judicature at Madras
29-01-2020 M/s. Ramkrishna Forgings Limited registered office at Ramkrishna Chambers, Kolkata and its works at Baliguma, Kolabira, Seraikela Kharswan through its Senior General Manager (Finance), Rahul Kumar Bagaria & Others V/S The State of Jharkhand through the Secretary, Finance Department, Project Building, HEC, Dhurwa, Ranchi & Others High Court of Jharkhand
22-01-2020 Raghu Versus State of Karnataka, by Police Sub-Inspector, Madikeri Rural Police, Rep. by SPP High Court building, Bangalore High Court of Karnataka
10-01-2020 T.V. Vishwanath Gupta & Others Versus Amara Jyothi House Building Co- Operative Society Ltd. National Consumer Disputes Redressal Commission NCDRC
09-01-2020 K. Mohan Versus The Commissioner of Treasuries & Accounts, Panagal Building, Saidapet, Chennai & Others High Court of Judicature at Madras
08-01-2020 Tvl. Brahma Sakthi Tin Factory, Rep. By its Partner SVS Velkumar, Villupuram Versus The Sales Tax Appellate Tribunal, rep. By its Secretary, City Civil Court Building, Chennai & Others High Court of Judicature at Madras
18-12-2019 The Gavipuram Extension House Building Co-Operative Society Ltd., Bengaluru Versus The State of Karnataka & Others High Court of Karnataka
13-12-2019 Abdul Azeez Versus The Area Manager, LIC Housing Finance Ltd, Royal Palace Building, Kozhikkode & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
02-12-2019 Binod Kumar Singh Versus The Union of India through the Secretary Ministry of Home Affairs, Govt. of India, North Block Secretariat Building New Delhi & Others High Court of Judicature at Patna
22-11-2019 Jewel Homes Pvt. Ltd., Rep By Its Managing Director Casagrante Building, Kochi & Others Versus Jewel Whitefield Apartment Owners' Association, Rep By Its President KP Ayoob & Another National Consumer Disputes Redressal Commission NCDRC
18-11-2019 Anup Kiran Versus Punjab State Federation Of Cooperative House Building Society Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
15-11-2019 Chandranagar Co-Operative House Building Society Ltd., Palakkad, Represented by Its Secretary, S. Sumisha Versus K.K. Ali High Court of Kerala
14-11-2019 K. Paramasivam & Others Versus The Reserve Bank of India, RBI Main Building, Mumbai & Another High Court of Judicature at Madras
13-11-2019 The Management, Palace Nagar Co-Operative House Building Society Limited, Rep., by its President, Salem Versus P. Raja Gounder, Vellalapatti, Salem & Another High Court of Judicature at Madras
06-11-2019 Mumbai Building Repairs and Reconstruction Board Versus Dhirubhai Damani (Nirwana Apparels Pvt. Ltd.) & Others High Court of Judicature at Bombay
26-09-2019 The Oriental Insurance Co., Ltd., Represented by its Deputy General Manager, Regional Office, UILK Building, Esplanade, Chennai Versus P. Vijayalakshmi & Another High Court of Judicature at Madras
25-09-2019 P. Rameshkannan Versus The District Collector, Velunatchiyar Valagam Collectorate Building, Dindigu & Others Before the Madurai Bench of Madras High Court
03-09-2019 Hirendra Gupta Versus Land & Building Department & Others High Court of Delhi
28-08-2019 Vesta Building Products Pvt. Ltd. Versus Balasaeb Kashinath Rasal & Others High Court of Judicature at Bombay
27-08-2019 M/s Shri Ram Rolling Mill Through its Partner Shri Sandeep Gidwani, Chhattisgarh Versus The Commissioner Central Excise & Customs, Raipur Commissionerate, Central Excise Building, Chhattisgarh High Court of Chhattisgarh
26-08-2019 M/s. Vinayak House Building Cooperative Society Ltd. Versus The State Of Karnataka & Others Supreme Court of India
19-08-2019 Surinder Singh Saini Propritor Versus Blossom Cooperative House Building First Society Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
