BRADY IKUSI SYSTEMS PRIVATE LIMITEDActivity: Construction in Maharashtra.Strike Off |
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CIN U45400MH2011PTC222835 |
ROC RoC-Mumbai |
Incorporation Date 10-10-2011 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 222835 |
Registration Date 10-10-2011 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 27-09-2014 |
Last Balance Sheet Date 31-03-2014 |
Financials |
Authorized Capital Rs. 100,00,000 |
Paid Up Capital Rs. 72,25,000 |
Contact Information |
E-Mail Address bradys@mtnl.net.in |
Registered Address BRADY HOUSE, 4TH FLOOR, 12/14, VEER NARIMAN ROAD, FORT MUMBAI MH 400001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to BRADY IKUSI SYSTEMS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 25-03-2023 16:04
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for BRADY IKUSI SYSTEMS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
01630306 | VAIBHAV PAVAN MORARKA | 10-10-2011 |
00174796 | PAVAN GOKULCHAND MORARKA | 10-10-2011 |
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