Some PAST Judgements / Case Laws similar to BIRLA CORPORATION LIMITED
Last Checked Past / Closed Litigation On 15-01-2021 20:28
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23-09-2020 |
Charu Sharma & Others Versus Birla Sun Life Insurance Company Ltd., Maharshtra & Others |
National Consumer Disputes Redressal Commission NCDRC |
18-09-2020 |
Priyamvada Devi Birla (Dec.) & Others Versus Ajay Kumar Newar & Others |
High Court of Judicature at Calcutta |
04-08-2020 |
Birla Sun Life Insurance Co. Ltd. & Now Known As Aditiya Birla Sun Life Insurance Co. Ltd.), Maharashtra & Another Versus Narendra Pundlik Ramteke |
National Consumer Disputes Redressal Commission NCDRC |
01-06-2020 |
Aditya Birla Money Limited, Rep. By its Head – Legal & Compliance, L.R. Murali Krishnan Versus The National Stock Exchange of India Limited, Investors Services Cell, Kotturpuram & Others |
High Court of Judicature at Madras |
04-05-2020 |
Priyambada Devi Birla & Birla Corporation Ltd. Versus Arvind Kumar Newar & Others |
High Court of Judicature at Calcutta |
07-02-2020 |
Birla Sun Life Insurance Co. Ltd Versus Meena Devi |
Madya Pradesh State Consumer Disputes Redressal Commission Bhopal |
06-02-2020 |
Mahesh Kumar Sharma Versus The Principal, Vidya Niketan Birla Public School, Pilani District Jhunjhunu & Others |
High Court of Rajasthan Jaipur Bench |
30-01-2020 |
Pramod Poddar Versus Birla Sun Life Insurance Company Limited & Others |
National Consumer Disputes Redressal Commission NCDRC |
29-01-2020 |
Chedde Mahesh Versus Birla Sun Life Insurance Co. Ltd & Another |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
23-01-2020 |
Birla Sun Life Insurance Company Limited & Others Versus Sunita |
Madya Pradesh State Consumer Disputes Redressal Commission Bhopal |
29-11-2019 |
Birla Sun Life Insurance Company Ltd. & Another Versus Ashok Kumar Kuthiala |
Himachal Pradesh State Consumer Disputes Redressal Commission Shimla |
15-11-2019 |
The Management of M/s. Birla Te Versus Chunni Lal |
High Court of Delhi |
15-10-2019 |
Birla Sun Life Insurance Co. Ltd. & Another Versus Golla Venkateswaramma |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
24-09-2019 |
B.M. Birla Heart Research Centre Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
20-08-2019 |
Birla Sun Life Insurance Co. Ltd. Versus Konchada Ravi Kumar |
National Consumer Disputes Redressal Commission NCDRC |
19-07-2019 |
Sidharth Chauhan Versus Aditya Birla Real Estate Fund Through its investment Manger & Lawful attorney, Aditya Birla Sun Life AMC Limited & Another |
High Court of Judicature at Bombay |
31-05-2019 |
Beena Rajesh Raika Versus Birla Sun Life Insurance Co. Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
09-05-2019 |
Birla Corporation Limited Versus Adventz Investments & Holdings Limited & Others |
Supreme Court of India |
18-04-2019 |
Ashutosh Bansal Versus Birla Institute of Management & Technology & Others |
National Consumer Disputes Redressal Commission NCDRC |
26-03-2019 |
Pr. Commissioner of Income Tax Versus M/s. Aditya Birla Telecom Ltd. |
High Court of Judicature at Bombay |
07-03-2019 |
Isha Distribution House Pvt. Ltd. Versus Aditya Birla Nuvo Ltd. & Another |
Supreme Court of India |
07-03-2019 |
Birla Institute of Technology Versus State of Jharkhand & Others |
Supreme Court of India |
26-02-2019 |
Sumitra Samantray Versus Birla Sun Life Insurance Co. Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
30-01-2019 |
The Birla Sr. Secondary School Versus P.O., Industrial Tribunal-III & Another |
High Court of Delhi |
