BLUE-INDIA PRIVATE LIMITED

Activity: Business Services in Haryana.
Strike Off
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74140HR2008PTC037647 		ROC
RoC-Delhi 		Incorporation Date
25-02-2008
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
037647 		Registration Date
25-02-2008 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
30-09-2013
Last Balance Sheet Date
31-03-2013



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
indiablue@blueblue.biz
Registered Address
E-163, ICON ESTATE, DLF-V GURGAON HR 122002 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to BLUE-INDIA PRIVATE LIMITED

Last Checked Past / Closed Litigation On 25-04-2022 18:05
21-10-2021 M. Gajendran & Another Versus M/s. Everest Blue Metals, Salem & Others High Court of Judicature at Madras
06-09-2021 Blue Print Securities Ltd. & Others Versus Adjudicating Officer, Securities and Exchange Board of India, SEBI Bhavan, Mumbai & Others SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
09-08-2021 Priya Blue Industries Private Limited Versus The Assistant Commissioner of Income Tax High Court of Gujarat At Ahmedabad
18-03-2021 The Authorised Officer, (Corporation Bank), Chennai & Another Versus M/s. Blue Cherry Constructions Pvt. Limited, Tirupathi High Court of Judicature at Madras
17-03-2021 Sushma Swaraj Versus M/s. Blue Valley Properties Pvt. Ltd., Rep. by its Managing Director, K. Suryanarayana Raju, Bengaluru & Another High Court of Karnataka
09-03-2021 M/s. Sivagami Blue Metal, Rep. by its Proprietor, Chennai Versus Employees State Insurance Corporation, Rep. By the Assistant Director, Chennai High Court of Judicature at Madras
05-03-2021 M/s. Blue Sea Industries Private Limited Versus M/s. Polytech Engineering & Consultants High Court of for the State of Telangana
05-03-2021 M/s. Blue Sea Industries Private Limited Versus M/s. Polytech Engineering & Consultants High Court of for the State of Telangana
22-02-2021 DRS Logistics Private Limited, Represented by its Dept.Manager & Authorised Signatory Babulal Sharma Versus Blue Star Limited, Represented by its Power Agent/Subrogee, The Oriental Insurance Co Ltd, Represented by their Sr.Divisional Manager R. Viswanathan & Another High Court of Judicature at Madras
25-01-2021 Blue Star Engineering & Electronics Ltd., Mumbai Versus DCIT-Circle 1(1)(1), Mumbai Income Tax Appellate Tribunal Mumbai
08-01-2021 M/s. Karpaga Vinayaga Blue Mettal, Represented by its Partner, P. Manjula & Others Versus The Principal Commissioner & Commissioner of Commercial Taxes Ezhilagam, Chepauk, Chennai & Others High Court of Judicature at Madras
22-09-2020 M/s. Uma Blue Metals Rep.by its Partner K. Raamamohan Versus The Principal Commissioner and Commissioner of Commercial Taxes Ezhilagam Chepauk Chennai & Others High Court of Judicature at Madras
21-09-2020 Tvl. Kousic Co Blue Metals, Represented by its Managing Director, K.G.Mohanraj, SF, 561/C2, Kolanthan Palayam, Versus The State Tax Officer, Karur West Assessment Circle, Karur & Others High Court of Judicature at Madras
18-09-2020 M/s. Sony Blue Metals, Rep.by its Managing Partner, V. Manivel Versus The Commercial Tax Officer, Dharapuram Assessment Circle, Dharapuram & Others High Court of Judicature at Madras
17-09-2020 Ganesh Kumar Versus Boopalan, Proprietor M/s. Bharani Blue Metals, Rep. by his Power of Attorney, Madhan High Court of Judicature at Madras
07-09-2020 Sir Venkatramanaswamy Blue Metals, Rep by its Managing Partner, M. Sivanandam & Another Versus The Assistant Commissioner, Karur & Others High Court of Judicature at Madras
13-07-2020 M/s. Ram Blue Metals, Represented by its Managing Partner MRS. R. Jayanthi Versus The Principal Commissioner & Commissioner of Commercial Taxes, Chennai & Others High Court of Judicature at Madras
10-06-2020 Blue Coast Infrastructure Development Pvt. Ltd. Versus Blue Coast Hotels Ltd. & Another High Court of Delhi
18-02-2020 M. Gajendran & Another Versus M/s. Everest Blue Metals, Rep. by its Partner, R. Munirathinam & Others High Court of Judicature at Madras
