Some PAST Judgements / Case Laws similar to BHAGWAN LTD
Last Checked Past / Closed Litigation On 26-03-2021 20:57
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05-02-2021 |
Ajit Bhagwan Patil & Others Versus State of Maharashtra through Principal Secretary under Urban Development & Public Works Department, Mantralaya & Others |
High Court of Judicature at Bombay |
15-01-2021 |
The State of Maharashtra Versus Bhagwan Sukhadeo Bhandalkar |
High Court of Judicature at Bombay |
18-12-2020 |
Bal Bhagwan V/S Delhi Development Authority |
High Court of Delhi |
02-11-2020 |
Jaipur Vidyut Vitran Nigam Ltd. & Others Versus Bhagwan Sahai Sharma |
Rajasthan State Consumer Disputes Redressal Commission Jaipur |
14-08-2020 |
Gitabai Bhagwan Pardeshi @ Geetabai Sanjay Rajput Versus Hirkanbai Aadhar Patil & Others |
In the High Court of Bombay at Aurangabad |
11-08-2020 |
Jai Bhagwan @ Bhedha Bhai Versus N.C.B. (Narcotics Control Bureau) |
High Court of Delhi |
13-05-2020 |
Bhagwan Pratisthan & Others Versus Bandu & Others |
In the High Court of Bombay at Aurangabad |
18-03-2020 |
Bhagwan Singh Versus State of Uttarakhand |
Supreme Court of India |
27-02-2020 |
National Insurance Co. Ltd. Versus Bhagwan Bhika Shirsath & Others |
High Court of Judicature at Bombay |
04-02-2020 |
Union of India & Others Versus Gopaldas Bhagwan Das & Others |
Supreme Court of India |
23-01-2020 |
Jai Bhagwan Goel Versus Harjeet Kaur & Others |
High Court of Punjab and Haryana |
16-01-2020 |
The Junior Engineer, M.S.E.D.C.L & others Versus Bhagwan Oil Mill Through it's Proprietor Bhagwan Yadavrao Pund |
Maharshtra State Consumer Disputes Redressal Commission Nagpur |
03-01-2020 |
Godawaribai Purushottam Bawaskar Versus Sitaram Bhagwan & Others |
In the High Court of Bombay at Nagpur |
20-12-2019 |
Bhagwan Versus Govt. of NCT of Delhi Through it's Chief Secretary, Delhi Secretariat & Others |
Central Administrative Tribunal Principal Bench New Delhi |
16-12-2019 |
The State of Maharashtra Versus Chandrakant Bhagwan Katkar & Others |
High Court of Judicature at Bombay |
12-12-2019 |
Bhagwan Sahay & Others Versus State Govt., Through Tesildar, Sanganer, Jaipur & Another |
High Court of Rajasthan Jaipur Bench |
19-11-2019 |
Bhagwan Das Bhajanka (Deceased) Through His Lrs. Versus Bimala Devi Goyal |
Supreme Court of India |
16-10-2019 |
Bhagwan @ Maharu Ragho Koli Versus State of Maharashtra |
In the High Court of Bombay at Aurangabad |
24-09-2019 |
Kishor Bhagwan Bhagat & Another Versus The State of Maharashtra & Another |
In the High Court of Bombay at Aurangabad |
07-08-2019 |
Bhagwan Versus State of Maharashtra Through Secretary Home, Mumbai, Maharashtra |
Supreme Court of India |
05-08-2019 |
Akhtar Jafar Bagwan Versus Nasim Akhtar Bhagwan & Another |
High Court of Judicature at Bombay |
05-08-2019 |
Bhagwan Das Versus State & Others |
High Court of Delhi |
08-07-2019 |
Bhagwan Uttamrao Sonawane & Others Versus The State of Maharashtra & Others |
Supreme Court of India |
03-05-2019 |
Nilesh Bhagwan Mahajan Versus Shivpriya Nilesh Mahajan |
In the High Court of Bombay at Aurangabad |
30-04-2019 |
