BENGAL INFRA PROJECTS PRIVATE LIMITEDActivity: Real Estate and Renting in West Bengal.Active |
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GST Number(s) 19AAECB6462E1ZO |
PAN No AAECB6462E |
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CIN U70109WB2011PTC165832 |
ROC RoC-Kolkata |
Incorporation Date 03-08-2011 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 165832 |
Registration Date 03-08-2011 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 24-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 45,00,000 |
Paid Up Capital Rs. 43,85,000 |
Contact Information |
E-Mail Address bengal.infra@gmail.com |
Registered Address VILL AND POST BAMUNARA DURGAPUR WB 713212 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to BENGAL INFRA PROJECTS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 21-06-2022 04:17
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19-08-2016 | Saraf Infra Projects Ltd. & Another Versus The State of West Bengal & Others | High Court of Judicature at Calcutta |
20-03-2015 | Saraf Infra Projects Ltd. & Another Versus The State of West Bengal & Others | High Court of Judicature at Calcutta |
07-11-2014 | Shelter Infra Projects Limited & Another Versus State of West Bengal & Others | High Court of Judicature at Calcutta |
GST Number(s) for BENGAL INFRA PROJECTS PRIVATE LIMITED |
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WEST BENGAL | 19AAECB6462E1ZO |
Directors |
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DIN | Name | Since |
07705413 | ATIK DUTTA | 05-04-2017 |
08201933 | BISWAJIT MUKHERJEE | 17-04-2019 |
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