BLOSSOM E SOLUTIONS PRIVATE LIMITEDActivity: Business Services in Delhi.Strike Off |
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CIN U72900DL2003PTC120273 |
ROC RoC-Delhi |
Incorporation Date 09-05-2003 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 120273 |
Registration Date 09-05-2003 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-09-2010 |
Last Balance Sheet Date 31-03-2010 |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address jjbadlani@gmail.com |
Registered Address B-101REAR BASEMENT MALVIYA NAGAR NEW DELHI DL 110017 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to BLOSSOM E SOLUTIONS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 24-09-2023 21:25
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for BLOSSOM E SOLUTIONS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
01063703 | SURESH PAL SINGH | 02-01-2006 |
01063828 | SUNITA SINGH | 02-01-2006 |
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