Deshmukh Dilipkumar Bhagwan & Others Versus The State of Maharashtra, Through Chief Secretary, General Administration Dept. & Others |
High Court of Judicature at Bombay |
10-04-2019 |
National Insurance Company Limited Versus Bhagwan Dei @ Bhagwan Devi |
High Court of Punjab and Haryana |
04-04-2019 |
Bhagwan Das Goel(Dead) Through His L.Rs. & Others Versus Pyare Kishan Agarwal |
Supreme Court of India |
21-02-2019 |
M/s. Kothari Marcentiles Pvt. Ltd. & Rep. by its prop., Bhagwan Das Kothari Others Versus Swapan Kr. Pal |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
14-02-2019 |
Jai Bhagwan & Another Versus The State (NCT of Delhi) & Another |
High Court of Delhi |
31-01-2019 |
Bhagwan Versus Karnataka State Bar Council, Bengaluru & Others |
High Court of Karnataka |
31-01-2019 |
Bhagwan Sahay Versus State of Rajasthan |
High Court of Rajasthan Jaipur Bench |
21-01-2019 |
Bhagwan Versus The State of Maharashtra |
In the High Court of Bombay at Aurangabad |
05-01-2019 |
Bhupesh Bhagwan Urkude Versus The New India Assurance Company Ltd, Through Chief Regional Manager & Another |
Maharshtra State Consumer Disputes Redressal Commission Nagpur |
30-11-2018 |
Sanjay Agrawal & Others Versus Bhagwan Sheorinarayan Math Mandir Trust Sheorinarayan, Chhattisgarh & Others |
High Court of Chhattisgarh |
23-10-2018 |
Bhagwan & Another Versus The State of Maharashtra & Another |
In the High Court of Bombay at Aurangabad |
19-09-2018 |
Bhagwan Mishra Versus Madhuri Devi |
National Consumer Disputes Redressal Commission NCDRC |
14-08-2018 |
Bhagwan Dass & Another Versus State of Haryana & Others |
Supreme Court of India |
10-07-2018 |
On the Death of Bhagwan Das Bhajanka, His Legal Heirs - Baijanti Devi Agarwal Versus Bimala Devi Goyal |
High Court of Gauhati |
27-06-2018 |
Bhikabai Bhagwan Herode Versus The State of Maharashtra |
In the High Court of Bombay at Nagpur |
15-05-2018 |
Bhagwan Lal Versus State of Rajasthan |
High Court of Rajasthan Jodhpur Bench |
26-04-2018 |
Jai Bhagwan Versus ICICI Lombard General Insurance Company Ltd. |
High Court of Punjab and Haryana |
27-03-2018 |
Union of India & Others Versus Gopaldas Bhagwan Das & Others |
Supreme Court of India |
24-02-2018 |
Nita Bhagwan Ware Versus The State of Maharashtra Through the Secretary, School Education Department & Others |
In the High Court of Bombay at Aurangabad |
23-02-2018 |
Bhagwan & Others Versus The State of Maharashtra, Through Secretary, Department of Technical Education & Others |
In the High Court of Bombay at Aurangabad |
19-02-2018 |
Surat Singh (Dead) Versus Siri Bhagwan & Others |
Supreme Court of India |
15-02-2018 |
Ashish Singh Versus Shri Bhagwan Sangtani |
High Court of Madhya Pradesh |
13-02-2018 |
Appollo Hospitals & Another Versus Bhagwan L. Moorjani |
National Consumer Disputes Redressal Commission NCDRC |
31-01-2018 |
Vishal Bhagwan Chandanshive & Another Versus Sangli Miraj and Kupwad City Municipal Corporation, Sangli |
High Court of Judicature at Bombay |
11-01-2018 |
AA Hospitality LLP., (The Open Box), Represented by its Designated Partner, Amit Bhagwan Ahuja & Another Versus Bruhat Bengaluru Mahanagara Palike, Represented by its Commissioner & Others |
