BEVENU INFRA PROJECTS PRIVATE LIMITEDActivity: Construction in Maharashtra.Active |
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GST Number(s) 27AACCB7624A1Z3 |
PAN No AACCB7624A |
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CIN U45200MH2005PTC156058 |
ROC RoC-Mumbai |
Incorporation Date 14-09-2005 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 156058 |
Registration Date 14-09-2005 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 255,00,000 |
Paid Up Capital Rs. 100,63,000 |
Contact Information |
E-Mail Address construction@malpanigroup.net |
Registered Address 9 & 10 ADI HOUSEGOKHALE ROAD (NORTH) DADAR WEST MUMBAI MH 400028 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to BEVENU INFRA PROJECTS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 24-06-2022 05:52
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14-06-2012 | M/s. Bevenu Infra Projects pvt. Ltd. & Others Versus The High Power Committee & Others | High Court of Judicature at Bombay |
GST Number(s) for BEVENU INFRA PROJECTS PRIVATE LIMITED |
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MAHARASHTRA | 27AACCB7624A1Z3 |
Directors |
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DIN | Name | Since |
00032743 | KAILASHPRASAD SATYANARAYAN MALPANI | 14-09-2005 |
00035181 | ARUNA KAILASHPRASAD MALPANI | 14-09-2005 |
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