07-02-2020 M/s. Vinayaga Blue Metals, Represented by its Partner, P. Selvaraj Versus The State of Tamil Nadu, Represented by the Secretary to Government, Commercial Taxes Department, Chennai & Others High Court of Judicature at Madras
28-01-2020 C. Suresh Versus M/s. Sree Balaji Blue Metals, Madhur Village, Thirumukoodal Post, Uthiramerur Taluk, Kanchipuram District & Another High Court of Judicature at Madras
03-01-2020 Partha Das Versus Blue Line Arrow & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
16-08-2019 Vellore Ramakrishnan Manjunath & Others Versus M/s. Blue Oak Construction Pvt. Ltd., Bengaluru High Court of Karnataka
17-06-2019 Blue Dart Express Limited, M.G. Road, Bangalore Versus Entel Limited, Infantry Road, Bangalore & Another High Court of Karnataka
30-04-2019 Vijay Mohan, Sole Proprietor M/s. Agri Tech Versus M/s. Real Blue International Pvt. Ltd., Rep. by its Director Manoj Soman & Others High Court of Judicature at Madras
08-03-2019 Consolidated Construction Consortium Limited Versus Blue Horizon Hotels Private Limited High Court of Karnataka
20-12-2018 Blue Cube Germany Assets GmbH & Co. KG Versus Vivimed Labs Limited High Court of Andhra Pradesh
26-10-2018 The Intelligence Officer, Department of Commercial Taxes, Kottayam & Another Versus M/s. Cochin Blue Metal Industries (P) Ltd, Represented by Its Director, Clemenent K. Jose & Others High Court of Kerala
13-06-2018 Commissioners for Her Majesty?s Revenue & Customs Versus Project Blue Limited United Kingdom Supreme Court
05-06-2018 M/s. Blue Nile Developers (P) Ltd. Versus The State of Andhra Pradesh, (Represented by its Principal Secretary), & Another In the High Court of Judicature at Hyderabad
28-04-2018 M/s. Sri Selliamman Blue Metals Rep. by its Proprietor, Pushpavalli, Kuruppanaickanpalayam Versus The Branch Manager / Authorised Officer, Canara Bank, Bhavani Branch, Rajalakshmi Complex, Bhavani & Another High Court of Judicature at Madras
28-03-2018 In the Matter of: Blue Circle MerchantsPvt. Ltd. & Others National Company Law Tribunal Kolkata
19-03-2018 ITC Limited Versus Blue Coast Hotels Ltd. & Others Supreme Court of India
24-11-2017 M/s. Blue Star Limited, Chennai Versus The State of Tamil Nadu, Rep. by The Secretary to Government, CT & RE Department, Chennai & Others High Court of Judicature at Madras
15-11-2017 Blue Star Limited V/S The Commissioner of Central Excise, Customs & Service Tax, Cochin Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
06-11-2017 Blue Star Ltd V/S C.S.T., Delhi-I Customs Excise Service Tax Appellate Tribunal New Delhi
25-08-2017 Koley Construction - SCTPL Blue View (JV), Hooghly Versus I.T.O., Ward-24(4) Hooghly Income Tax Appellate Tribunal Kolkata
21-08-2017 Blue Stamping & Forgings Ltd. and Others V/S C.C.E., Delhi-IV Customs Excise Service Tax Appellate Tribunal Chandigarh Bench
03-08-2017 M/s. Blue Dot Leather, By its Proprietor Arumugam, Chennai Versus M/s. India Cement Capital & Finance Ltd., Rep. by its Assistant Manager, S. Venkitaraman High Court of Judicature at Madras
20-07-2017 Blue Whale Industries V/S Commissioner of Central Excise & ST, Guntur Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad
02-06-2017 Captain Bindu Kelunni Versus M/s. Blue dart Aviation Ltd. High Court of Judicature at Madras
05-04-2017 Blue Star Ltd V/S Commissioner of Central Excise, Mumbai-III Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
17-03-2017 DRS Logistics Private Limited Versus Blue Star Limited, Represented by their Senior Divisional Manager R. Viswanathan & Another High Court of Judicature at Madras
15-03-2017 The Blue Cross & Others Versus Ilott United Kingdom Supreme Court
23-02-2017 Blue Star Limited V/S C.C.E. & S.T., Vapi Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
08-02-2017 Rishi Malhotra Versus M/s. Blue Coast Infrastructure Development Pvt. Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
05-01-2017 Paras S. Porwal Versus Blue Lotus Jewellery (P.) Ltd. National Company Law Tribunal Mumbai
