BISWA BANGLA MARKETING CORPORATION LIMITEDActivity: Trading in West Bengal.Active |
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GST Number(s) 19AAGCB2021B1ZD |
PAN No AAGCB2021B |
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CIN U52100WB2014SGC204751 |
ROC RoC-Kolkata |
Incorporation Date 31-12-2014 |
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Class Private |
Category Company limited by Shares |
Sub-Category State Govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 204751 |
Registration Date 31-12-2014 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 29-11-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 1200,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address info@biswabangla.in |
Registered Address ROOM NO.: 009, KARIGORI BHAVAN, PLOT NO.: B/7, ACTION AREA - III, NEW TOWN, RAJARHAT, KOLKATA Parganas North WB 700160 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to BISWA BANGLA MARKETING CORPORATION LIMITEDLast Checked Past / Closed Litigation On 30-03-2023 03:15
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for BISWA BANGLA MARKETING CORPORATION LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for BISWA BANGLA MARKETING CORPORATION LIMITED |
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WEST BENGAL | 19AAGCB2021B1ZD |
Directors |
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DIN | Name | Since |
01674702 | SUBAL CHANDRA PANJA | 31-12-2014 |
01504650 | RUDRA CHATTERJEE | 07-03-2016 |
07275219 | DEVIPRASAD KARANAM | 25-03-2019 |
03569753 | RAJESH PANDEY | 30-10-2019 |
00047466 | HARSHAVARDHAN NEOTIA | 07-03-2016 |
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