BRADY ESTATES PRIVATE LIMITEDActivity: Construction in Maharashtra.Active |
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CIN U45400MH2003PTC141499 |
ROC RoC-Mumbai |
Incorporation Date 28-07-2003 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 141499 |
Registration Date 28-07-2003 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 21-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 260,00,000 |
Paid Up Capital Rs. 237,50,000 |
Contact Information |
E-Mail Address cs@bradys.in |
Registered Address BRADY JHOUSE 4TH FLOOR12/14 VEER NARIMAN ROAD FORT MUMBAI MH 400001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to BRADY ESTATES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 12-03-2023 17:50
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for BRADY ESTATES PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
01630306 | VAIBHAV PAVAN MORARKA | 27-10-2012 |
00176399 | HIMANK KRISHNAKUMAR DESAI | 17-08-2007 |
00174796 | PAVAN GOKULCHAND MORARKA | 28-07-2003 |
01215327 | RAJENDER KUMAR SHARMA | 31-07-2010 |
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