19-08-2019 M.N. Rajaram & Others Versus The Secretary Committee on Co-operative Elections Cases East Central Zone Trichy Central Co-operative Building, Trichy & Others High Court of Judicature at Madras
07-08-2019 Amit Jalan Versus Chairman cum Managing Director, National Building Construction Corporation Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
31-07-2019 Dipmala Versus Additional Commissioner, Nagpur Division, Old Secretariat Building In the High Court of Bombay at Nagpur
29-07-2019 N.R. Sponge Pvt. Ltd. Versus Commissioner of Central Excise, Office of Commissioner of Customs & Central Excise, Central Excise Building, Chhattisgarh High Court of Chhattisgarh
27-07-2019 Unilazer Ventures Private Limited, (through its division - RSVP) Nishuvi, Mumbai Versus PVR Ltd. Lotus Grandeur Building, Andheri West, Mumbai & Others Competition Commission of India
10-06-2019 M/s. Tarapore & Co., Dhun Building, Chennai, Rep. by its Partner, N. Radhakrishnan Versus United India Insurance Company Limited, Rep. by Senior Divisional Manager, Anna Salai High Court of Judicature at Madras
30-05-2019 Waseem @ Waseem Akram Versus The State of Karnataka, Rep. by SPP, High Court Building High Court of Karnataka
17-05-2019 M/s. Brandavan Food Products (A company incorporated under the Companies Act, 1956), Chhattisgarh & Others Versus Commissioner (Appeals), Central & State Goods and Service Tax Raipur Commissionerate Central GST Building, Chhattisgarh & Another High Court of Chhattisgarh
14-05-2019 Punjab State Federation of Cooperative House Building Societies Ltd. & Another Versus Chander Pal Tyagi National Consumer Disputes Redressal Commission NCDRC
16-04-2019 Nisha Singla Versus Adarsh Colony Cooperative House Building Society Ltd. & Others Supreme Court of India
09-04-2019 S. Sivaraman Versus The Registrar General, High Court of Madras, High Court Building, Chennai & Another High Court of Judicature at Madras
03-04-2019 Usg Boral Building Versus Dcit, New Delhi Income Tax Appellate Tribunal Delhi
07-03-2019 M/s. Vijaya Hospitality & Reports Ltd., Represented by Its Authorised Signatory Sji P. Chacko Versus Commissioner of Income Tax, Central Revenue Building, Kochi & Others High Court of Kerala
07-03-2019 K. Tamilselvi Versus The Life Insurance Corporation of India, Rep. by the Zonal Manager LIC Building, Chennai High Court of Judicature at Madras
06-03-2019 K. Thirumurugan Versus Additional Chief Secretary / Industries Commissioner and Director of Industries and Commerce, SIDCO Office Building, Guindy, Chennai & Another High Court of Judicature at Madras
22-02-2019 Rangarajan Narasimhan & Another Versus The Inspector General of Police Idol Theft Wing CID Old Sipcot Building, Industrial Estate, Guindy, Chennai & Another High Court of Judicature at Madras
21-02-2019 D. Dinesh Kumar Versus The Member Secretary, Chennai Metropolitan Development Authority, Thalamuthu Natarajan Building, Egmore, Chennai & Others High Court of Judicature at Madras
18-02-2019 The Director General Council of Scientific & Industrial Research (CSIR), New Delhi & Others Versus The Central Administrative Tribunal Madras Bench Addl Building, City Civil Court Chennai & Others High Court of Judicature at Madras
08-02-2019 The Director of Fisheries, Fisheries Department(Inland) Administrative Building, Chennai & Others Versus V. Murugan Before the Madurai Bench of Madras High Court
06-02-2019 Power Company of Karnataka Ltd, : KTPCL Building, Kaveri Bhavan, K.G. Road, Bangalore & Others Versus Central Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
30-01-2019 Delhi Dayalbagh House Building Society Versus Registrar Cooperative Societies & Others Supreme Court of India
