BENSON INDUSTRIES PRIVATE LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in Orissa.Active |
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CIN U27105OR1990PTC002676 |
ROC RoC-Cuttack |
Incorporation Date 04-12-1990 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 002676 |
Registration Date 04-12-1990 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 22-08-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 100,00,000 |
Paid Up Capital Rs. 28,77,000 |
Contact Information |
E-Mail Address bijay_das53@yahoo.co.in |
Registered Address C/21 KOEL NAGAR ROURKELA OR 000000 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to BENSON INDUSTRIES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 18-09-2023 17:05
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01-08-2002 | Benson Industries v/s Income Tax Appellate Tribunal | High Court of Delhi |
28-02-1986 | Sales Tax Reference The Commissioner Of Sales Tax Versus Benson Industries | High Court of Delhi |
Directors |
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DIN | Name | Since |
00271698 | KIRAN DEI BALA | 01-04-2004 |
00256226 | BIJAY CHANDRA DAS | 01-04-2001 |
00271784 | MANISHA DAS | 01-04-2001 |
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