BHUBANESWAR HOMES PRIVATE LIMITEDActivity: Construction in Orissa.Strike Off |
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CIN U45201OR2011PTC014690 |
ROC RoC-Cuttack |
Incorporation Date 20-12-2011 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 014690 |
Registration Date 20-12-2011 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-09-2014 |
Last Balance Sheet Date 31-03-2014 |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 8,00,000 |
Contact Information |
E-Mail Address info@bhubaneswarhomes.com |
Registered Address PLOT NO-716/4700,BEHERA SAHI NAYAPALLI BHUBANESWAR OR 751012 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to BHUBANESWAR HOMES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 25-03-2023 17:12
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for BHUBANESWAR HOMES PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
03522839 | ANARASI BIRENDRA KUMAR PATRA | 20-12-2011 |
06590695 | SUNIL KUMAR ROUTRAY | 14-05-2013 |
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