30-01-2019 Delhi Dayalbagh Cooperative House Building Society Ltd. Versus Registrar Cooperative Societies & Others Supreme Court of India
14-01-2019 Shiva Co-Operative House Building Society, H.P. Versus Soma Devi & Others National Consumer Disputes Redressal Commission NCDRC
07-01-2019 M/s. G.K. Granites, Oorakkad Versus Oriental Insurance Company Ltd., Divisional Office, Tripunithura, Plakkat Building, Market Junction, Tripunithura P.O, Ernakulam Dist., Cochin & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
14-12-2018 Prathamik Krushi Pattin Sahakari Sangh Niyamit, Athani Taluk, Belagavi District & Others Versus State of Karnataka Represented By Its Secretary Department of Co-operation M.S. Building Bangaluru & Others High Court of Karnataka Circuit Bench At Dharwad
10-12-2018 M/s. TDI International India (P) Ltd., Represented by General Manager (Sales), Sir Usman Court, New Delhi Versus The Regional Executive Director, Southern Region, Administrative Building, Airport Authority of India, Chennai International Airport, Chennai & Another Before the Madurai Bench of Madras High Court
05-12-2018 M.V. Ramakrishnan Versus The Provident Fund Commissioner, Annexe Building (SAO), Pune & Another High Court of Judicature at Madras
27-11-2018 C. Raghavan Versus State Rep by Inspector of Police, Alandur Municipal Building, Chennai & Others High Court of Judicature at Madras
16-11-2018 National Building Construction Company Limited Versus Union of India & Others High Court of Delhi
15-11-2018 Sai Rolling Mill A Partnership Firm Registered Under The Indian Partnership Act, Chhattisgarh Versus The Commissioner, Custom Central Excise And Service Tax Central Excise Building, Chhattisgarh & Others High Court of Chhattisgarh
02-11-2018 Shivaprasad Biradar Versus Karnataka Lokayukta Multistoreyed Building & Others High Court of Karnataka Circuit Bench OF Kalaburagi
12-10-2018 Lakshmamma & Others Versus The State of Karnataka Rep. by The Principal Secretary Department of Panchayath Raj M.S. Building, Bangalore & Others High Court of Karnataka
09-10-2018 The New India Assurance Co. Ltd, Jerome Building, Trichy Versus Perumal & Others Before the Madurai Bench of Madras High Court
27-09-2018 Punjab State Federation of Cooperative House Building Societies Ltd. Versus Surinder Mohan Sharma National Consumer Disputes Redressal Commission NCDRC
27-09-2018 Gopal Nagar Cooperative House Building Society Ltd. Versus Mohd. Aslam @ Abu Bakar & Others Supreme Court of India
17-09-2018 R.K. Millen & Company (India) Pvt. Ltd. & Another Versus National Building Construction Corporation Ltd. High Court of Delhi
11-09-2018 Naresh Gopi Versus The Commissioner, Corporation of Chennai Rippon Building, Chennai & Others High Court of Judicature at Madras
07-09-2018 Md. Shoukath Versus The Commissioner Corporation of Chennai Rippon Building, Chennai & Another High Court of Judicature at Madras
06-09-2018 Romana rep. by her Power Agent S. Stephen Suresh Kumar Versus The Commissioner Corporation of Chennai Rippon Building Chennai & Others High Court of Judicature at Madras
09-08-2018 Uniworth Ltd. [Open End Division] Versus Commissioner of Customs & Central Excise Central Excise Building High Court of Chhattisgarh
06-08-2018 Pankaj Kumar Versus Greater Punjab Officers Cooperative House Building Society, Through its President/Secretary & Others Punjab State Consumer Disputes Redressal Commission Chandigarh
31-07-2018 Lakshmi Sreenivasa Cooperative Building Society Versus Puvvada Rama (Dead) by L.Rs. & Others Supreme Court of India



GST Number(s) for BUILDING COMPANY LIMITED
MAHARASHTRA 27AAACT9070G1Z7  



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