BIHAR AND ORISSA MUNICIPAL (WEST BENGAL AMENDMENT) ACT, 1962


LawyerServices

w w w . L a w y e r S e r v i c e s . i n

Section
 Section Title
  INTRODUCTION
  1 Short title. View Judgements
  2 Application of the Act. View Judgements
  3 Substitution of new section for section 130 of Bihar and Orissa Act 7 of 1922 View Judgements
  4 Repeal and savings View Judgements
  INTRODUCTION
  1 Short title. View Judgements
  2 Application of the Act. View Judgements
  3 Substitution of new section for section 130 of Bihar and Orissa Act 7 of 1922 View Judgements
  4 Repeal and savings View Judgements



#LawyerServices #Act #Law #Statute #IndianLaw #Kanoon