BENGAL AMBUJA METRO DEVELOPMENT LIMITEDActivity: Construction in West Bengal.Active |
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CIN U45201WB1999PLC090060 |
ROC RoC-Kolkata |
Incorporation Date 13-08-1999 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 090060 |
Registration Date 13-08-1999 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 27-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 500,00,000 |
Paid Up Capital Rs. 99,00,000 |
Contact Information |
E-Mail Address secretarial@ambujaneotia.com |
Registered Address 'CITY CENTRE MALL OFFICE, BLOCK-B, SECTOR-1 BL - DC, SALT LAKE KOLKATA WB 700064 IN |
Alternate Address Ecospace Business Park, Block - 4B, 6th Floor, Premises No. IIF/11, Action Area - II, New Town, Kolkata 700156 WB IN |
Some PAST Judgements / Case Laws similar to BENGAL AMBUJA METRO DEVELOPMENT LIMITEDLast Checked Past / Closed Litigation On 05-09-2023 07:34
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for BENGAL AMBUJA METRO DEVELOPMENT LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00203663 | CHANDRA PRAKASH KAKARANIA | 08-03-2013 |
00221519 | NARESH KUMAR JAIN | 13-08-1999 |
00047466 | HARSHAVARDHAN NEOTIA | 13-08-1999 |
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