09-01-2019 |
Birla Institute of Technology Versus State of Jharkhand & Others |
Supreme Court of India |
07-01-2019 |
Aditya Birla Finance Ltd Versus Vishal Chopra & Others |
High Court of Chhattisgarh |
07-01-2019 |
Birla Institute of Technology Versus State of Jharkhand & Others |
Supreme Court of India |
27-11-2018 |
Bangalore International Airport Area Planning Authority Versus Birla Super Bulk Terminal (Now A Unit of Ultra Tech Cement Ltd.) & Others |
Supreme Court of India |
01-11-2018 |
V. Kalyani Versus Aditya Birla Money Limited, (Formerly known as Apollo Sindhoori Capital Investments Limited), Chennai & Others |
High Court of Judicature at Madras |
24-09-2018 |
Rajeshwar Mahto Versus Alok Kumar Gupta, G.M. M/s Birla Corporation Ltd. |
Supreme Court of India |
04-09-2018 |
Norbert Shaba Rego Versus Birla Sun Life Insurance Co. Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
27-07-2018 |
M.K. Bajoria, Director, M/s. Marshall Sons & Co (Mfg) Ltd., Kokattal Versus Birla tyres, Represented by its Accounts Officer, Sarojkumar Padby, Chennai |
High Court of Judicature at Madras |
24-07-2018 |
Sudesh Bala Versus Birla Sun Life Insurance Company Limited, Gurgaon & Another |
Haryana State Consumer Disputes Redressal Commission Panchkula |
13-07-2018 |
Aditya Birla Finance Limited Versus Carnet Elias Fernandes Vemalayam & Others |
High Court of Madhya Pradesh |
10-07-2018 |
Aditya Birla Nuvo Limited Versus M/s. R.S. Sales Corporation & Another |
High Court of Delhi |
03-07-2018 |
M/s. Aditya Birla Money Limited (formerly known as M/s.Apollo Sindhoori Capital Investments Limited), Chennai Versus V. Kalyani & Others |
High Court of Judicature at Madras |
01-06-2018 |
The Management M/s. CIMMCO Birla Limited, Bharatpur, Through its Factory Manager Versus The State of Rajasthan, Through its Special Secretary-Cum-Labour Commissioner, Government of Rajasthan & Others |
High Court of Rajasthan Jaipur Bench |
01-06-2018 |
The Management M/s. CIMMCO Birla Limited, Bharatpur, Through its Factory Manager Versus The State of Rajasthan, Through its Special Secretary-Cum-Labour Commissioner, Government of Rajasthan & Others |
High Court of Rajasthan Jaipur Bench |
01-06-2018 |
The Management M/s. CIMMCO Birla Limited, Bharatpur, Through its Factory Manager Versus The State of Rajasthan, Through its Special Secretary-Cum-Labour Commissioner, Government of Rajasthan & Others |
High Court of Rajasthan Jaipur Bench |
30-05-2018 |
National Engineering Industries Ltd. Versus Cimmco Birla Ltd. |
National Company Law Appellate Tribunal |
05-05-2018 |
Kali Kant Jha Versus Birla Textile Mills |
High Court of Himachal Pradesh |
26-04-2018 |
Birla Corporation Limited V/S Commissioner of Central Excise, Lucknow |
Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad |
23-02-2018 |
Rajeshwar Mahto Versus Alok Kumar Gupta, G.M. M/s Birla Corporation Ltd. |
Supreme Court of India |
22-02-2018 |
Birla Sun Life Insurance Co. Ltd. & Another Versus Rajesh Chhajjer |
National Consumer Disputes Redressal Commission NCDRC |
18-02-2018 |
Priyamvada Devi Birla (Deceased) & Others Versus Ajay Kumar Newar & Others |
High Court of Judicature at Calcutta |
19-01-2018 |
Birla Cellulosic V/S Commissioner of Central Excise-Bharuch |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad |
11-12-2017 |
M. Padmanabha Kamath, Kerala Versus M/s Aditya Birla Money Limited, Mangalore & Another |
High Court of Judicature at Madras |
15-11-2017 |
Birla Corporation Ltd V/S Commissioner of Central Excise |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
