BINA POWER SUPPLY COMPANY LIMITEDActivity: Others in Himachal Pradesh.Amalgamated |
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CIN U99999HP1994PLC031518 |
ROC RoC-HimachalPradesh |
Incorporation Date 15-11-1994 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
No of Members 14 |
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Registration Number 031518 |
Registration Date 15-11-1994 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 29-09-2010 |
Last Balance Sheet Date 31-03-2010 |
Financials |
Authorized Capital Rs. 220000,00,000 |
Paid Up Capital Rs. 82600,00,000 |
Contact Information |
E-Mail Address sectl.dept@jalindia.co.in |
Registered Address JUIT COMPLEX, WAKNAGHAT, P.O. DUMEHAR BANI KANDAGHAT SOLAN Solan HP 173215 IN |
Alternate Address Sector-128 Noida 201304 UP |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to BINA POWER SUPPLY COMPANY LIMITEDLast Checked Past / Closed Litigation On 30-03-2023 04:14
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22-08-2016 | Jaiprakash Power Ventures Limited (Ertwhile M/S Bina Power Supply Company Ltd. since merged with Jaiprakash Power Ventures Limited) Sector 128, Noida- 201304 Uttar Pradesh & Another Versus Madhya Pradesh Electricity Regulatory & Others | Appellate Tribunal for Electricity Appellate Jurisdiction |
13-05-2003 | Bina Power Supply Co.Ltd., Bhopal Versus State Of Madhya Pradesh | High Court of Madhya Pradesh |
Directors |
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DIN | Name | Since |
00009507 | HARISH KUMAR VAID | 15-05-2008 |
00112520 | ALOK GAUR | 01-07-2009 |
00008293 | SUNNY GAUR | 15-05-2008 |
ACIPL5110E | Megha Kainth | 10-08-2010 |
00011026 | SUREN JAIN | 15-05-2008 |
02428781 | VINOD KUMAR SRIVASTAVA | 01-04-2009 |
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