Some PAST Judgements / Case Laws similar to BANSAL CORPORATION LIMITED
Last Checked Past / Closed Litigation On 27-06-2022 17:20
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04-05-2022 |
Aashish Bansal & Another Versus IREO Pvt. Ltd., (Through its Authorized Signatory), New Delhi & Others |
National Consumer Disputes Redressal Commission NCDRC |
24-03-2022 |
Gaurav Kumar Bansal Versus Union of India & Others |
Supreme Court of India |
21-02-2022 |
Greesh Kumar Bansal & Another Versus Asian Hotels (North) Limited |
High Court of Delhi |
15-02-2022 |
Dr. Sanjiv Bansal Versus Dr. Manish Bansal |
High Court of Delhi |
03-02-2022 |
N. Sheela Devi Versus Pankaj Kumar Bansal IAS, The Chairman and Managing Director, Tamil Nadu Industrial Development Corporation Limited, Egmore & Another |
High Court of Judicature at Madras |
21-01-2022 |
Mohit Bansal Versus Institute of Chartered Accountants of India & Another |
High Court of Delhi |
19-01-2022 |
Gaurav Kumar Bansal Versus Union of India |
Supreme Court of India |
23-11-2021 |
Rajni Bansal & Others Versus Guru Nanak Education Trust & Others |
High Court of Punjab and Haryana |
27-10-2021 |
Vishal Bansal Versus State Of HP, Through Its Principal Secretary Department Of Home, Shimla & Others |
High Court of Himachal Pradesh |
22-09-2021 |
M/s. Gupta & Sons, Rep. by its Partner, Chirag Bansal, Partner Versus Union of India, Owning Southern Railway, Rep. by its Regional Manager & Another |
High Court of Judicature at Madras |
21-09-2021 |
Head of Dehradun Circle & Another Versus Ld. Col. (Retd.) Rakesh Bansal |
National Consumer Disputes Redressal Commission NCDRC |
17-08-2021 |
Rajinder Kumar Bansal & Others Versus Municipal Committee & Others |
Supreme Court of India |
05-08-2021 |
New India Assurance Company Limited & Another Versus Arvind Bansal |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
03-08-2021 |
Dr. P.K. Bansal, Bansal Dental Care Versus Sushma Buildtech Limited, through its MD |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
19-07-2021 |
Samit Kapoor & Another Versus Punam Kapoor Nee Bansal & Another |
High Court of Judicature at Calcutta |
14-07-2021 |
Rahul Bansal & Others Versus Shakuntala Devi & Others |
High Court of Chhattisgarh |
06-07-2021 |
GAIL (India) Limited Versus Bansal Infratech Synergies Limited |
High Court of Delhi |
06-07-2021 |
Gaurav Kumar Bansal Versus Dinesh Kumar & Others |
Supreme Court of India |
05-07-2021 |
Reliancegen.Insu.Co.Ltd. Versus Rakesh Bansal |
Delhi State Consumer Disputes Redressal Commission New Delhi |
21-06-2021 |
Satya Prakash Bansal & Another Versus The Karur Vyasya Bank Ltd., & Others |
Debts Recovery Appellate Tribunal at Delhi |
14-06-2021 |
Manpreet Kaur & Another Versus Vinod Bansal |
High Court of Delhi |
24-05-2021 |
Gaurav Kumar Bansal Versus Union of India & Others |
Supreme Court of India |
01-04-2021 |
Suman Bansal Versus Union Territory of J&K & Others |
High Court of Jammu and Kashmir |
31-03-2021 |
Pawan Bansal Versus M/s. Innovative Housing and Infrastructure (P) Ltd. & Others |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
12-02-2021 |
M/s. SBJ Projects (P) Ltd., Through its Director, Amit Kumar Bansal, Chhattisgarh Versus South Eastern Coalfields Limited, through its Chairman-cum-Managing Director, Chhattisgarh & Another |
High Court of Chhattisgarh |
19-01-2021 |
Mahindra Lifespace Developers Ltd., Rep. by its Authorized Signatory, R. Eswaran, Chennai Versus Pankaj Kumar Bansal, I.A.S., The Chairman & Managing Director, TANGEDCO, Chennai & Others |
High Court of Judicature at Madras |
14-01-2021 |
Bansal Enterprises Versus Bank of Baroda & Others |
High Court of Judicature at Calcutta |
09-11-2020 |
Emaar Mgf Land Ltd. & Another Versus Ram Niwas Bansal |
National Consumer Disputes Redressal Commission NCDRC |
09-11-2020 |
Emaar Mgf Land Ltd. & Another Versus Ram Niwas Bansal |
National Consumer Disputes Redressal Commission NCDRC |
23-10-2020 |
