BOMBAY SHOPS AND ESTABLISHMENTS ACT, 1948


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w w w . L a w y e r S e r v i c e s . i n
Section
 Section Title
  INTRODUCTION
  1 Short title extend and operation View Judgements
  2 Definitions View Judgements
  3 Reference to time of day View Judgements
  4 Exemption View Judgements
  5 Application of Act to other establishments and persons View Judgements
  6 Suspension of all or any of the Provisions of this Act View Judgements
  7 Registration of establishments View Judgements
  8 Change to be communicated to Inspector View Judgements
  9 Closing of establishment to be communicated to Inspector View Judgements
  10 Opening hours of shops View Judgements
  11 Closing hours of shops View Judgements
  12 Hawking prohibited before opening and after closing hours of shops View Judgements
  13 Opening and closing hours of commercial establishments View Judgements
  14 Daily and weekly hours of work in shops and commercial establishment View Judgements
  15 Interval for rest View Judgements
  16 Spread-over in shops View Judgements
  17 Spread-over in commercial establishments View Judgements
  18 Holidays in a week in shops and commercial establishments View Judgements
  19 Opening and closing hours of restaurants and eating houses View Judgements
  20 Restaurants and eating houses not to sell goods of the kind sold in shops before the opening and after the closing hours of shops View Judgements
  21 Daily and weekly hours of work in residential hotels, restaurants and eating house View Judgements
  22 Interval for rest View Judgements
  23 Spread-over View Judgements
  24 Holidays in a week View Judgements
  25 Employer to furnish identity card to employee View Judgements
  26 Closing hours of theatres or other places of public amusement or entertainment View Judgements
  27 Theatres or other places of public amusement or entertainment not to sell goods of the kind sold in shops after the closing hour of shops View Judgements
  28 [1] Daily [2] and weekly hours of work in theatres or other places of public amusement or entertainment. View Judgements
  29 Interval for rest View Judgements
  30 Spread-over View Judgements
  31 Holiday in a week View Judgements
  32 No child to work in an establishment View Judgements
  33 Opening and closing hours for young persons and women View Judgements
  34 Daily hours of work for young persons View Judgements
  34A [1] Prohibition of employment of young persons and women in dangerous work View Judgements
  35 Leave View Judgements
  36 Pay during leave View Judgements
  37 Payment when to be made View Judgements
  38 Application and amendment of the Payment of Wages Act View Judgements
  38A [1] Application of Act VIII of 1923 to employees of establishment View Judgements
  38B [1] Application of Industrial Employment (Standing Orders) Act to establishments View Judgements
  38C [1] Application of Maternity Benefit Act for women employees in establishment View Judgements
  39 Cleanliness View Judgements
  40 Ventilation View Judgements
  41 Lighting View Judgements
  42 Precautions against fire View Judgements
  42A First-Aid View Judgements
  43 Powers and duties of local authorities View Judgements
  44 Power to make by-laws View Judgements
  45 Delegations of powers View Judgements
  46 Power of [1] State Government to provide for performance of duties on default by local authority View Judgements
  47 Expenses of local authority to be paid out of its fund View Judgements
  48 Appointment of Inspectors View Judgements
  49 Powers and duties of Inspectors View Judgements
  50 Inspectors to be public servants View Judgements
  51 Employer and manager to produce registers, records etc. for inspection View Judgements
  52 Contravention of certain provisions and offences View Judgements
  53 Contravention of section 12 View Judgements
  54 Employee contravening section 18(2), 24, 31 and 65 View Judgements
  55 False entries by employer and manager View Judgements
  56 Enhanced penalty in certain cases after previous conviction View Judgements
  57 Penalty for obstructing Inspector View Judgements
  58 Determination of employer for the purpose of this Act View Judgements
  59 Exemption of employer or manager from liability in certain cases View Judgements
  60 Cognizance of offences View Judgements
  61 Limitation of Prosecutions View Judgements
  62 Maintenance of registers and records and display of notices View Judgements
  63 Wages for overtime work View Judgements
  64 Evidence as to age View Judgements
  65 Restriction on double employment on a holiday or during leave View Judgements
  66 Notice of termination of service View Judgements
  67 Rules View Judgements
  68 Protection to persons acting under this Act View Judgements
  69 Right and privileges under other law etc. not affected View Judgements
  70 Persons employed in factory to be governed by Factories Act and not by this Act View Judgements
  71 Submission of annual report etc View Judgements
  72 Repeal of Bombay Shops and Establishments Act View Judgements



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