BOMBAY COTTON MERCHANTS AND MUCCADAMS ASSOCIATION LIMITEDActivity: Business Services in Maharashtra.Active |
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CIN U74999MH1915GAP000414 |
ROC RoC-Mumbai |
Incorporation Date 25-06-1915 |
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Class Public |
Category Company Limited by Guarantee |
Sub-Category Guarantee and Association company |
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Listed Unlisted |
Suspended at Exchange - |
No of Members 27 |
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Registration Number 000414 |
Registration Date 25-06-1915 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. --- |
Paid Up Capital Rs. --- |
Contact Information |
E-Mail Address thebombaycotton@gmail.com |
Registered Address S 72 73, COTTON EXCHANGE BLD. G COTTON GREEN, MUMBAI Mumbai City MH 400033 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to BOMBAY COTTON MERCHANTS AND MUCCADAMS ASSOCIATION LIMITEDLast Checked Past / Closed Litigation On 24-02-2023 00:33
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for BOMBAY COTTON MERCHANTS AND MUCCADAMS ASSOCIATION LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00156320 | SHAILESH CHIMANLAL DANI | 29-09-2018 |
00371217 | ALOK SHYAM MAKHARIA | 29-09-2018 |
08008954 | KRISHNARAJ LILADHAR NEGANDHI | 29-09-2018 |
05302456 | PRADIP SHAH GATULAL | 04-09-2008 |
08057778 | CHIRAG VIKRAM MANEK | 29-09-2018 |
00019439 | VINAY NAROTTAMDAS KOTAK | 06-12-2008 |
00371060 | SHYAM MAHAVEERPRASAD MAKHARIA | 28-09-2000 |
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