DIN: 00012541

BHARAT NAROTAM DOSHI

Companies Associated
CIN Company Name Status
U80210MH1993NPL073071 THE MAHINDRA UNITED WORLD COLLEGE OF INDIA Active
U24211MH1987PLC043137 GODREJ HOUSEHOLD PRODUCTS LIMITED Amalgamated
U51900MH1978PLC020222 MAHINDRA INTERTRADE LIMITED Active
U65910MH1985PLC036060 MAHINDRA HOLDINGS & FINANCE LIMITED Amalgamated
U65993MH2007PLC175649 MAHINDRA HOLDINGS LIMITED Active
L85195TG1984PLC004507 DR.REDDY'S LABORATORIES LTD Active


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