BHATTAD MARKETING AND DISTRIBUTION LIMITEDActivity: Business Services in Maharashtra.Active |
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GST Number(s) 27AAGCB8032L1ZG |
PAN No AAGCB8032L |
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CIN U74999MH2016PLC283889 |
ROC RoC-Mumbai |
Incorporation Date 19-07-2016 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 283889 |
Registration Date 19-07-2016 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 29-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 5,00,000 |
Paid Up Capital Rs. 3,20,000 |
Contact Information |
E-Mail Address shekhars954@gmail.com |
Registered Address Shop No.1,Ground Floor, A-Wing, Shatrunjay Heights Amrutvani Road, Near Andhara Bank Bhayander West Thane MH 401101 IN |
TradeMarksTotal 3 marks found. |
TERMINATOR AGARBATTI, Class 3, Registered |
AGNII, Class 3, Registered |
GOREE, Class 3, Abandoned |
Some PAST Judgements / Case Laws similar to BHATTAD MARKETING AND DISTRIBUTION LIMITEDLast Checked Past / Closed Litigation On 03-09-2023 07:12
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for BHATTAD MARKETING AND DISTRIBUTION LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for BHATTAD MARKETING AND DISTRIBUTION LIMITED |
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MAHARASHTRA | 27AAGCB8032L1ZG |
Directors |
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DIN | Name | Since |
AKWPB9613N | RAVI SHANTILAL BHATTAD | 19-07-2016 |
02922718 | RAVI SHANTILAL BHATTAD | 19-07-2016 |
05248507 | SUNIL PHOPHALIA | 19-07-2016 |
06676382 | SHEKHAR BHATTAD SHANTILAL | 19-07-2016 |
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