BOARD AND COURT OF EXAMINERS OF HOMOEPATHIC AND BIOCHEMIC SYSTEMS OF MEDICINE (EXECUTIVE COMMITTEES) RULES, 1963


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Section
 Section Title
  INTRODUCTION
  RULE 1: SHORT TITLE
  RULE 2: DEFINITIONS
  RULE 3: NUMBER OF MEMBERS OF EXECUTIVE COMMITTEE
  RULE 4: TERM OF OFFICE OF MEMBERS OF EXECUTIVE COMMITTEE
  RULE 5: CESSATION OF MEMBERSHIP
  RULE 6: RESIGNATION OF MEMBERS
  RULE 7: CASUAL VACANCIES
  RULE 8: MEETINGS
  RULE 9: MINUTES OF MEETINGS
  RULE 10: COPIES OF MINUTES TO BE SENT TO MEMBERS
  RULE 11: CONFIRMATION OF MINUTES OF MEETINGS
  RULE 12: VOLUME OF MINUTES OF MEETING
  RULE 13: POWERS, DUTIES AND FUNCTIONS OF EXECUTIVE COMMITTEE OF BOARD
  RULE 14: POWERS, DUTIES AND FUNCTIONS OF EXECUTIVE COMMITTEE OF COURT
  RULE 15: FEES FOR ATTENDANCE AT MEETINGS
  RULE 16: TRAVELLING ALLOWANCE FOR ATTENDING MEETING



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