BESCO DISTRIBUTORS PRIVATE LIMITEDActivity: Trading in West Bengal.Active |
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CIN U51109WB1998PTC086819 |
ROC RoC-Kolkata |
Incorporation Date 24-03-1998 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 086819 |
Registration Date 24-03-1998 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 168,00,000 |
Paid Up Capital Rs. 154,98,336 |
Contact Information |
E-Mail Address besco.distributors@gmail.com |
Registered Address 16/S Block-A, New Alipore Kolkata WB 700053 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to BESCO DISTRIBUTORS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 17-03-2023 12:51
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for BESCO DISTRIBUTORS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
05186593 | SOMNATH CHAKRABORTI | 30-03-2012 |
06443615 | SHRIKANT SHARMA | 18-04-2019 |
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