BHASKAR INTERNATIONAL PVT LTDActivity: Manufacturing (Metals & Chemicals, and products thereof) in Haryana.Active |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
CIN U25202HR1997PTC033615 |
ROC RoC-Delhi |
Incorporation Date 05-06-1997 |
||||||||||
Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 033615 |
Registration Date 05-06-1997 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 29-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 200,00,000 |
Paid Up Capital Rs. 200,00,000 |
Contact Information |
E-Mail Address dpghai@gmail.com |
Registered Address M-31, BEHIND POLICE STATION INDL.AREA YAMUNA NAGAR HARYANA HR 000000 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to BHASKAR INTERNATIONAL PVT LTDLast Checked Past / Closed Litigation On 19-05-2022 11:46
|
||
20-02-2017 | Gandhi Associate Bhaskar B. Shah Jabs International Pvt. Ltd. Versus Commissioner of Customs (EP) | Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
01-07-2015 | EuroKids International Private Limited Versus Bhaskar Vidhyapeeth Shikshan Sanstha, represented by Ashvin Kachwal | High Court of Judicature at Bombay |
16-10-2009 | Dr. Mrs. Shobha w/o Bhaskar Kaore Versus Swastik Builders, Satyam Apartments next to Rowell Continental (Sunny International) & Others | In the High Court of Bombay at Nagpur |
Directors |
||
DIN | Name | Since |
00598375 | KAMLESH RANI OBEROI | 09-12-2002 |
00598332 | ASHWANI KUMAR OBEROI | 05-06-1997 |
00598568 | GOURI RANI OBEROI | 05-06-1997 |
India's most comprehensive litigation gathering and reporting.