05-01-2017 Paras S. Porwal V/S Blue Lotus Jewellery (P.) Ltd. NATIONAL COMPANY LAW TRIBUNAL MUMBAI BENCH
02-01-2017 Sky Blue Dry Cleaners & Laundry V/S Commissioner of C. Ex., Jaipur-I Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
18-10-2016 Blue Star Estate Private Limited & Others Versus ---- High Court of Judicature at Madras
01-09-2016 M.K. Products Versus M/s. Blue Ocean Exports (P) Ltd. & Others High Court of Judicature at Calcutta
23-08-2016 Blue Metals Company Pvt. Ltd, Versus The District Collector, Tirunelveli District, & Another Before the Madurai Bench of Madras High Court
05-05-2016 Dr. Sajit Paul & Others Versus Blue Dot Constructions(P)Ltd. & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
05-05-2016 Belur Sramajibi Swasthya Prakalapa Samity & Others Versus Blue Star Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
30-03-2016 Blue Prime Aluminum Ltd. & Others Versus L&T Finance Ltd. High Court of Judicature at Bombay
23-03-2016 Blue Coast Hotels Limited V/S IFCI Limited and Others. High Court of Judicature at Bombay
27-01-2016 Blue Coast Hotels Limited V/S IFCI Limited and Others. High Court of Judicature at Bombay
11-01-2016 B. Afsal, Kottayam & Another Versus A.O., First Blue Home Finance Ltd, Bengaluru & Another Debts Recovery Tribunal Ernakulam
04-12-2015 Morgan Ventures Limited Versus Blue Coast Hotels & Resorts Limited & Others In the High Court of Bombay at Goa
03-11-2015 Commissioner of Income-tax (TDS) Versus Priya Blue Industries (P.) Ltd. High Court of Gujarat At Ahmedabad
13-10-2015 M/s. Chandra Blue Metal, Rep. by its Proprietor, G. Ilavarasan Versus The Appellate Authority, Tamil Nadu Pollution Control National Green Tribunal Southern Zone Chennai
13-10-2015 M/s. Jayam Blue Metal, Rep. by its Proprietor, Mr. T. Robert Selva Kumar Versus The Appellate Authority, Tamil Nadu Pollution Control National Green Tribunal Southern Zone Chennai
06-10-2015 M/s. Cochin Blue Metal Industries (P) Ltd., represented by its Director, Clement K. Jose Versus The Intelligence Officer, Department of Commercial Taxes & Others High Court of Kerala
29-09-2015 VKE Plumbing Private Limited Versus Blue Ridge hotels Private Limited & Another High Court of Judicature at Bombay
02-09-2015 M/s. Vinsor Blue Metals, Pammal, Alandur Taluk, Chennai Versus The Tahsildhar, Alandur Taluk, Alandur, Chennai & Others High Court of Judicature at Madras
18-08-2015 M/s. Jumma Blue Metals Versus The Branch Manager, Lakshmi Vilas Bank Ltd. & Others High Court of Judicature at Madras
05-06-2015 Official Liquidator of M/s. Blue Crystal Agro Chemicals Limited Versus H.M. Shivaprakash & Others High Court of Karnataka
23-03-2015 Proprietor, Alagar Blue Metal (Crusher), Perambalur Versus V. Palanivel Before the Madurai Bench of Madras High Court
18-03-2015 Assistant Commissioner of Income-tax Versus Blue Star Ltd. Income Tax Appellate Tribunal Mumbai
17-03-2015 Blue Ocean Logistics Limited, Rep by Sarvesh Pratap Singh & Others Versus State represented by Inspector of Police High Court of Judicature at Madras
10-03-2015 Commissioner of Central Excise, Mumbai Versus M/s. Blue Star Ltd. Supreme Court of India
27-01-2015 Blue Cross Laboratories Ltd. Versus RB Remedies Pvt. Ltd. & Another High Court of Judicature at Bombay
27-01-2015 Blue Cross Laboratories Ltd. Versus RB Remedies Pvt. Ltd. & Another High Court of Judicature at Bombay
08-12-2014 Commissioner of Income-tax, Mangalore Versus Blue Water Foods & Exports (P.) Ltd. High Court of Karnataka
24-09-2014 P.S. Ravindranath & Others Versus M/s. Gokulam Blue Metals Rep. by its Partner K. Raj Kumar & Others National Green Tribunal Southern Zone Chennai
25-08-2014 Gurdas Bansal & Others Versus M/s. Blue Seas Sites Pvt. Ltd. & Others High Court of Punjab and Haryana
12-08-2014 Kal Cables Pvt. Ltd Versus A. Riyazdeen, Proprietor M/s. Blue Star Cable Network & Others Telecom Disputes Settlement Appellate Tribunal New Delhi
