BHUPATHI TENNIS ACADEMY PRIVATE LIMITEDActivity: Community, personal & Social Services in Karnataka.Active |
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CIN U92414KA1995PTC018004 |
ROC RoC-Bangalore |
Incorporation Date 08-06-1995 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 018004 |
Registration Date 08-06-1995 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 27-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 15,00,000 |
Paid Up Capital Rs. 8,51,000 |
Contact Information |
E-Mail Address krishna@tennisvillage.net |
Registered Address THE TENNIS VILLAGE,183/4,NEAR THINDLU, KODIGEHALLY,VIDYARANYAPURAPOST BANGALORE KA 560097 IN |
TradeMarksTotal 1 marks found. |
SPEED KIDS, Class 41, Withdrawn |
Some PAST Judgements / Case Laws similar to BHUPATHI TENNIS ACADEMY PRIVATE LIMITEDLast Checked Past / Closed Litigation On 30-03-2023 03:42
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for BHUPATHI TENNIS ACADEMY PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
01603093 | MAHESH BHUPATHI | 09-07-2001 |
01610888 | KAVITA BHUPATHI | 23-10-2000 |
01266348 | CHINNAGANDHAM BHUPATHI GOPALAKRISHNA | 08-06-1995 |
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