DIN: 00003782

BASANT KUMAR GOSWAMI

Companies Associated
CIN Company Name Status
U51109MH2008PTC180143 CONSERVATION CORPORATION OF INDIA PRIVATE LIMITED Amalgamated
U36991HP1995PLC031163 JAIPRAKASH POWER VENTURES LIMITED Amalgamated
U55101WB1988PLC095941 KHR HOSPITALITY INDIA LIMITED Active
U99999MH1992PTC136660 GLOBAL TRUSTCAPITAL FINANCE PRIVATE LIMITED Active
L21021OR1986PLC001624 B & A PACKAGING INDIA LIMITED Active
U55101WB1970PTC027716 NEW KENILWORTH HOTEL PRIVATE LIMITED Active
U67120MH1993PTC071842 MATA SECURITIES INDIA PRIVATE LIMITED Active
L01132AS1915PLC000200 B & A LIMITED Active
L24231UP1936PLC000740 SIMBHAOLI SUGARS LIMITED Amalgamated
U15422UP1933PLC000489 L H SUGAR FACTORIES LIMITED Active
U55101MH2008PTC186772 CONSERVATION CORPORATION OF INDIA PRIVATE LIMITED Active


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