Law Firm
Corporate
mark
My
IP
myLawyer
Public Search
Search with Google...
Log In Here
×
LawyerServices Members' Log In
Companies
Indian Laws
Directors
Judgements
/ Case Laws
TradeMarks
CopyRights
Govt-Data
BOMBAY OPIUM SMOKING ACT, 1936
w w w .
L
a w y e r
S
e r v i c e s . i n
Section 1 [
View Judgements
]
SHORT TITLE 1[AND EXTENT]
(1) This Act may be called the Bombay Opium Smoking Act, 1936.
2[(2) It extends to the whole of the State of Bombay.]
* * * *
#LawyerServices #Section #Act #Law #Statute #IndianLaw #Kanoon