BIGSOM FASHION LLPActivity: Manufacture of wearing apparel;dressing and dyeing of fur in Maharashtra.Active |
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CIN AAX-4421 |
ROC RoC-Mumbai |
Incorporation Date 17-06-2021 |
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Class |
Category |
Sub-Category |
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Listed --- |
Suspended at Exchange --- |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. --- |
Contact Information |
E-Mail Address surya@swagfashionshub.com |
Registered Address 501(5th) PLOT NO 52,PENINSULA, VILLAGE JUHU,N S RD NO 9, JVPD. VILE PARLE WEST NEAR GANESH VILLA MUMBAI Mumbai City MH 400049 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to BIGSOM FASHION LLPLast Checked Past / Closed Litigation On 20-09-2023 11:00
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for BIGSOM FASHION LLP. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
09138623 | SARA SULTAN | 17-06-2021 |
01603093 | MAHESH BHUPATHI | 17-06-2021 |
06815824 | DHRUV CHITGOPEKAR | 17-06-2021 |
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