Improvement Trust, Barnala Through Its Executive Officer, Barnala Punjab Versus Rahul Bansal & Another |
National Consumer Disputes Redressal Commission NCDRC |
13-10-2020 |
Ramesh Kumar Bansal Versus Usha Rani & Others |
High Court of Punjab and Haryana |
21-08-2020 |
Pankaj Bansal Versus State of Punjab |
High Court of Punjab and Haryana |
02-06-2020 |
Pawan Bansal Versus State of Haryana |
High Court of Punjab and Haryana |
15-04-2020 |
Bansal Infratech Synergies Limited Versus Gail India Limited |
High Court of Delhi |
03-04-2020 |
Gaurav Kumar Bansal Versus Union of India & Another |
High Court of Delhi |
16-03-2020 |
Sanjeev Kumar Bansal Versus M/s. Kotak Mahindra Bank Ltd., Chennai & Another |
High Court of Judicature at Madras |
13-03-2020 |
GBM Developers & Promoters P Ltd., Through its Director, Subhash Bansal, Chandigarh Versus Col. Sukhwant Singh Saini |
National Consumer Disputes Redressal Commission NCDRC |
05-03-2020 |
S.K. Bansal Versus HUDA |
National Consumer Disputes Redressal Commission NCDRC |
18-02-2020 |
Pankaj S. Bansal Versus Arunkumar Ramswarup Aggarwal & Others |
High Court of Judicature at Bombay |
07-02-2020 |
Devendra Bansal Versus National Insurance Company Ltd. & Another |
Madya Pradesh State Consumer Disputes Redressal Commission Bhopal |
05-02-2020 |
Ravi Bansal Versus Bengal Unitech Universal Infrastructure Pvt. Ltd. & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
20-01-2020 |
Akash Bansal & Others Versus State of Haryana |
High Court of Punjab and Haryana |
20-01-2020 |
R.C. Sood & Co. Developers Pvt. Ltd. Versus Sunil Bansal & Others |
National Consumer Disputes Redressal Commission NCDRC |
16-01-2020 |
Prayagnarayan Bansal Versus Pavan Chandil |
High Court of Madhya Pradesh Bench at Gwailor |
09-01-2020 |
Raj Kumar Bansal Versus State of Punjab & Another |
High Court of Punjab and Haryana |
07-01-2020 |
Haryana Urban Development Authority Versus Bindu Bansal & Another |
National Consumer Disputes Redressal Commission NCDRC |
06-01-2020 |
Sanjila Bansal Versus M/s. Omaxe Chandigarh Extension Developers Private Limited & Others |
National Consumer Disputes Redressal Commission NCDRC |
05-12-2019 |
State of NCT of Delhi Versus Shiv Charan Bansal & Others |
Supreme Court of India |
04-12-2019 |
Shubham Bansal Versus The State (Govt of NCT of Delhi ) & Another |
High Court of Delhi |
18-11-2019 |
M/s. Meenakshi Industries, Rep. by its Partner, Salil Bansal, Villupuram Versus The Assistant Commissioner of (CT) Villpuram – II Assessment Circle |
High Court of Judicature at Madras |
11-11-2019 |
Prince Bansal Versus M/s. Mercedes Benz India Private Limited & Others |
National Consumer Disputes Redressal Commission NCDRC |
17-10-2019 |
Gujarat Gas Limited Versus Richa Kamlesh Bansal |
Gujarat State Consumer Disputes Redressal Commission Ahmedabad |
16-10-2019 |
Pawan Kumar & Others Versus Ramesh Kumar Bansal |
High Court of Punjab and Haryana |
09-10-2019 |
Sudesh Kumar Bansal Versus Ajay Saini & Others |
High Court of Delhi |
17-09-2019 |
Sanjay Bansal Versus State of Chhattisgarh & Others |
High Court of Chhattisgarh |
26-08-2019 |
Naresh Bansal Versus State (GNCTD) & Others |
High Court of Delhi |
14-08-2019 |
Jagjit Singh @ Jagjit Singh Ahluwalia @ Jagjit Singh Walia @ J S Ahluwalia @ J S Walia Versus Rajesh Bansal & Others |
High Court of Punjab and Haryana |
05-08-2019 |
Kashish Country Resort Pvt. Ltd. Versus M/s. Bansal Sales Corporation |
High Court of Delhi |
05-08-2019 |
Jarnail Singh Versus Bansal X-Ray Centre |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
17-07-2019 |
Dart Industries Inc. & Another Versus Vijay Kumar Bansal & Others |
High Court of Delhi |
10-07-2019 |
Kusum Bansal Versus Haryana State Agricultural Marketing Board & Another |
Haryana State Consumer Disputes Redressal Commission Panchkula |
03-07-2019 |
Vimla Bansal Versus M/s. Unitech Limited |
National Consumer Disputes Redressal Commission NCDRC |
13-06-2019 |
Ankit Sarda Versus Nukul Bansal |