24-10-2017 |
Birla Sun Life Insurance Co. Ltd. Versus Subhash Chander & Another |
National Consumer Disputes Redressal Commission NCDRC |
03-10-2017 |
Birla Sun Life Insurance Company Ltd. Versus Mita B. Mehta |
National Consumer Disputes Redressal Commission NCDRC |
11-09-2017 |
Birla Corporation Ltd V/S C.C.E., Udaipur |
Customs Excise Service Tax Appellate Tribunal New Delhi |
08-09-2017 |
Birla Corporation Limited Versus South Eastern Coalfields Limited & Others |
High Court of Judicature at Calcutta |
21-08-2017 |
South Eastern Coalfields Ltd. Versus Birla Corporation Ltd. & Another |
Supreme Court of India |
04-08-2017 |
Birla Corporation Ltd V/S Commissioner of Central Excise, Lucknow |
Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad |
13-07-2017 |
Birla Sun Life Insurance Co. Ltd. & Another Versus Arvind Kaur |
National Consumer Disputes Redressal Commission NCDRC |
06-07-2017 |
K. Latha Versus M/s. Birla Sun Life Insurance Co. Ltd. |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
20-06-2017 |
Birla Institute of Scientific Research V/S CCE, Jaipur |
Customs Excise Service Tax Appellate Tribunal New Delhi |
19-06-2017 |
Birla Corporation Limited V/S CCE, Bhopal |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
16-06-2017 |
Birla Corporation Limited V/S Commissioner CCE & ST, Bhopal |
Customs Excise Service Tax Appellate Tribunal New Delhi |
08-06-2017 |
Aditya Birla Fashion and Retail Limited (Pantaloons Division) (Formerly known as Pantaloons Fashions and Retail Limited), Rep. By its General Manager-Legal & Compliance Versus M/s. Prashanth Properties Private Limited, Rep.by its Managing Director, Joseph Prem Raja & Another |
High Court of Judicature at Madras |
05-06-2017 |
M/s. Aditya Birla Money Limited, Represented by its Authorised Signatory L.R. Muralikrishnan Versus The Principal Commissioner of Income Tax, Chennai & Others |
High Court of Judicature at Madras |
05-06-2017 |
M/s. Aditya Birla Money Limited, Represented by its Authorised Signatory L.R. Muralikrishnan Versus The Principal Commissioner of Income Tax, Chennai & Others |
High Court of Judicature at Madras |
18-05-2017 |
Sonu Versus Birla Sun Life Insurance Company Limited & Others |
National Consumer Disputes Redressal Commission NCDRC |
28-04-2017 |
Priyamvada Devi Birla, deceased & Others Versus Ajay Kumar Newar & Others |
High Court of Judicature at Calcutta |
25-04-2017 |
Susmita Roychowdhury Versus B.M. Birla Heart Research Centre & Others |
National Consumer Disputes Redressal Commission NCDRC |
18-04-2017 |
Asmitha Microfin Limited & Another Versus M/s. Aditya Birla Finance Limited, Hyderabad |
In the High Court of Judicature at Hyderabad |
24-03-2017 |
Gopal Chandra Jaiswal Versus M/s. Birla Tyres & Another |
High Court of Judicature at Calcutta |
15-03-2017 |
V. Birla Minimezh Ezhil Versus The Director of School Education, Chennai & Others |
Before the Madurai Bench of Madras High Court |
20-02-2017 |
Birla Corporation Ltd V/S Commissioner of Central Excise, Jaipur-II |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
13-02-2017 |
Isha Distribution House Pvt. Ltd. Versus Aditya Birla Nuvo Limited |
High Court of Judicature at Calcutta |
30-01-2017 |
Nishith Kumar Birla Versus Mashrrat Husain |
High Court of Judicature at Allahabad |
22-12-2016 |
Birla Medical Technologies Versus Chatrapati Shivaji Maharaj General Hospital Govt. of Maharashtra |
National Consumer Disputes Redressal Commission NCDRC |
19-10-2016 |
Snigdha Versus Birla Institute of Technology, Mesra, Ranchi through its Vice Chancellor & Others |
