DIN: 00002429

BIMLA DEVI PODDAR

Companies Associated
CIN Company Name Status
U65993WB1990PTC049245 AMBUJA NEOTIA HOLDINGS PRIVATE LIMITED Active
U45200WB2007PTC112423 GANESH REALTY AND MALL DEVELOPMENT PRIVATE LIMITED Active
U70109WB1985PTC039320 SKJ PROPERTIES PVT LTD Active
U65993WB1980PLC032463 GOVIND COMMERCIAL CO LTD Active
U51909MH1981PLC131588 DWARIKESH TRADING COMPANY LIMITED Active


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