High Court of Karnataka |
11-01-2018 |
Dattatraya Bhagwan Omase Versus The State of Maharashtra |
High Court of Judicature at Bombay |
07-12-2017 |
Bhagwan Singh Karki & Others Versus Union of India & Others |
High Court of Uttarakhand |
06-12-2017 |
Iqbal Singh Versus Bhagwan Singh |
High Court of Punjab and Haryana |
22-11-2017 |
Bhagwan Sharma & Others Versus State of Haryana & Others |
High Court of Punjab and Haryana |
08-11-2017 |
Hari Sinha @ Hari Prasad Singh Versus Gurupad Sambhav Ram, Chief Trustee, Baba Bhagwan Ram Avdhut Trust Bramha Nishthalay & Others |
High Court of Chhattisgarh |
01-11-2017 |
Jai Naryana @ Jai Bhagwan & Others Versus State of Haryana & Others |
Supreme Court of India |
26-10-2017 |
Vishnu Bhagwan Agrawal Versus National Insurance Co. Ltd. |
Supreme Court of India |
15-09-2017 |
HC Sri Bhagwan Versus State |
High Court of Delhi |
11-09-2017 |
IDBI Bank Ltd V/S Bhagwan and Others. |
Debts Recovery Tribunal Aurangabad |
26-07-2017 |
Bhagwan Singh & Another Versus State of U.P. |
High Court Of Judicature At Allahabad Lucknow Bench |
26-07-2017 |
Bhagwan Singh Versus State of Uttarakhand |
High Court of Uttarakhand |
04-07-2017 |
Union of India, Malda & Others Versus Bhagwan Yada |
High Court of Judicature at Patna |
20-06-2017 |
Bhuro Devi & Others Versus Bhagwan Singh & Others |
High Court of Madhya Pradesh |
02-06-2017 |
Panbai Versus Bhagwan Sahai |
High Court of Rajasthan Jaipur Bench |
26-04-2017 |
Dhian Singh Versus Bhagwan Singh |
High Court of Himachal Pradesh |
17-04-2017 |
Geetha Bhagwan Soapnut And Perfumery Works, Bangalore Versus K.N. Prakash @ K.N. Jayaprakash & Others |
High Court of Karnataka |
17-04-2017 |
Bhagwan Das Versus State of Rajasthan & Others |
High Court of Rajasthan Jodhpur Bench |
21-03-2017 |
Bhagwan Versus The State of Maharashtra & Another |
In the High Court of Bombay at Aurangabad |
09-03-2017 |
Bhagwan Sampatrao Ghodmare & Another Versus The State of Maharashtra through its Secretary, Department of Co-operation & Others |
In the High Court of Bombay at Nagpur |
08-03-2017 |
Bhagwan Dass Khanna Jewellers Pvt. Ltd & Others Versus M/s. Bhagwan Das Khanna Jewellers & Another |
High Court of Delhi |
07-03-2017 |
Bhagwan Singh Shekhawat Versus M/s. R.K. Photostate & Communication & Others |
National Consumer Disputes Redressal Commission NCDRC |
28-02-2017 |
Bhagwan Shikshan Prasarak Mandal Versus The State of Maharashtra Through the Secretary, Department of Social Welfare & Others |
In the High Court of Bombay at Aurangabad |
28-02-2017 |
Raghuveer Saran Versus Bhagwan Das |
High Court of Judicature at Allahabad |
27-02-2017 |
Hindustan Petroleum Corporation Ltd. Versus Raghunath Bhagwan Satpal |
Supreme Court of India |
14-02-2017 |
Bhagwan Das Versus National Insurance Company Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
13-02-2017 |
Bhagwan Versus State & Others |
High Court of Delhi |
01-02-2017 |
Siddharth Bhagwan Wankhede & Others Versus State of Maharashtra |
In the High Court of Bombay at Nagpur |
19-01-2017 |
