BRADY AND MORRIS ENGINEERING COMPANY LIMITED

Activity: Manufacturing (Machinery & Equipments) in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
L29150MH1946PLC004729
ROC
RoC-Mumbai
Incorporation Date
07-01-1946
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
004729
Registration Date
07-01-1946
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
29-09-2021
Last Balance Sheet Date
31-03-2021



Financials

Authorized Capital
Rs. 2500,00,000
Paid Up Capital
Rs. 1725,00,000



Contact Information

E-Mail Address
cs@bradys.in
Registered Address
BRADY HOUSE12-14 VEER NARIMAN ROAD FORT MUMBAI MH 400001 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to BRADY AND MORRIS ENGINEERING COMPANY LIMITED

Last Checked Past / Closed Litigation On 25-03-2023 15:53
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for BRADY AND MORRIS ENGINEERING COMPANY LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




Directors

DIN Name Since
01630306 VAIBHAV PAVAN MORARKA 25-11-2021
07258314 MITA NAMONATH JHA 21-05-2019
00024305 KAUSHIK DHIRAJLAL SHAH 19-05-1994
00175049 RAMESH CHANDMAL JAIN 28-11-2020
BFTPB7607B KHUSHMEETA ANILKUMAR BAFNA 15-03-2019
01215327 RAJENDER KUMAR SHARMA 26-07-2013
00174796 PAVAN GOKULCHAND MORARKA 27-02-1985
AAXPS0090D RAJENDER KUMAR SHARMA 06-11-2015

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