BANSAL CYLINDERS & TUBES LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in West Bengal.Amalgamated |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
CIN U27109WB2003PLC096555 |
ROC RoC-Kolkata |
Incorporation Date 10-07-2003 |
||||||||||
Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 096555 |
Registration Date 10-07-2003 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 17-09-2007 |
Last Balance Sheet Date 31-03-2007 |
Financials |
Authorized Capital Rs. 150,00,000 |
Paid Up Capital Rs. 139,40,000 |
Contact Information |
E-Mail Address arbind.jain@bansalgroup.co.in |
Registered Address 5D CRESCENT TOWERS229 A J C BOSE ROAD KOLKATA WB 700020 IN |
TradeMarksTotal 3 marks found. |
BANSAL PLUS, Class 6, Registered |
GORDON, Class 6, Registered |
BANSAL PLUS, Class 6, Abandoned |
Some PAST Judgements / Case Laws similar to BANSAL CYLINDERS & TUBES LIMITEDLast Checked Past / Closed Litigation On 26-03-2023 20:49
|
||
Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for BANSAL CYLINDERS & TUBES LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
||
DIN | Name | Since |
00063481 | SHARAN BANSAL | 10-07-2003 |
00063536 | SHANTI KUMAR MUKHERJEE | 28-09-2006 |
00063555 | SAJAN KUMAR BANSAL | 10-07-2003 |
00162513 | DEVESH BANSAL | 10-07-2003 |
00063541 | SADHURAM BANSAL | 28-09-2006 |
India's most comprehensive litigation gathering and reporting.