BRADY AIR PRIVATE LIMITEDActivity: Transport, storage and Communications in Maharashtra.Active |
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CIN U64200MH2000PTC128602 |
ROC RoC-Mumbai |
Incorporation Date 08-09-2000 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 128602 |
Registration Date 08-09-2000 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 21-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 200,00,000 |
Paid Up Capital Rs. 200,00,000 |
Contact Information |
E-Mail Address cs@bradys.in |
Registered Address BRADY HOUSE 12-14 VEERNARIMAN ROAD 4TH FLOOR FORT MUMBAI MH 400001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to BRADY AIR PRIVATE LIMITEDLast Checked Past / Closed Litigation On 25-03-2023 17:29
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for BRADY AIR PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00174796 | PAVAN GOKULCHAND MORARKA | 19-02-2002 |
01630306 | VAIBHAV PAVAN MORARKA | 16-11-2007 |
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