High Court of Sikkim |
31-05-2019 |
In the Matter of: Anupama Bansal Versus Suraj Bhan Bansal & Another |
High Court of Delhi |
29-05-2019 |
Sunil Bansal Versus Assistant Commissioner of Income Tax |
High Court of Rajasthan Jaipur Bench |
09-05-2019 |
Rishi Pal Gupta & Another Versus M/s. N.H. Matcon Through its Partner Sunny Bansal & Another |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
06-05-2019 |
Deepak Aggarwal Versus Nidhi Bansal & Another |
High Court of Madhya Pradesh Bench at Gwailor |
18-04-2019 |
Ashutosh Bansal Versus Birla Institute of Management & Technology & Others |
National Consumer Disputes Redressal Commission NCDRC |
12-04-2019 |
Sanjay Bansal Versus M/s. Vipul Ltd. (Formerly Known As Vipul Infrastructure Developers Ltd.) & Another |
Supreme Court of India |
11-04-2019 |
O.P. Bansal Versus Union Bank of India |
High Court of Delhi |
04-04-2019 |
Sandeep Bansal & Another Versus Niharika & Another |
High Court of Punjab and Haryana |
25-02-2019 |
Gaurav Kumar Bansal Versus Dinesh Kumar & Others |
Supreme Court of India |
07-02-2019 |
Piyush Bansal Versus Dr. S.K. Tewari & Another |
National Consumer Disputes Redressal Commission NCDRC |
30-01-2019 |
Dr. Manish Bansal Versus State of Haryana |
High Court of Punjab and Haryana |
03-01-2019 |
Jagdish Bansal Versus State of Chhattisgarh & Another |
Supreme Court of India |
19-12-2018 |
Achhru Bansal Versus State of Punjab & Others |
High Court of Punjab and Haryana |
23-11-2018 |
Shankunthala Bansal & Others Versus Puspalatha Gadia & Another |
High Court of Judicature at Madras |
03-10-2018 |
Rajesh Bansal & Others Versus CCE, Indore |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
20-09-2018 |
Punjab National Bank Versus M.L. Bansal |
High Court of Delhi |
06-09-2018 |
Pradipkumar Shivprasad Bansal Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
29-08-2018 |
Punjab State Electricity Board Versus M/s. Megh Raj Bansal, Govt. Contractor And Suppliers & Another |
Supreme Court of India |
14-08-2018 |
Rajesh Bansal Alias Montu Versus State |
High Court of Delhi |
31-07-2018 |
Christian Louboutin Sas Versus Ashish Bansal & Another |
High Court of Delhi |
31-07-2018 |
Christian Louboutin Sas Versus Ashish Bansal & Another |
High Court of Delhi |
27-07-2018 |
Kapil Dev Bansal Versus H.P. Urban Development Authority |
High Court of Himachal Pradesh |
16-07-2018 |
Ravinder Kumar Bansal & Others Versus Pankaj Gupta & Others |
High Court of Himachal Pradesh |
12-07-2018 |
DDA Versus Bansal Traders |
High Court of Delhi |
18-06-2018 |
The State of West Bengal & Others Versus Dr. Rahul Bansal & Others |
High Court of Judicature at Calcutta |
05-06-2018 |
Siya Bansal & Another Versus Securities Exchange Board of India SEBI Bhavan |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
28-05-2018 |
Vandana Bansal Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
23-05-2018 |
DIG (ADM) ITBP & Others Versus Mala Bansal & Others |
High Court of Delhi |
04-05-2018 |
Ashish Bansal & Others Versus State of Haryana & Another |
High Court of Punjab and Haryana |
06-04-2018 |
Siya Bansal & Another Versus Adjudicating Officer, Securities and Exchange Board of India, SEBI Bhavan, Bandra (East), Mumbai & Another |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
06-04-2018 |
Sanjay Bansal Versus M/s. Kaithal Provision Store |
High Court of Punjab and Haryana |
12-03-2018 |
Jai Bajrang Traders Versus Vishal Bansal |
High Court of Orissa |
01-03-2018 |
Prashant Vinodkumar Bansal Versus The Estate Officer & Others |
High Court of Judicature at Bombay |
31-01-2018 |
Bhushan Bansal V/S CCE, Delhi - I |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
25-01-2018 |
Subhash Chander Bansal Versus Gian Chand & Others |
Supreme Court of India |
25-01-2018 |
N.C. Bansal Versus Uttar Pradesh Financial Corporation & Another |
Supreme Court of India |
25-01-2018 |
N.C. Bansal Versus Uttar Pradesh Financial Corporation & Another |
Supreme Court of India |