Chotoo Sud Versus Bhagwan Finance Corporation (P.) Ltd. & Others |
National Company Law Tribunal, Kolkata |
13-01-2017 |
Bhagwan Singh Solanki Versus State of Rajasthan through the Secretary Excise Department & Others |
High Court of Rajasthan Jaipur Bench |
11-01-2017 |
Bhagwan Das Damani Proprietor M/s Damani Medical Stores Versus Sachin Sarkar |
High Court of Gauhati |
16-12-2016 |
Bhagwan Dass & Another Versus Prabandh Karni Committee Digamber Jain |
High Court of Rajasthan Jaipur Bench |
28-11-2016 |
Jai Bhagwan Versus State of Delhi |
High Court of Delhi |
24-11-2016 |
Bhagwan Das Sharma & Others Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
27-10-2016 |
Satya Pal Arora, Bhagwan Dass, HCS (Retd.) R/O House No. 716, Sector 7-B, Chandigarh Versus Union of India through Secretary of Government of India, Ministry of Personnel, Public Grievances and Pensions, Department of Personnel and Training, North Block, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
04-10-2016 |
Bhagwan Singh Versus State of U.P. |
High Court of Judicature at Allahabad |
04-10-2016 |
Bhagwan Jagannath Markad & Others Versus State of Maharashtra |
Supreme Court of India |
20-09-2016 |
Bhagwan Versus State of Maharashtra |
In the High Court of Bombay at Aurangabad |
30-08-2016 |
Bhagwan Das Srivastava Versus Rajesh Kumar Singh |
High Court of Judicature at Allahabad |
26-08-2016 |
Bhagwan Versus Ramchandra & Others |
In the High Court of Bombay at Aurangabad |
22-08-2016 |
Baij Nath Versus Murti Bhagwan Jagannathji Maharaj & Another |
High Court of Delhi |
11-08-2016 |
Bhagwan Versus The State of Maharashtra School Education Department & Others |
In the High Court of Bombay at Aurangabad |
21-07-2016 |
Bhagwan Kisan Wagh & Others Versus State of Maharashtra, through its Secretary, Department of Revenue & Forest & Others |
In the High Court of Bombay at Nagpur |
20-07-2016 |
Brij Lal and Company, Timber and Plywood Kailash Bhawan, HUDA Complex Versus Harpal Singh s/o Sh. Jai Bhagwan, Resident of Village Samar |
Haryana State Consumer Disputes Redressal Commission Panchkula |
09-06-2016 |
Bhagwan Singh Versus Sanjay Bhattar & Another |
Madya Pradesh State Consumer Disputes Redressal Commission Bhopal |
06-06-2016 |
Bhagwan Raghurambhai Jani Versus District Panchayat & Another |
High Court of Gujarat At Ahmedabad |
03-06-2016 |
Bhagwan Sahai & Another Versus State of Rajasthan |
Supreme Court of India |
30-05-2016 |
Surendra Bala Versus Bhagwan Devi & 20 Ors. |
High Court of Judicature at Allahabad |
27-05-2016 |
Bhagwan Das Versus State of Rajasthan |
High Court of Rajasthan |
24-05-2016 |
Babu Ram Versus Bhagwan Dass & Another |
High Court of Himachal Pradesh |
13-05-2016 |
Bajaj Capital, United Life Building, & Another Versus Shikha Gupta daughter of Shri Jai Bhagwan Gupta, Resident of House & Another |
Haryana State Consumer Disputes Redressal Commission Panchkula |
11-05-2016 |
Bajaj Allianz General Insurance Company Limited, Shivaji Marg, New Delhi through Shri Navjeet Singh, Assistant Manager Versus Jai Bhagwan & Another |
Haryana State Consumer Disputes Redressal Commission Panchkula |