BHOPAL GAS LEAK DISASTER (REGISTRATION AND PROCESSING OF CLAIMS) SCHEME, 1985


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Section
 Section Title
  INTRODUCTION
  SCHEME 1: SHORT TITLE AND COMMENCEMENT
  SCHEME 2: DEFINITIONS
  SCHEME 3: AUTHORITIES FOR REGISTRATION OF CLAIMS
  SCHEME 4: MANNER OF FILING CLAIMS
  SCHEME 4A: TRANSFER OF APPLICATIONS FOR CLAIMS
  SCHEME 05: CATEGORISATION AND REGISTRATION OF CLAIMS
  SCHEME 6: MATTERS TO BE TAKEN INTO CONSIDERATION FOR CATEGORISATION OF CLAIMS
  SCHEME 7: MAINTENANCE OF RECORDS
  SCHEME 8: PROCEDURE
  SCHEME 9: PROCESSING OF CLAIMS ACCOUNT FUND
  SCHEME 10: CLAIMS AND RELIEF FUND
  SCHEME 11: DISBURSAL, APPORTIONMENT, ETC. OF CERTAIN AMOUNTS
  SCHEME 12: AUDIT OF ACCOUNTS
  SCHEME 13: FUNCTIONS OF THE COMMISSIONER AND OTHER OFFICERS, ETC., APPOINTED UNDER SEC. 6 OF THE ACT



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