03-07-2014 M/s. Blue Mount Paper & Boards Limited, Tirunelveli District, through its Director, A.M. Ashraf Versus The Assistant Provident Fund Commissioner, Employees' Provident Fund Organization & Others Before the Madurai Bench of Madras High Court
13-06-2014 The Manok Family Trust Versus Blue Horison Investment 10 (PTY) Limited & Others Supreme Court of Appeal of South Africa
01-05-2014 Blue Moon Fragrances & Another Versus Commr. of Customs (Prev.), Kolkata Customs Excise Service Tax Appellate Tribunal East Regional Bench Kolkata
01-05-2014 Blue Park Foods Pvt. Ltd. & Others Versus Commissioner of Customs (Export), Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
23-04-2014 Turning Point Estates Pvt. Ltd. Versus Blue Star Limited & Another High Court of Punjab and Haryana
08-04-2014 Blue moon Communications & Credit Pvt. Ltd. Versus Dr. Thomas Mathew Goa State Consumer Disputes Redressal Commission Panaji
03-02-2014 Blue Star Cultural Association, Rep. by its President, V. Anand Versus The Commissioner of Police, Chennai Metropolitan Corporation & Others High Court of Judicature at Madras
19-12-2013 Exportrade Corporation Versus Irie Blue New Zealand Limited & Others Court of Appeal of New Zealand
12-07-2013 M/s. Gokulam Blue Metals Rep. by its Partner K. Raj Kumar Versus Tamil Nadu Pollution Control Board Represented by its Chairman Tamil Nadu Pollution Control Board & Others National Green Tribunal Southern Zone Chennai
12-07-2013 M/s. Gokulam Blue Metals Rep. by its Partner K. Raj Kumar Versus Tamil Nadu Pollution Control Board Represented by its Chairman Tamil Nadu Pollution Control Board & Others National Green Tribunal Principal Bench New Delhi
12-06-2013 Blue Dart Express Limited & Another Versus Municipal Corporation of Greater Mumbai & Others High Court of Judicature at Bombay
17-05-2013 M/s. Tata Blue Scope Steel Ltd. Versus M/s. Sethi Golden Transport Co. High Court of Delhi
25-04-2013 Blue Star Ltd. Versus Farm Fresh Food Processors & Others High Court of Judicature at Bombay
17-04-2013 M/s. Siva Blue Metals, Rep. By its Managing Partner R. Anantha Maheswaran Versus The District Collector & Another Before the Madurai Bench of Madras High Court
13-03-2013 Blue Dart Courier & Another Versus D. Krishnaveni & Others High Court of Judicature at Madras
27-02-2013 Rosy Blue (India) Pvt. Ltd. Versus Orbit Corporation Ltd. High Court of Judicature at Bombay
13-02-2013 Blue Cross India, General Manager Versus State, Inspector of Police High Court of Judicature at Madras
23-01-2013 Blue Line Video Games Associates Bangalore Versus State of Karnataka & Others High Court of Karnataka
27-11-2012 M/S. Blue Whale Logistics, Chennai & Another Versus Chanchal Kanwar, Chennai High Court of Judicature at Madras
26-11-2012 M/s. Blue Whale Marine Services, Chennai & Others Versus G. Poonam Chand, Chennai High Court of Judicature at Madras
24-08-2012 E.M.U.Lines Private Limited Company Versus M/s.Blue Ocean Lines Pvt. Ltd. & Others High Court of Judicature at Bombay
16-08-2012 M/s. N.S.K. Cement Agency & Blue Metals, rep. by its Proprietor Na. Ilanchezhiyan Versus The District Collector, Thirunelveli District & Others High Court of Judicature at Madras
31-07-2012 P.K. Rajagopalan Versus The Managing Director, M/s Blue Nile Chits and Investment Pvt.Ltd. Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram



Directors
DIN Name Since
02208662 VICTOR JOHANNES VAN DALEN 21-10-2008
01929193 HARSHEEM BEHL 25-02-2008

India's most comprehensive litigation gathering and reporting.



LEGATRACE AT YOUR SERVICE
  • Legal Assessment
  • Legal Risk Analysis
  • Litigation Search
  • Defaulter Lists Search
  • Test Litigation Sensitivity

USEFUL FOR
  • Mergers & Acquisitions
  • Partnerships
  • Joint Ventures
  • Vendor On Boarding
  • Employees / Competitors / Colleagues Legal Background Verification



































DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., OR, Advanii Enterprises Pvt. Ltd. and its employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.