BHOPAL INCINERATORS LIMITEDActivity: Community, personal & Social Services in Madhya Pradesh.Active |
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CIN U90001MP2002PLC015402 |
ROC RoC-Gwalior |
Incorporation Date 22-11-2002 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 015402 |
Registration Date 22-11-2002 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 28-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 30,00,000 |
Paid Up Capital Rs. 29,96,500 |
Contact Information |
E-Mail Address bpl_incinerators@yahoo.com |
Registered Address 6/5, SECTOR - H, INDUSTRIAL AREA GOVINDPURA BHOPAL Bhopal MP 462023 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to BHOPAL INCINERATORS LIMITEDLast Checked Past / Closed Litigation On 02-02-2023 17:06
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for BHOPAL INCINERATORS LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
01237562 | RANDHIR SINGH | 23-02-2003 |
01211803 | DEEPAK JAGDISHCHANDRA SHAH | 22-11-2002 |
00152217 | AJAY GOENKA | 22-11-2002 |
01212252 | ARUN KUMAR GUPTA | 23-02-2003 |
01211702 | BRIJ MOHAN LOYA | 23-02-2003 |
01211990 | SUDHIR JAIN | 23-02-2003 |
01529854 | VIRAJ JAISWAL | 28-09-2018 |
00680691 | RAJ KUMAR BISARYA | 22-11-2002 |
01212186 | DEEPAK KUMAR ZUTSHI | 22-11-2002 |
01211868 | YOGESH BHOOSHAN JAIN | 22-11-2002 |
01211748 | AMARJEET SINGH CHAWLA | 23-02-2003 |
01021283 | ANOOP HAJELA | 22-11-2002 |
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