High Court of Jharkhand |
19-10-2016 |
Suraj Birla & Others Versus State of Rajasthan & Another
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High Court of Rajasthan Jaipur Bench |
07-10-2016 |
Basram Jat Versus Birla Sun Life Insurance Co. Ltd. Through Managing Director & Others |
High Court of Rajasthan Jaipur Bench |
31-08-2016 |
Birla Sun Life Insurance Co. Ltd. Versus Ashok Kumar Kuthiala |
National Consumer Disputes Redressal Commission NCDRC |
24-08-2016 |
Aidek Tourism Services Pvt. Ltd. Versus Aditya Birla Nuvo Ltd. |
High Court of Judicature at Bombay |
28-07-2016 |
Isha Distribution House Private Limited Versus Aditya Birla Nuvo Limited & Another |
High Court of Judicature at Calcutta |
06-07-2016 |
Birla Sun Life Insurance Company Ltd. Mumbai & Others Versus Leela Devi |
Rajasthan State Consumer Disputes Redressal Commission Jaipur |
15-06-2016 |
Birla Corporation Ltd. Versus Deputy Labour Commissioner & Another |
High Court of Madhya Pradesh |
05-05-2016 |
P.D. Goswami Versus Cimmco Birla Ltd. |
High Court of Madhya Pradesh Bench at Gwailor |
25-04-2016 |
Gurpreet Singh Versus Birla Sun Life Insurance Co. Limited. & Others |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
12-04-2016 |
Laxmibai, Through Her L.Rs. & Others Versus Birla Sun Life Insurance Co. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
08-04-2016 |
Vartika Roseline Claudius Versus Birla Sun Life Insurance Company Ltd. & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
07-04-2016 |
Oil & Natural Gas Corporation Ltd. Versus Birla Techneftegas Exploration Ltd. |
High Court of Gujarat At Ahmedabad |
09-03-2016 |
Tirathram Shah Charitable Trust & Another Versus M/s. Anjali Birla Sawhney & Others |
High Court of Delhi |
02-02-2016 |
Commissioner of Income Tax, Kolkata ? I Versus Birla Corporation Limited |
High Court of Judicature at Calcutta |
22-01-2016 |
Manibhai & Brothers Versus Birla Cellulosic |
High Court of Gujarat At Ahmedabad |
19-01-2016 |
Omprakash Rammurat Yadav Versus Birla Sun Life Insurance Co Ltd. |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
14-01-2016 |
Birla International Pvt. Ltd. Versus Karvy Financial Services Limited |
High Court of Judicature at Bombay |
05-01-2016 |
Birla Sun Life Insurance Company Ltd. Versus Nitin Kumar Jain |
Delhi State Consumer Disputes Redressal Commission New Delhi |
07-12-2015 |
In the matter of: Birla Education Trust & Others Versus Birla Corporation Ltd. |
Company Law Board Principal Bench New Delhi |
04-09-2015 |
Aditya Birla Finance Limited Versus Carnet Elias Fernandes & Another |
High Court of Judicature at Bombay |
31-07-2015 |
Birla Sun Life Insurance Company Ltd. Versus Dr. Vinesh Senan |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
22-07-2015 |
M/s. Birla Sun Life Insurance Co. Ltd. & Another Versus S. Radha Rani & Others |
National Consumer Disputes Redressal Commission NCDRC |
25-06-2015 |
Birla Corporation Ltd. Versus Bhupen Halder |
High Court of Judicature at Calcutta |
04-06-2015 |
Narinder Kaur & Others Versus Birla Sun life Insurance Company Limited & Another |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
15-05-2015 |
Adventz Investments & Holdings Limited & Others Versus Birla Corporation Limited & Another |
High Court of Judicature at Calcutta |
14-05-2015 |
CIMMCO Birla Ltd., Bharatpur Versus Mahendra Singh & Others |
High Court of Rajasthan |
25-03-2015 |
Aditya Birla Minacs Worldwide Ltd. Versus Deputy Commissioner of Income-tax -8(1), Mumbai |
Income Tax Appellate Tribunal Mumbai |