BEAST STUDIOS PRIVATE LIMITEDActivity: Community, personal & Social Services in Delhi.Active |
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CIN U92490DL2021PTC378153 |
ROC RoC-Delhi |
Incorporation Date 09-03-2021 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 378153 |
Registration Date --- |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 5,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address accounts@ravishkapoor.com |
Registered Address 1st Floor, E-43/7 Okhla Industrial Area Phase-2 Delhi South Delhi DL 110020 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to BEAST STUDIOS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 26-03-2023 21:06
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for BEAST STUDIOS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00348241 | RAVISH KAPOOR | 09-03-2021 |
09097996 | Sushant Mehta | 09-03-2021 |
00348060 | RAKSHAK KAPOOR | 09-03-2021 |
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